Balkrishna Kashinath Khopkar Vs The District Magistrate
Bombay High Court · (1956) 58 BOMLR 614
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Bombay High Court · (1956) 58 BOMLR 614
Bombay High Court · AIR 1956 Bom 652 : (1956) 58 BOMLR 779 : (1956) ILR (Bom) 865
Bombay High Court · (1956) 58 BOMLR 769
Bombay High Court · (1956) 58 BOMLR 602
Bombay High Court · (1957) CriLJ 212
Bombay High Court · (1956) 2 LLJ 552
Bombay High Court · AIR 1957 Bom 38 : (1956) 58 BOMLR 758 : (1956) ILR (Bom) 909
Bombay High Court · (1956) 58 BOMLR 766
Bombay High Court · (1958) 60 BOMLR 251
Bombay High Court · (1959) 29 CompCas 127
Bombay High Court · (1956) 03 BOM CK 0003
Bombay High Court · AIR 1956 Bom 669 : (1956) 58 BOMLR 754 : (1956) ILR (Bom) 839
Bombay High Court · (1956) 2 LLJ 92
Bombay High Court · AIR 1957 Bom 78 : (1956) 58 BOMLR 600 : (1957) CriLJ 364 : (1956) ILR (Bom) 572
Bombay High Court · AIR 1956 Bom 601
Bombay High Court · AIR 1956 Bom 553
Bombay High Court · AIR 1957 Bom 94 : (1956) 58 BOMLR 592 : (1956) ILR (Bom) 827
Bombay High Court · (1957) 32 ITR 762
Bombay High Court · AIR 1956 Bom 550 : (1956) 58 BOMLR 727 : (1956) ILR (Bom) 817
Bombay High Court · AIR 1956 Bom 497 : (1956) 58 BOMLR 723 : (1956) ILR (Bom) 711 : (1956) 30 ITR 417