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Bombay High Court judgments

72,616 judgments · page 267 of 3,631

High Courts22 Dec 2022Dismissed

Laxman Vs Dr. Vijay Bhojraj Khachne And Others

Bombay High Court · (2022) 12 BOM CK 0100

Bombay Rents Hotel And Lodging Houses Rates Control Act, 1947 — Section 11(3), 12, 12(3), 12(3)(a), 12(3)(b)Transfer Of Property Act, 1882 — Section 106Maharashtra Rent Control Act, 1999 — Section 11(3), 12, 12(1), 12(2), 12(3), 12(3)(a), 15(3)
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High Courts21 Dec 2022Dismissed

Metro Ortem Ltd Vs Maharashtra State Road Transport Corporation

Bombay High Court · (2022) 12 BOM CK 0096

Code Of Civil Procedure, 1908 — Section 27, Order 5 Rule 1, Order 5 Rule 1(1), Order 5 Rule 9, Order 5 Rule 9A, Order 5 Rule 20(3), Order 8 Rule 1, Order 8 Rule 10, Order 39 Rule 3(a)Bombay High Court (Original Side) Rules, 1980 — Rule 87
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High Courts19 Dec 2022Dismissed

Aryan Vs State Of Maharashtra And Others

Bombay High Court · (2022) 12 BOM CK 0093

Maharashtra Scheduled Castes, De-Notified Tribes (Vimukta Jatis), Nomadic Tribes, Other Backward Classes And Special Backward Category (Regulation Of Issuance And Verification Of) Caste Certificate Rules, 2012 — Rule 16
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