High Courts17 Jan 2023Allowed
ABCN Logistics Pvt. Ltd Vs Reliance General Insurance Co. Ltd And Others
Bombay High Court · (2023) 01 BOM CK 0070
Motor Vehicles Act, 1988 — Section 3, 5, 149(2)(a)(ii)
COURT ARCHIVE
Bombay High Court judgments
72,616 judgments · page 263 of 3,631
High Courts17 Jan 2023Allowed
Vimalbhai Bhanabhai Patel And Others Vs Union Territory Of Dadra Nagar Haveli And Others
Bombay High Court · (2023) 01 BOM CK 0069
Code Of Criminal Procedure, 1973 — Section 161, 197, 227Indian Penal Code, 1860 — Section 34, 288, 299, 304A, 304(II), 337, 338, 377, 378
High Courts16 Jan 2023Disposed Of
Vaibhav Jain Vs State Of Goa
Bombay High Court · (2023) 01 BOM CK 0065
High Courts16 Jan 2023Dismissed
Amanulla And Others Vs State Of Maharashtra And Others
Bombay High Court · (2023) 01 BOM CK 0064
Code Of Criminal Procedure, 1973 — Section 156(3), 242(3)Indian Penal Code, 1860 — Section 34, 173, 173(2), 172(3), 172(4), 172(5), 172(6), 173(4), 173(8), 191, 209, 242, 417, 420, 465, 468, 469, 471
High Courts16 Jan 2023Allowed
Namdev And Others Vs State Of Maharashtra And Others
Bombay High Court · (2023) 01 BOM CK 0063
Maharashtra Cooperative Societies Rules, 1961 — Rule 32, 33Conduct Of Elections Rules, 1961 — Rule 78Maharashtra Cooperative Societies Act, 1960 — Section 26, 38, 38(1), 39, 91
High Courts16 Jan 2023Partly Allowed
Shaikh Riyan Shaikh Eqbaloddin Vs Union Of India And Others
Bombay High Court · (2023) 01 BOM CK 0062
Constitution Of India, 1950 — Article 142, 226
High Courts13 Jan 2023Dismissed
Namdeo Shivram Redij And Others Vs Vishwanath Shivram Redij And Others
Bombay High Court · (2023) 01 BOM CK 0071
Code Of Civil Procedure, 1908 — Section 100, Order 24 Rule 14(1)
High Courts13 Jan 2023Dismissed
Jagdishchandra Vs State Of Maharashtra And Others
Bombay High Court · (2023) 01 BOM CK 0068
Constitution Of India, 1950 — Article 190(1), 192(1), 226, 332, 361Representation Of The People Act, 1951 — Section 5, 33(2), 80A, 100(7)(b)Maharashtra Scheduled Castes, Scheduled Tribes, Denotified Tribes (Vimukta Jatis), Nomadic Tribes, Other Backward Classes And Special Backward Category (Regulation Of Issuance And Verification Of) Caste Certificate Act, 2000 — Section 2(c), 10, 11
High Courts13 Jan 2023Disposed Of
Thomas Cook (India) Limited Vs Red Apple Chandrarat Travel And Others
Bombay High Court · (2023) 01 BOM CK 0067
Limitation Act, 1963 — Article 14, 113Limitation Act, 1908 — Article 1, 1(6)New York Convention Of 1958, — Article 5, 5(2)(b)
High Courts13 Jan 2023Allowed
Samidha Nimkar Vs Somaiya Vidyavihar And Others
Bombay High Court · (2023) 01 BOM CK 0066
High Courts13 Jan 2023Dismissed
Ganpat Govind Shigvan Vs Preeti Paresh Shah
Bombay High Court · (2023) 01 BOM CK 0051
Code Of Civil Procedure, 1908 — Order 7 Rule 10, Order 7 Rule 11Presidency Small Causes Court Act, 1882 — Section 41, 41(1)Bombay Rents Act, 1947 — Section 5(4A)
High Courts12 Jan 2023Dismissed
Amit Vs Rita
Bombay High Court · (2023) 01 BOM CK 0061
Code Of Criminal Procedure, 1973 — Section 125, 125(1)(b), 125(4)Hindu Marriage Act, 1955 — Section 9
High Courts12 Jan 2023Disposed Of
Pratibha Sanjay Padamalwar And Others Vs Municipal Corporation Of Greater Mumbai And Others
Bombay High Court · (2023) 01 BOM CK 0060
Constitution Of India, 1950 — Article 14, 16, 226
High Courts12 Jan 2023Dismissed
Lyndon Rodrigues Vs Anil Thakur And Others
Bombay High Court · (2023) 01 BOM CK 0043
Negotiable Instruments Act, 1881 — Section 138, 139Code Of Criminal Procedure, 1973 — Section 313
High Courts12 Jan 2023Allowed
Devidas Anant Borker And Others Vs Ajay Bhagwant Pednekar And Others
Bombay High Court · (2023) 01 BOM CK 0042
High Courts12 Jan 2023Disposed Of
HDFC ERGO General Insurance Co Vs Vasanti Dilip Naik And Others
Bombay High Court · (2023) 01 BOM CK 0041
Motor Vehicles Act, 1988 — Section 170
High Courts11 Jan 2023Allowed/Disposed Of
Classique Associates And Others Vs State Of Maharashtra And Others
Bombay High Court · (2023) 01 BOM CK 0053
High Courts11 Jan 2023Allowed/Disposed Of
M/s. Venus Rubber Works Vs Municipal Corporation Of Greater Mumbai And Others
Bombay High Court · (2023) 01 BOM CK 0052
Constitution Of India, 1950 — Article 227
High Courts11 Jan 2023
Agnelo Machado Vs State Of Goa And Others
Bombay High Court · (2023) 01 BOM CK 0044
High Courts10 Jan 2023
Aadil Ebrahim & Anr Vs Nisha Pradeep Pandya alias Nisha Amit Gor & Anr
Bombay High Court · (2023) 01 BOM CK 0079