High Courts23 Mar 2023Allowed
Vishwanath Vs State Of Maharashtra And Others
Bombay High Court · (2023) 03 BOM CK 0080
Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 246 of 3,627
High Courts23 Mar 2023Allowed
Narayan And Others Vs State Of Maharashtra And Others
Bombay High Court · (2023) 03 BOM CK 0079
Constitution Of India, 1950 — Article 226, 227
High Courts23 Mar 2023Dismissed
Gypsum Structural India Pvt. Ltd And Others Vs Brihanmumbai Municipal Corporation Engineering Hub Building And Others
Bombay High Court · (2023) 03 BOM CK 0078
Constitution Of India, 1950 — Article 226Specific Relief Act, 1963 — Section 7, 10, 41, 41(ha)
High Courts23 Mar 2023Disposed Of
Direct Logistics and Export Co. Ltd Vs Infinity Global Supply Chain Limited
Bombay High Court · (2023) 03 BOM CK 0077
Code Of Civil Procedure, 1908 — Order 37 Rule 5, Order 38 Rule 5Arbitration And Conciliation Act, 1996 — Section 9Customs Act, 1962 — Section 108
High Courts23 Mar 2023Disposed Of
John Peter Fernandes And Others Vs Saraswati Ramchandra Ghanate Since Deceased And Others
Bombay High Court · (2023) 03 BOM CK 0076
Arbitration And Conciliation Act, 1996 — Section 18, 28, 28(2), 28(3), 34, 34(2)(a)(iii), 34(2A), 37
High Courts21 Mar 2023Allowed
National Textile Corporation Ltd Vs Elixir Engineering Pvt. Ltd. & Anr
Bombay High Court · (2023) 03 BOM CK 0095
High Courts21 Mar 2023Dismissed
Municipal Corporation Vs Raymond Woollen Mills Pvt. Ltd
Bombay High Court · (2023) 03 BOM CK 0091
Constitution Of India, 1950 — Article 227Maharashtra Municipal Corporations Act, 1949 — Section 406(1), 411Limitation Act, 1963 — Section 5
High Courts21 Mar 2023Allowed
Salim Yousuf Jamadar Vs Reshma Salim Jamadar
Bombay High Court · (2023) 03 BOM CK 0069
Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11Guardians And Wards Act, 1890 — Section 8, 17, 25Indian Penal Code, 1860 — Section 34, 498A, 323, 504, 506
High Courts21 Mar 2023Allowed
Jagan Vs State Of Maharashtra And Others
Bombay High Court · (2023) 03 BOM CK 0068
High Courts21 Mar 2023Allowed
Deelight Fortune Private Limited Vs Union Of India And Others
Bombay High Court · (2023) 03 BOM CK 0067
Service Tax Rules, 1994 — Rule 6(1)Finance Act, 1994 — Section 65(105)(zzzz), 75, 77, 78A, 8A, 85, 86, 105, 107(3)Service Tax Voluntary Compliance Encouragement Scheme, 2013 — Section 106(1), 106(2), 107(4), 121(c), 121(o), 122, 123(a)(i), 123(c)
High Courts21 Mar 2023Disposed Of
Sahebrao Kaluram Bhintade Vs State Of Maharashtra And Others
Bombay High Court · (2023) 03 BOM CK 0066
Constitution Of India, 1950 — Article 32Maharashtra Control Of Organised Crime Act, 1999 — Section 3(1)(2), 3(2)
High Courts21 Mar 2023Partly Allowed/Disposed Of
Chatrapati Shivaji Shikshan Prasarak Mandal And Others Vs Education Officer And Others
Bombay High Court · (2023) 03 BOM CK 0065
High Courts20 Mar 2023Partly Allowed
Nilesh Ramdhan Gavai Vs State Of Maharashtra
Bombay High Court · (2023) 03 BOM CK 0093
Indian Penal Code, 1860 — Section 300, 300(4), 302, 304I, 304II
High Courts20 Mar 2023Allowed
Sou. Nalini @ Madhavi Madhukar Murkute Vs Deepak Manohar Gaikwad And Others
Bombay High Court · (2023) 03 BOM CK 0092
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 23 Rule 1, Order 23 Rule 1A
High Courts20 Mar 2023Disposed Of
Manoj Mohan Mahind & Ors Vs State Of Maharashtra & Ors
Bombay High Court · (2023) 03 BOM CK 0074
Maharashtra Public Service Commission Rules Of Procedure, 2014 — Rule 3, 9, 9(i), 9(v)(a), 12
High Courts20 Mar 2023Dismissed
Jayshree Vs State Of Maharashtra And Others
Bombay High Court · (2023) 03 BOM CK 0073
Code Of Criminal Procedure, 1973 — Section 145, 145(6), 146, 148
High Courts20 Mar 2023Partly Allowed/Disposed Of
Dnyanoba Baburao Kawale And Others Vs State Of Maharashtra And Others
Bombay High Court · (2023) 03 BOM CK 0072
Land Acquisition Act, 1894 — Section 4(1), 23(1A), 23(2), 28, 34
High Courts20 Mar 2023Allowed
Maruti S/O Balaji Salunkhe (Died) Vs State Of Maharashtra
Bombay High Court · (2023) 03 BOM CK 0071
High Courts20 Mar 2023Allowed
Vishwanath Narsappa Lakade (Died) And Others Vs State Of Maharashtra And Others
Bombay High Court · (2023) 03 BOM CK 0070
High Courts17 Mar 2023Partly Allowed
Sanghmitra R. Sandansing Vs Municipal Corporation ) Of Greater Mumbai And Others
Bombay High Court · (2023) 03 BOM CK 0075