High Courts17 Jul 2023Partly Allowed
Sanjay Vs Rajendra And Others
Bombay High Court · (2023) 07 BOM CK 0051
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 232 of 3,627
High Courts17 Jul 2023Partly Allowed
Sumanbai And Others Vs Khadar Mastansab Shaikh And Others
Bombay High Court · (2023) 07 BOM CK 0050
Motor Vehicles Act, 1988 — Section 166, 173
High Courts17 Jul 2023Partly Allowed
New India Assurance Company Limited Vs Anju And Others
Bombay High Court · (2023) 07 BOM CK 0049
Motor Vehicles Act, 1988 — Section 149(2)
High Courts17 Jul 2023Dismissed
Reliance General Insurance Company Ltd Vs Ajay Sukdeo Patil And Others
Bombay High Court · (2023) 07 BOM CK 0048
Motor Vehicles Act, 1988 — Section 129, 166
High Courts17 Jul 2023Partly Allowed
Master Swapnil Satish Chaudhari Vs Kusumbai D. Jadhav And Others
Bombay High Court · (2023) 07 BOM CK 0047
Motor Vehicles Act, 1988 — Section 163A, 166, 171, 173
High Courts17 Jul 2023Allowed
Aslam Salim Shaikh Vs State Of Maharashtra And Others
Bombay High Court · (2023) 07 BOM CK 0040
Code Of Criminal Procedure, 1973 — Section 427, 427(1), 482
High Courts17 Jul 2023Dismissed
Subhash Gulabchand Pawar Vs Maharashtra State Road Transport
Bombay High Court · (2023) 07 BOM CK 0039
Constitution Of India, 1950 — Article 226, 227Maharashtra Recognition Of Trade Unions And Prevention Of Unfair Labour Practices Act, 1971 — Section 28
High Courts14 Jul 2023Disposed Of
Mukand Limited Vs Union Of India
Bombay High Court · (2023) 07 BOM CK 0036
Income Tax Act, 1961 — Section 115JB, 143(3), 147, 147(a), 148
High Courts14 Jul 2023Disposed Of
Niloufer Soli Lam Vs Zarir Pesi Bharucha
Bombay High Court · (2023) 07 BOM CK 0033
Code Of Civil Procedure, 1908 — Section 9, 10, 151, Order 7 Rule 10, Order 7 Rule 11(d)Parsi Marriage And Divorce Act, 1936 — Section 32(dd), 32(dd)(1)Special Marriage Act, 1954 — Section 27(1)(d), 27(d), 32(dd), 36
High Courts14 Jul 2023Dismissed
Hotel Avion Private Ltd Vs State Of Maharashtra And Others
Bombay High Court · (2023) 07 BOM CK 0031
Maharashtra Protection Of Interest Of Depositors (In Financial Establishments) Rules, 1999 — Rule 5, 8, 9Security Interest (Enforcement) Rules, 2002 — Rule 9, 9(4)Maharashtra Protection Of Interest Of Depositors (In Financial Establishments) Act, 1999 — Section 7, 10, 11, 13
High Courts14 Jul 2023Dismissed
Bombay Dyeing & Manufacturing Co. Ltd Vs H.D. Trivedi, Deputy Commissioner And Others
Bombay High Court · (2023) 07 BOM CK 0020
Finance Act, 2023 — Section 87(e), 87(f), 88, 88(a)(i), 89, 90, 90(1), 90(2), 90(4), 91Income Tax Act, 1961 — Section 115J, 143(1A), 143(1)(a), 143(3), 148, 154, 234A. 234B, 243C, 244A
High Courts14 Jul 2023
Satish Sunder Kotian Vs State Of Maharashtra & Anr
Bombay High Court · (2023) 07 BOM CK 0019
Negotiable Instruments Act, 1881 — Section 138
High Courts12 Jul 2023Dismissed
Shailesh K. Bothra And Others Vs State Of Maharashtra And Others
Bombay High Court · (2023) 07 BOM CK 0037
Constitution Of India, 1950 — Article 226Maharashtra Realisation Of Land Revenue Rules, 1967 — Rule 11, 11(2)Security Interest (Enforcement) Rules, 2002 — Rule 8, 8(6)(a), 8(6)(f), 8(7)(a), 8(7)(f), 9, 9(10, 9(6), 9(7), 9(9), 9(10)
High Courts11 Jul 2023Allowed
Dr. Shivam Chhotulal Pataria Vs Brihanmumbai Municipal Corporation & Ors
Bombay High Court · (2023) 07 BOM CK 0034
Bombay Nursing Home Registration Act, 1949 — Section 1(8), 5, 8, 8(1)Code Of Criminal Procedure, 1973 — Section 102
High Courts11 Jul 2023
Joya Vrushal Chaudhari Vs State Of Maharashtra And Others
Bombay High Court · (2023) 07 BOM CK 0030
Maharashtra Employees Of Private Schools (Conditions Of Services) Regulation Act, 1981 — Rule 9Maharashtra Employees Of Private Schools (Conditions Of Services) Regulation Act, 1977 — Section 4, 5
High Courts11 Jul 2023
Priti Rakesh Patil Vs State Of Maharashtra And Others
Bombay High Court · (2023) 07 BOM CK 0029
Maharashtra Employees Of Private Schools (Conditions Of Services) Regulation Act, 1981 — Rule 9Maharashtra Employees Of Private Schools (Conditions Of Services) Regulation Act, 1977 — Section 4, 5
High Courts11 Jul 2023
Pratibha Murlidhar Tirmali Vs State Of Maharashtra And Others
Bombay High Court · (2023) 07 BOM CK 0028
Maharashtra Employees Of Private Schools (Conditions Of Services) Regulation Act, 1981 — Rule 9Maharashtra Employees Of Private Schools (Conditions Of Services) Regulation Act, 1977 — Section 4, 5
High Courts11 Jul 2023
Gorakh Vilas Saundane Vs State Of Maharashtra And Others
Bombay High Court · (2023) 07 BOM CK 0027
Maharashtra Employees Of Private Schools (Conditions Of Services) Regulation Act, 1981 — Rule 9Maharashtra Employees Of Private Schools (Conditions Of Services) Regulation Act, 1977 — Section 4, 5
High Courts11 Jul 2023
Indu Sridharan Pillai Vs State Of Maharashtra And Others
Bombay High Court · (2023) 07 BOM CK 0026
Maharashtra Employees Of Private Schools (Conditions Of Services) Regulation Act, 1981 — Rule 9Maharashtra Employees Of Private Schools (Conditions Of Services) Regulation Act, 1977 — Section 4, 5
High Courts11 Jul 2023
Vaishali Ukha Patil Vs State Of Maharashtra And Others
Bombay High Court · (2023) 07 BOM CK 0025
Maharashtra Employees Of Private Schools (Conditions Of Services) Regulation Act, 1981 — Rule 9Maharashtra Employees Of Private Schools (Conditions Of Services) Regulation Act, 1977 — Section 4, 5