High Courts10 Apr 2024Dismissed
B-Right Real Estate Limited Vs Pune Metropolitan Region And Others
Bombay High Court · (2024) 04 BOM CK 0035
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Bombay High Court judgments
76,841 judgments · page 201 of 3,843
High Courts10 Apr 2024Dismissed
Harshwardhan Dhanaji Patil Vs Vikas Tanaji Patil
Bombay High Court · (2024) 04 BOM CK 0032
High Courts08 Apr 2024Allowed
Santosh And Others Vs State Of Maharashtra
Bombay High Court · (2024) 04 BOM CK 0033
Indian Penal Code, 1860 — Section 34, 107, 306, 498A
High Courts04 Apr 2024Allowed
Jawahar Speakers And Mandap Contractor Vs District Collector And Others
Bombay High Court · (2024) 04 BOM CK 0031
Constitution Of India, 1950 — Article 226
High Courts04 Apr 2024Dismissed
Madhukar Namdeo Bawaskar And Others Vs State Of Maharashtra And Others
Bombay High Court · (2024) 04 BOM CK 0030
Constitution Of India, 1950 — Article 14, 226
High Courts04 Apr 2024Dismissed
Rahul Gorakhanath Kadam And Others Vs State Of Maharashtra And Others
Bombay High Court · (2024) 04 BOM CK 0027
Constitution Of India, 1950 — Article 14, 226
High Courts04 Apr 2024Allowed
Rajesh Shantilal Sejpal And Others Vs Maharashtra State Road Transport Corporation And Others
Bombay High Court · (2024) 04 BOM CK 0026
Motor Vehicles Act, 1988 — Section 166, 168, 173Income Tax Act, 1961 — Section 10, 16, 88
High Courts04 Apr 2024Dismissed
Sandip Suresh Mali And Others Vs Maharashtra Public Service Commission And Others
Bombay High Court · (2024) 04 BOM CK 0025
Constitution Of India, 1950 — Article 226
High Courts04 Apr 2024Partly Allowed
Khushal And Others Vs State Of Maharashtra And Others
Bombay High Court · (2024) 04 BOM CK 0021
Constitution Of India, 1950 — Article 226
High Courts04 Apr 2024Allowed
Rani And Others Vs State Of Maharashtra And Others
Bombay High Court · (2024) 04 BOM CK 0020
Maharashtra Village Panchayat Act, 1959 — Section 7(11), 39, 39(1), 39(3)
High Courts04 Apr 2024Dismissed
Dr. Smt. Naveed-Us-Sahar Vs Dr. Babasaheb Ambedkar Marathwada University, Through Its Registrar And Others
Bombay High Court · (2024) 04 BOM CK 0019
Constitution Of India, 1950 — Article 226Maharashtra Employees Of Private Schools (Conditions Of Service) Rules, 1981 — Rule 36(2)(b)
High Courts04 Apr 2024Dismissed
Sayas Vs State Of Maharashtra And Others
Bombay High Court · (2024) 04 BOM CK 0018
Constitution Of India, 1950 — Article 226
High Courts03 Apr 2024Disposed Of
Rekha Vs State Of Maharashtra And Others
Bombay High Court · (2024) 04 BOM CK 0022
Maharashtra Village Panchayat Act, 1958 — Section 14(1) (J3)
High Courts02 Apr 2024Dismissed
K� Savakash Auto Rickshaw Sangha And Others Vs Union Of India And Others
Bombay High Court · (2024) 04 BOM CK 0029
Constitution Of India, 1950 — Article 226Central Motor Vehicles Rules, 1989 — Rule 32, 81PATENTS ACT, 1970 — Section 64, 110, 211
High Courts02 Apr 2024Disposed Of
Sar Senapati Santaji Ghorpade Sugar Factory Ltd Vs Assistant Commissioner Of Income Tax And Others
Bombay High Court · (2024) 04 BOM CK 0028
Constitution Of India, 1950 — Article 14, 16, 19(1)(f), 31(1), 31(2)Security Interest (Enforcement) Rules, 2002 — Rule 9(5), 10(a), Rule 10(b)Income Tax Act, 1961 — Section 119, 119(2), 132, 142(1), 153A, 153A(1), 153A(1)(b), 153C, 245A(b), 245AA, 245A(da), 245A(eb), 245B, 245C, 245C(1), 245C(5), 245C(5), 245C(5)(n), 245D(2C), 245D(1), 245D(4), 245D(9), 245M, 245M(2), 254C
High Courts02 Apr 2024Allowed
Janadhar Sevabhavi Sanstha, Latur Vs State Of Maharashtra And Others
Bombay High Court · (2024) 04 BOM CK 0024
High Courts02 Apr 2024Allowed
Vimal Vs State Of Maharashtra And Others
Bombay High Court · (2024) 04 BOM CK 0023
Constitution Of India, 1950 — Article 226Maharashtra Employees Of Private Schools (Conditions Of Service) Rules, 1981 — Rule 40Maharashtra Employees Of Private School (Conditions Of Service) Regulation Act, 1977 — Section 7
High Courts02 Apr 2024Dismissed/Disposed Of
Milind Nandkumar Kulkarni And Others Vs All Resideing At And Others
Bombay High Court · (2024) 04 BOM CK 0014
Constitution Of India, 1950 — Article 227
High Courts02 Apr 2024Dismissed
Raghu Dasma Ghadaga And Others Vs Project Ofcer, Dapchari Dugdha Prakalpa And Others
Bombay High Court · (2024) 04 BOM CK 0013
Maharashtra Recognition Of Trade Unions And Prevention Of Unfair Labour Practices Act, 1971 — Section 48
High Courts01 Apr 2024Dismissed
Kiran B. Pulekar Vs Union Of India And Others
Bombay High Court · (2024) 04 BOM CK 0017
Constitution Of India, 1950 — Article 226