High Courts24 Jul 2025Disposed Of
Vinod @ Vinayak Bhalerao Barve Vs State Of Maharashtra And Anr
Bombay High Court · (2025) 07 BOM CK 0285
COURT ARCHIVE
Bombay High Court judgments
76,821 judgments · page 158 of 3,842
High Courts24 Jul 2025Allowed
Rajesh Narayansingh Solanki Vs State Of Maharashtra Through Station House Officer, Police Station Gondia City District Gon
Bombay High Court · (2025) 07 BOM CK 0282
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 161Indian Penal Code, 1860 - Section 159, 160
High Courts24 Jul 2025Disposed Of
Kapil Ratan Shitole (C 6284) Vs Deputy Inspector General Prison, ( East Region) Nagpur And Anr
Bombay High Court · (2025) 07 BOM CK 0281
Constitution of India, 1950 - Article 226, 227Indian Penal Code, 1860 - Section 148, 302, 307Arms Act, 1959 - Section 4, 25
High Courts24 Jul 2025Partly Allowed
Shubhangi Sunilkumar Dubey Vs Dental Council Of India And Others
Bombay High Court · (2025) 07 BOM CK 0279
Dentists Act, 1948 - Section 10B, 16A, 16B
High Courts24 Jul 2025Allowed
Jitendra Namdev Daravkar Through His Real Brother And Next Friend Pradip Namdev Daravkar Vs State Of Maharashtra
Bombay High Court · (2025) 07 BOM CK 0268
Constitution of India, 1950 - Article 21, 22Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 174, 174(2), 174(3)Code of Criminal Procedure, 1973 - Section 151, 154, 154(3), 155(2), 323, 482
High Courts23 Jul 2025Disposed Of
Sunilkumar More Vs CBI BS & FB And Anr
Bombay High Court · (2025) 07 BOM CK 0295
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471, 477A
High Courts23 Jul 2025Disposed Of
Lonavala Khandala Citizens Forum & Anr Vs Municipal Council of Lonavala and Ors
Bombay High Court · (2025) 07 BOM CK 0257
Constitution of India, 1950 - Article 21Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965 - Section 49, 49(1), 49(2)Maharashtra Regional and Town Planning Act, 1966 - Section 23, 25, 26
High Courts22 Jul 2025Dismissed
Agri Sprayers T.I.M Association & Anr Vs State of Maharashtra & Ors
Bombay High Court · (2025) 07 BOM CK 0294
High Courts22 Jul 2025Disposed Of
Kale Logistics Solutions Pvt. Ltd Vs Union Of India & Ors
Bombay High Court · (2025) 07 BOM CK 0259
Customs Act, 1962 - Section 2(34), 5, 6, 17, 28, 28(11)Finance Act, 2022 - Section 97
High Courts22 Jul 2025Dismissed
Venkatesh Krishna Bhandarkar Vs Henry D'souza
Bombay High Court · (2025) 07 BOM CK 0258
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 115Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 5(4A), 15A, 15A(1), 15A(7)
High Courts21 Jul 2025Allowed
Sau Khalida @ Saniya Ismile Quadri Vs Ismile S/o Akmalpasha Quadri
Bombay High Court · (2025) 07 BOM CK 0247
Guardians and Wards Act,1890 - Section 6, 7, 17, 17(2)
High Courts18 Jul 2025Allowed
Shah Rameshchandra Nihalchand And Co And Ors Vs S Bose Commissioner Of Tax 13 And Anr
Bombay High Court · (2025) 07 BOM CK 0271
Code of Criminal Procedure, 1973 - Section 197, 319, 319(1)Income Tax Act, 1961 - Section 276C, 277, 278B, 278B(1), 278B(2), 279Drugs and Cosmetics Act, 1940 - Section 18, 18A, 34
High Courts18 Jul 2025Partly Allowed
Linker Shelter Pvt. Ltd Vs Charmaine Chougule, And Anr
Bombay High Court · (2025) 07 BOM CK 0261
Real Estate (Regulation And Development) Act, 2016 - Section 2(q), 2(zf), 4, 4(2), 12, 14, 18, 18(1), 18(1)(a), 18(1)(b), 18(2), 18(3), 19, 19(4), 19(6), 19(10), 31, 81
High Courts18 Jul 2025Dismissed
Vijay Shridhar Ghare Vs Ashok Narayan Shinde
Bombay High Court · (2025) 07 BOM CK 0260
Transfer of Property Act, 1882 - Section 12(1), 44Limitation Act, 1963 - Article 59, 110Limitation Act, 1963 - Section 3, 59
High Courts18 Jul 2025Disposed Of
Priya D/o Praveen Maloo After Marriage Priya W/o Gagan Grower Thr. Poa Varun P. Maloo And Ors Vs Meena W/o Praveen Maloo And Others
Bombay High Court · (2025) 07 BOM CK 0250
Indian Succession Act, 1925 - Section 191Government Savings Certificates Act, 1959 - Section 6(1)Companies Act, 1956 - Section 109A, 109B
High Courts18 Jul 2025Allowed
Town Planning Officer A'nagar And Others Vs Abdul Razak Abdul Karim And Others
Bombay High Court · (2025) 07 BOM CK 0237
Constitution of India, 1950 - Article 300ACode of Civil Procedure, 1908 - Section 80Maharashtra Regional Town Planning Act, 1915 - Section 9(6), 29, 30(10), 40, 40(1), 40(1)(2), 40(3), 41, 41(a), 51, 67, 86, 83, 88, 88(a), 126, 126(2), 127
High Courts17 Jul 2025Dismissed
Dr Harshad Suresh Sonawane Vs State Of Maharashtra And Anr
Bombay High Court · (2025) 07 BOM CK 0270
Code of Criminal Procedure, 1973 - Section 125Indian Penal Code, 1860 - Section 498AProtection of Women from Domestic Violence Act, 2005 - Section 2(a), 2(f), 2(s), 12
High Courts17 Jul 2025Dismissed
Anil Baburao Baile Vs Union Of India And Ors
Bombay High Court · (2025) 07 BOM CK 0269
Constitution of India, 1950 - Article 15, 17, 19(2), 19(3), 19(4), 19(5), 19(6), 21, 22, 22(3)(b), 22(4), 22(7), 32, 226, 246, 341, 368, 368(2)Indian Penal Code, 1860 - Section 34, 117, 124A, 153A, 505(1)(B)Unlawful Activities (Prevention) Act, 1967 - Section 13, 15(1)(a)(i ), 15(1)(a)(ii), 15(1)(a)(iii), 15(1)(a)(iv), 15(1)(a)(v), 15(1)(a)(vi), 15(1)(b), 15(1)(c), 15(2), 16, 18B, 20, 39
High Courts17 Jul 2025Dismissed
Smt. Priya Aashish Bodas Vs Shri. Aashish Rajiv Bodas
Bombay High Court · (2025) 07 BOM CK 0262
Hindu Marriage Act, 1955 - Section 9, 13(1), 13(1)(ia), 13(1)(ib), 13B
High Courts17 Jul 2025Partly Allowed
Vikrant S/o Sudhakar Jugade And Others Vs State Of Maharashtra, Thr. Its Housing Secretary, Mumbai And Others
Bombay High Court · (2025) 07 BOM CK 0251
Code of Civil Procedure, 1908 - Order 1 Rule 8Maharashtra Civil Services (Regulation of Seniority) Rules, 1982 - Rule 2, 3, 5