High Courts17 Dec 2025
Kazi Salauddin Vs The State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3693
Land Acquisition Act, 1894
COURT ARCHIVE
Bombay High Court judgments
76,764 judgments · page 103 of 3,839
High Courts17 Dec 2025Partly Allowed
Sindhubai Ankushrao Ambhure Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3691
Land Acquisition Act-Section 4, 11
High Courts17 Dec 2025Dismissed
Divisional Controller, Maharashtra State Road Transport Corporation, Division, Dhule Vs Ganesh Deore
Bombay High Court · (2025) 12 BOM CK 3311
IPC-Section 302, 325Constitution of India-Article 311(2)
High Courts17 Dec 2025Disposed Of
Rohit s/o Balaji Waghmare Vs The State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3312
Indian Penal Code-Sections 302, 34, 504, 323, 33, 300, 304, 304 Part II
High Courts17 Dec 2025Disposed Of
Pratibha Wd/o Krishna Jadhav Vs Laxmibai W/o Ganpatrao Jadhav & Ors.
Bombay High Court · (2025) 12 BOM CK 3690
High Courts17 Dec 2025Dismissed
Ramdas Rughaji Kandare Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3689
Constitution of India-Article 226
High Courts17 Dec 2025Disposed Of
Rohit s/o Balaji Waghmare Vs The State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3313
Indian Penal Code-Section 302, 34, 33, 504, 323, 304 Part II, 304, 300
High Courts17 Dec 2025Partly Allowed
Sindhubai Ankushrao Ambhure Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3688
Land Acquisition Act-Section 4, 11
High Courts17 Dec 2025Disposed Of
Sow. Rajashree Sanjay Suryawanshi Vs Dr. Sanjay Kashinath Suryawanshi
Bombay High Court · (2025) 12 BOM CK 3686
Family Court Act, 1984-Section 19Hindu Marriage Act, 1955-Section 13(1)(ia)
High Courts17 Dec 2025Dismissed
Shaikh Fasiyoddin Mohiyoddin Vs Uzama Begum Mohammad Faizuddin & Ors.
Bombay High Court · (2025) 12 BOM CK 3685
Protection of Women from Domestic Violence Act, 2005-Section 2(s), 13, 19(1)(A), 25(2)Domestic Violence Rules, 2006-Rule 12Civil Procedure Code, 1908-Order V
High Courts17 Dec 2025Allowed
Thaganabai w/o Bhagwan Ghode Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3314
Indian Penal Code-Section 318, 302, 201 read with Section 34, 213
High Courts17 Dec 2025Allowed
Cholamandalam Investment & Finance Co. Ltd. Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3681
Companies Act
High Courts17 Dec 2025Dismissed
Arun Mahadeo Kamble Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3680
Code of Criminal Procedure-Section 125, 397
High Courts17 Dec 2025
Manohar Radhakishan Chitalkar Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3240
Code of Criminal Procedure-Section 313, 311N.I. Act-Section 118, 139, 20Indian Evidence Act-Section 65
High Courts17 Dec 2025Allowed
Rahul Mahapure Vs State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 2940
Indian Penal Code, 1860-Section 302, 34Indian Evidence Act, 1872-Section 27Code of Criminal Procedure-Section 161
High Courts17 Dec 2025Allowed
Rahul S/o. Devidas Mahapure Vs State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 2939
Indian Penal Code, 1860-Section 302, 34Indian Evidence Act, 1872-Section 27Code of Criminal Procedure-Section 161
High Courts17 Dec 2025Dismissed
Khemraj Rahangdale Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2938
Constitution of India-Article 226
High Courts17 Dec 2025
Savitabai Wd/O Satish Meshram & Ors. Vs Arun S/O Maheshwarprasad Shriwastav & Anr.
Bombay High Court · (2025) 12 BOM CK 3034
Motor Vehicles Act, 1988-Section 166, 163-A
High Courts17 Dec 2025Partly Allowed
Laxman Sawarkar & Ors. Vs State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3026
Land Acquisition Act-Section 4, 18, 23
High Courts17 Dec 2025Dismissed
Cholamandalam MS General Insurance Co. Ltd. Vs Sau. Kalpana W/o Madhukar Soyam & Ors.
Bombay High Court · (2025) 12 BOM CK 3023