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Bombay High Court judgments, 2026

1,855 judgments · page 93 of 93

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High Courts16 Jan 2026Allowed

Petit Mansion C Wing Cooperative Housing Society Limited Vs State of Maharashtra

Bombay High Court · (2026) 01 BOM CK 1331

Maharashtra Cooperative Societis Act, 1960- Section 9, 79(A), 154(B)(27)
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High Courts14 Jan 2026Allowed

Suman Ramesh Samant Vs Arun R. Patil

Bombay High Court · (2026) 01 BOM CK 1330

Civil Procedure Code, 1908- Section 115Bombay Rent Act, 1947- Section 13Transfer of Property Act, 1882- Section 108(o)
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High Courts14 Jan 2026Disposed Of

Surekha Dinkar Thakar @ Sharada Subhash Shivankar Vs State of Maharashtra and ors

Bombay High Court · (2026) 01 BOM CK 1329

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High Courts14 Jan 2026Disposed Of

Dipak Ramesh Bhise Vs State of Maharashtra

Bombay High Court · (2026) 01 BOM CK 1350

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High Courts13 Jan 2026Dismissed

Municipal Council Vs Sayyad Mir Habib Alam Mir Manjur Alam

Bombay High Court · (2026) 01 BOM CK 1336

Constitution Of India, 1950- Article 227, 309Maharashtra Civil Services (Pension) Rules, 1982- Rule 30, 57
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High Courts12 Jan 2026Allowed

Mohandas Vinayak Naik Vs Dattaraj Tukaram Gaude

Bombay High Court · (2026) 01 BOM CK 0336

Motor Vehicles Act, 1988- Section 140, 165, 166, 168, 169, 176, 279, 280
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High Courts12 Jan 2026Allowed

Ahmednagar Forgings Limited Vs Dongare Ganesh D

Bombay High Court · (2026) 01 BOM CK 0335

Industrial Disputes Act, 1947- Section 31, 32, 33Insolvency and Bankruptcy Code, 2016- Section 7, 14, 238
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High Courts09 Jan 2026Allowed

Aerocom Cushions Private Limited Vs Assistant Commissioner

Bombay High Court · (2026) 01 BOM CK 0333

Central Goods and Services Tax Act, 2017- Section 7, 9, 74
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High Courts09 Jan 2026Allowed

Machindra Maruti Gaikwad Vs Union of India

Bombay High Court · (2026) 01 BOM CK 0331

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High Courts07 Jan 2026Dismissed

Deepak Vs Heart & Soul Entertainment Ltd

Bombay High Court · (2026) 01 BOM CK 0330

Constitution Of India, 1950- Article 227Maharashtra Rent Control Act, 1999- Section 24, 30, 44, 55
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High Courts06 Jan 2026Allowed

Nandkishor Onkar Mawaskar Vs State of Maharashtra

Bombay High Court · (2026) 01 BOM CK 0334

Distribution Order, 1975- Section 24(2)
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High Courts05 Jan 2026Allowed

Oriental Insurance Company Ltd Vs D.J Shukla and Company

Bombay High Court · (2026) 01 BOM CK 0402

Civil Procedure Code, 1908- Section 115Public Premises (Eviction of Unauthorised Occupants) Act, 1971- Section 4(2), 7(3)Transfer of Property Act, 1882- Section 106, 111, 112
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High Courts05 Jan 2026Dismissed

S.G. Mittal Enterprises Private Limited Vs Satara Sahakari Bank Ltd. and Others

Bombay High Court · (2026) 01 BOM CK 0401

Constitution Of India, 1950- Article 215, 226, 227Insolvency and Bankruptcy Code, 2016- Section 7, 60, 64Contempt of Courts Act, 1971- Section 10, 12, 22
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High Courts05 Jan 2026Disposed Of

IPCA Laboratories Limited Vs Anrose Pharma

Bombay High Court · (2026) 01 BOM CK 0399

Civil Procedure Code, 1908- Section 35(3), 35, 151Commercial Courts Act, 2015- Section 16
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High Courts02 Jan 2026Disposed Of

Vishal Ganesh Kasabe Vs State of Maharashtra

Bombay High Court · (2026) 01 BOM CK 1328

Indian Penal Code, 1860- Section 34, 120(B), 302Code of Criminal Procedure, 1973- Section 164
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