COURT ARCHIVE

Bombay High Court judgments, 2025

1,916 judgments · page 72 of 96

High Courts22 Aug 2025Disposed Of

Goenka Proteins Pvt. Ltd., Thr. Authorised Person, Shri. Ashok Narayandas Rathi Vs Tahsildar, Wanjari, Yavatmal And Others

Bombay High Court · (2025) 08 BOM CK 0226

Maharashtra Land Revenue Code, 1966 - Section 150, 169, 247Transfer of Property Act, 1882 - Section 52, 55, 100Registration Act, 1908 - Section 18

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High Courts22 Aug 2025Dismissed

Satyawan Vitthal Khandekar Vs State Of Maharashtra Thr Government Pleader And Others

Bombay High Court · (2025) 08 BOM CK 0214

Indian Penal Code, 1860 - Section 294, 309, 332, 336, 353Probation of Offenders Act, 1958 - Section 3, 4, 6Maharashtra Civil Services (Discipline and Appeal) Rules, 1979 - Rule 4(2), 13(i)

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High Courts21 Aug 2025Allowed

Deodatta s/o Ramchandra Salve Vs The State Of Maharashtra

Bombay High Court · (2025) 08 BOM CK 0950

Prevention of Corruption Act, 1988-Sections 7, 13(2) read with Section 13(1)(d), 12, 20, 13(2) read with 13(1), 13(1)(d), 7 and 13 (1) (d)

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High Courts20 Aug 2025Dismissed

Pravin Dashrath Sawnt Vs State Of Maharashtra And Anr

Bombay High Court · (2025) 08 BOM CK 0231

Constitution of India, 1950 - Article 226Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 420

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High Courts20 Aug 2025Allowed

Premsukh Kisandas Kataria Vs State Of Maharashtra

Bombay High Court · (2025) 08 BOM CK 0230

Constitution of India, 1950 - Article 226Code of Criminal Procedure, 1973 - Section 125, 482Indian Penal Code, 1860 - Section 34, 376, 417, 419, 420, 464, 465, 468, 506

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High Courts20 Aug 2025Dismissed

Pancham International Limited And Another Vs Shevam S/O Jugalkishor Kothari And 2 Others

Bombay High Court · (2025) 08 BOM CK 0223

Constitution of India, 1950 - Article 226, 227Bharatiya Nagarik Suraksha Sanhita (BNSS), 2023 - Section 225Code of Criminal Procedure, 1973 - Section 145, 192, 200, 202, 202(2), 219, 258, 482

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High Courts19 Aug 2025Allowed

Ashwani Singla W/O Desh Raj Aggrawal Vs Government Of India Thr Its Drug Inspector Pushparaj Kumar Singh

Bombay High Court · (2025) 08 BOM CK 0225

Code of Criminal Procedure, 1973 - Section 204, 482Negotiable Instruments Act, 1881 - Section 141Drugs and Cosmetics Act, 1940 - Section 4, 18, 18A, 18(a)(i), 21, 22, 23, 25, 25(1), 25(2), 25(3), 25(4), 34

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High Courts19 Aug 2025Disposed Of

Sameer S/O. Sureshrao Dhawale Vs State Of Maharashtra Thr. Pso, Civil Lines, Akola, Taluka And Dist. Akola And Another

Bombay High Court · (2025) 08 BOM CK 0224

Code of Criminal Procedure, 1973 - Section 156, 173(8), 482Indian Penal Code, 1860 - Section 34, 406, 409, 420Indian Partnership Act, 1932 - Section 47

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High Courts18 Aug 2025Disposed Of

BVG India Limited Vs Jalgaon City Municipal Corporation Jalgaon Through Its Commissioner And Others

Bombay High Court · (2025) 08 BOM CK 0215

Constitution of India, 1950 - Article 14, 226

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High Courts14 Aug 2025Allowed

Deepak Babasaheb Gaikwad Vs State Of Maharashtra And Anr

Bombay High Court · (2025) 08 BOM CK 0232

Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 313, 374(2)Indian Penal Code, 1860 - Section 201, 363, 376(2)(f), 377

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High Courts14 Aug 2025Disposed Of

Shubham Dilip Awasarmal Vs State Of Maharashtra And Another

Bombay High Court · (2025) 08 BOM CK 0212

Constitution of India, 1950 - Article 15, 21, 39Code of Criminal Procedure, 1973 - Section 164, 439Indian Penal Code, 1860 - Section 109, 363, 366A, 375, 376, 376(2)(N), 376(3), 377

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High Courts13 Aug 2025Dismissed

Sitaram S/o Bhanudas Gore Vs Anil Jagannath Magare And Others

Bombay High Court · (2025) 08 BOM CK 0216

Code of Civil Procedure, 1908 - Order 6 Rule 17, Order 7 Rule 11Transfer of Property Act, 1882 - Section 53ALimitation Act, 1963 - Article 54

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High Courts12 Aug 2025Disposed Of

Krishna Shekar Shetty Vs State Of Maharashtra

Bombay High Court · (2025) 08 BOM CK 0236

Constitution of India, 1950 - Article 226, 227Code of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 34, 39, 392

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High Courts12 Aug 2025Dismissed

Babu Abdul Ruf Sardar Vs State Of Maharashtra

Bombay High Court · (2025) 08 BOM CK 0234

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 193(8)Code of Criminal Procedure, 1973 - Section 439Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 35, 336(3), 340

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High Courts12 Aug 2025Disposed Of

Jayant Sanjeeva Shetty Vs State Of Maharashtra

Bombay High Court · (2025) 08 BOM CK 0233

Code of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 120B, 405, 406, 409, 420Maharashtra Protection of Interest of Depositors (in Financial Establishments) Act, 1999 - Section 3, 4

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High Courts12 Aug 2025Dismissed

Mangesh Sanjay Shelar And Others Vs State Of Maharashtra Through Its Additional Chief Secretary And Others

Bombay High Court · (2025) 08 BOM CK 0217

Constitution of India, 1950 - Article 226Code of Civil Procedure, 1908 - Section 20Administrative Tribunals Act, 1985 - Section 4, 18, 18(2), 25, 35(1)(d), 35(1)(e), 35(1)(f), 35(2)

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High Courts11 Aug 2025Disposed Of

Friya Kaiyomerz Palia Vs Archana Nilesh Kotwal

Bombay High Court · (2025) 08 BOM CK 0237

Code of Criminal Procedure, 1973 - Section 154(1), 154(3), 156(3)Indian Penal Code, 1860 - Section 120B, 420

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High Courts11 Aug 2025Allowed

Ajit Kisan More Vs State Of Maharashtra

Bombay High Court · (2025) 08 BOM CK 0235

Constitution of India, 1950 - Article 21, 22(1), 226Code of Criminal Procedure, 1973 - Section 50, 50A, 50(1), 161, 482Indian Penal Code, 1860 - Section 143, 147, 201, 307, 352, 504, 506

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High Courts11 Aug 2025Disposed Of

M/S Ashwini Trading Co. Thr Its Proprietor Vs Housing Bank Ltd., Thr Its Manager And Power Of Attorney Holder And Others

Bombay High Court · (2025) 08 BOM CK 0218

Recovery of Debts and Bankruptcy Act, 1993 - Section 2(b), 2(c), 2(d), 2(g), 17, 18, 19, 31

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High Courts08 Aug 2025Dismissed

Durgesh S/o Sajanpal Maske Vs Gondia District Central Co Operative Bank Ltd.,Thr. General Manager, Gondia And Another

Bombay High Court · (2025) 08 BOM CK 0228

Constitution of India, 1950 - Article 227

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