High Courts08 Dec 2025Partly Allowed
Vibha W/o Shailesh Ashpillya Vs Shailesh S/o Harish Ashapillya
Bombay High Court · (2025) 12 BOM CK 3111
Protection of Women from Domestic Violence Act, 2005-Section 29Evidence Act-Section 106
COURT ARCHIVE
Bombay High Court judgments, 2025
1,916 judgments · page 48 of 96
High Courts08 Dec 2025Disposed Of
Abhijeet Hete Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3108
Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 375, 376(2)(n), 417, 90Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989-Sections 3(1)(u), 3(1)(v), 3(1)(w), 3(1)(w)(i), 3(1)(w)(ii), 3(2)(5)
High Courts08 Dec 2025Allowed
Nagorao Mahadevrao Borwar Vs The State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3107
Indian Penal Code, 1860-Section 302, 324Indian Evidence Act-Section 27Cr.P.C.-Section 313
High Courts08 Dec 2025Allowed
State Bank Of India Vs Jayesh Raghunath Guldekar
Bombay High Court · (2025) 12 BOM CK 3104
Code of Criminal Procedure-Section 256Negotiable Instruments Act, 1881-Section 138
High Courts08 Dec 2025Allowed
Sudhir Chandrabhan Sahare & Anr. Vs Divisional Commissioner & Ors.
Bombay High Court · (2025) 12 BOM CK 3102
Maharashtra Police Act-Section 55, 56, 58, 60Maharashtra Prohibition Act-Section 65[e], 77, 77A, 77[a], 83Indian Penal Code-Section 324, 34
High Courts08 Dec 2025
Shivlal Kawalsingh Taram Vs State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3098
Indian Penal Code-Section 302, 84
High Courts08 Dec 2025Partly Allowed
Western Coal Fields Limited Vs Ganesh Wamanrao Modak
Bombay High Court · (2025) 12 BOM CK 2962
Coal Bearing Areas (Acquisition and Development) Act, 1957-Section 14 (2), 17 (2), 4, 9
High Courts08 Dec 2025Allowed
Smt. Preeti alias Priti Subhash Pangam Vs Shri Jagdev Rajaram Pangam & Ors.
Bombay High Court · (2025) 12 BOM CK 3006
The Goa Succession, Special Notaries and Inventory Proceeding Act, 2012-Section 384, 376, 247
High Courts08 Dec 2025Partly Allowed
Maria Marta Vaz & Anr. Vs Jacinta Pereira & Ors.
Bombay High Court · (2025) 12 BOM CK 3001
Goa Succession, Special Notaries And Inventory Proceeding Act, 2012-Section 445, 446, 447Constitution of India-Article 227
High Courts08 Dec 2025Allowed
Mangala Chandrakant Parvatkar Vs State Of Goa & Ors.
Bombay High Court · (2025) 12 BOM CK 2996
High Courts08 Dec 2025
Mahatma Phule Krida Va Shikshan Prasarak Mandal & Anr. Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2567
High Courts08 Dec 2025
Raghunath Dagdu Mali Vs Shivaji Bhagwan Patil & Ors.
Bombay High Court · (2025) 12 BOM CK 2560
Registration Act-Section 58, 60Code of Civil Procedure-Order VI Rule 4Maharashtra Co-operative Societies Act-Section 48
High Courts08 Dec 2025Allowed
Nikhil Ashok Chavan & Anr. Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2558
High Courts08 Dec 2025Dismissed
Pooja Shivagonda Patil Vs The Grampanchayat, Khidrapur & Ors.
Bombay High Court · (2025) 12 BOM CK 2557
Maharashtra Village Panchayat Act, 1959-Section 35(3)(b), 176Maharashtra Village Panchayat (Meeting) Rules, 1959-Rules 17, 18, 19Bombay Village Panchayats Sarpanch and Upa-Sarpanch (No Confidence) Rules, 1975
High Courts08 Dec 2025
The Divisional Manager, United India Insurance Co. Ltd. Vs Savita W/o. Sanjay Patil & Ors.
Bombay High Court · (2025) 12 BOM CK 2556
Central Motor Vehicles Rules, 1989-Rule 109Rules of the Road Regulations, 1989-Section 15Motor Vehicles (Driving) Regulation-Regulation 28
High Courts08 Dec 2025
Mahatma Phule Krida Va Shikshan Prasarak Mandal & Anr. Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2555
High Courts08 Dec 2025
Sanjay Ramchandra Salaskar Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2554
Maharashtra Land Revenue Code, 1966-Section 48(7), 48(8), 48Mines and Minerals (Development and Regulation) Act, 1957Maharashtra Minor Mineral Extraction (Development and Regulation) Rules, 2013-Rule 71
High Courts08 Dec 2025
Raghunath Dagdu Mali Vs Shivaji Bhagwan Patil & Ors.
Bombay High Court · (2025) 12 BOM CK 2548
Registration Act-Section 58, 60Code of Civil Procedure-Order VI Rule 4Maharashtra Co-operative Societies Act-Section 48
High Courts08 Dec 2025
The New India Assurance Co. Ltd. Vs Tanaji Jagannath Survase & Anr.
Bombay High Court · (2025) 12 BOM CK 2547
High Courts08 Dec 2025Dismissed
Shankar Bhau Patil Vs Kolhapur Jilla Dekhresh Sahakari Sanstha Ltd.
Bombay High Court · (2025) 12 BOM CK 2540
Employees Provident Fund and Miscellaneous Provisions Act, 1952