High Courts09 Dec 2025Allowed
Tejrao Laxman Kendre Vs Kantu Pandurang Gaikwad & Ors.
Bombay High Court · (2025) 12 BOM CK 3287
The Maharashtra Money-Lending (Regulation) Act, 2014-Sections 9, 16, 17, 18Maharashtra Land Revenue Code, 1966-Section 149
COURT ARCHIVE
Bombay High Court judgments, 2025
1,916 judgments · page 43 of 96
High Courts09 Dec 2025Allowed
Sharad Ankushrao Shankpal Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3286
High Courts09 Dec 2025
Laxman Gangaram Dadge Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3285
Land Acquisition Act-Section 4, 4(1), 23(2)
High Courts09 Dec 2025Allowed
Pawan Pandurang Karwar Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3284
Maharashtra Police Act-Section 56(1)(a)(b) & (2), 56(1), 56Indian Penal Code-Section 379, 353, 34, 436, 447, 504, 324, 323, 506, 452, 354, 143, 147, 148, 149, 126(2), 189(2), Chapters XII, XVI and XVIISC ST (Prevention of Atrocities) Act-Section 3(2)
High Courts09 Dec 2025Allowed
Govardhan Gabbulal Marmath & Ors. Vs Rangnath Vithoba Shirsath & Ors.
Bombay High Court · (2025) 12 BOM CK 3282
Maharashtra Land Revenue Code-Section 126, 129Evidence Act-Section 110
High Courts09 Dec 2025Dismissed
Saddam Husen Aziz Pinjari Vs Jakir Mobin Bagwan
Bombay High Court · (2025) 12 BOM CK 3281
CrPC-Section 311, 313
High Courts09 Dec 2025Dismissed
Bhagwan Saksamudre Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3278
Code of Criminal Procedure-Section 313, 173, 207, 294, 311
High Courts09 Dec 2025Dismissed
Shriram Keshav Pathak Vs Dhondnakh Mahipaji Sirsath & Ors.
Bombay High Court · (2025) 12 BOM CK 3620
Hyderabad Tenancy and Agricultural Lands Act, 1950-Section 32, 34, 44CPC-Order XXI Rule 92, XXXI Rule 1
High Courts09 Dec 2025Dismissed
Union Of India, Ministry Of Defence & Ors. Vs Smt. Vidya Vijay Sakhare & Ors.
Bombay High Court · (2025) 12 BOM CK 3379
High Courts09 Dec 2025
The National Insurance Company Limited Vs Smt. Savita Pramod Karde & Ors.
Bombay High Court · (2025) 12 BOM CK 2847
High Courts09 Dec 2025Partly Allowed
Jalandhar Dharmaji Gaikwad & Anr. Vs M/s Rajlaxmi Steel Traders
Bombay High Court · (2025) 12 BOM CK 2845
High Courts09 Dec 2025Allowed
Prabhakar Ramdas Patil Vs Chairman & Managing Director & Ors.
Bombay High Court · (2025) 12 BOM CK 2844
Delhi Police (F&A) Rules, 1980-Rule 16(iii)
High Courts09 Dec 2025Dismissed
Warud Urban Co-operative Bank Ltd. Vs Mr. Kuramdas Dnaneshwarrao Satpute & Anr.
Bombay High Court · (2025) 12 BOM CK 2843
Negotiable Instruments Act-Sections 118 and 139, 138
High Courts09 Dec 2025
Uddhav Zapru Bhivgade & Ors. Vs State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2842
Land Acquisition Act-Section 18, 51-A
High Courts09 Dec 2025Dismissed
Sanjay Construction Industries Vs Shantwan Tembhe & Ors.
Bombay High Court · (2025) 12 BOM CK 2841
Workmen's Compensation ActMotor Vehicles Act
High Courts09 Dec 2025Partly Allowed
Jalandhar Dharmaji Gaikwad & Anr. Vs M/s Rajlaxmi Steel Traders
Bombay High Court · (2025) 12 BOM CK 2840
High Courts09 Dec 2025Partly Allowed
Nitin @ Nilesh Khekade & Anr. Vs The State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 2838
Indian Penal Code-Section 34, 201, 302, 304, 304(ii), 304 Part-II, 363, 364
High Courts09 Dec 2025
Vidarbha Irrigation Development Corporation Vs Sau. Pushpabai w/o Prakashchandraji Raka & Ors.
Bombay High Court · (2025) 12 BOM CK 2837
High Courts09 Dec 2025
The National Insurance Company Limited Vs Smt. Savita Pramod Karde & Ors.
Bombay High Court · (2025) 12 BOM CK 2836
High Courts09 Dec 2025Allowed
Rajkumar Malve Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3380
Criminal Procedure Code-Section 482Indian Penal Code-Section 34, 405, 406, 409, 415, 420