High Courts11 Dec 2025Allowed
Radha W/o Vitthal Bedwal Vs The State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3619
Prevention of Corruption Act, 1988-Sections 7, 13(1)(d), 13(2), 20
COURT ARCHIVE
Bombay High Court judgments, 2025
1,916 judgments · page 37 of 96
High Courts11 Dec 2025Disposed Of
Krishna Mandadi & Anr. Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2941
Code of Criminal Procedure, 1973-Section 482, 156(1), 155(2)Penal Code, 1860-Section 304-A
High Courts11 Dec 2025Allowed
Shan Bahuudeeshiya Shikshan Prasarak Va Krida Sanstha Vs State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3036
Maharashtra Educational Institutions (Transfer of Management) Act, 1971-Section 8
High Courts11 Dec 2025Dismissed
Sainath Kashinath Kodape Vs Dhananjay Maroti Lokhande & Ors.
Bombay High Court · (2025) 12 BOM CK 3035
Maharashtra Village Panchayats Act, 1958-Section 14(1)(j-3)Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006-Section 15Constitution of India-Article 227
High Courts11 Dec 2025
Purushottam Yeole Vs Maroti Billewar & Ors.
Bombay High Court · (2025) 12 BOM CK 3033
Specific Relief Act-Section 12
High Courts11 Dec 2025
Adarsha Bahuudeshiya Mandal Vs Education Officer (Secondary) & Anr.
Bombay High Court · (2025) 12 BOM CK 3032
Maharashtra Employees of Private Schools (Conditions of Services) Regulation Act, 1977Maharashtra Employees of Private Schools (Conditions of Services) Rules, 1981-Rule 3(3), 12, 12(3)Bombay Public Trusts Act
High Courts11 Dec 2025Disposed Of
Mitaram Vaidya Vs The State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3031
Indian Penal Code-Section 299, 300, Exception-I to Section 300, 302, 304, Part-I of Section 304, Part-II of Section 304, 105
High Courts11 Dec 2025Disposed Of
The Vice Chancellor, Agricultural University, Nagpur i.e. Dr. Punjabrao Deshmukh Krishi Vidyapeeth, Akola & Anr. Vs Madhukar Pandurang Tumbde & Ors.
Bombay High Court · (2025) 12 BOM CK 3030
Industrial Disputes Act
High Courts11 Dec 2025Allowed
Sau. Alka W/o Jaisingh Thakur Vs The State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3029
Indian Penal Code-Section 302Code of Criminal Procedure-Section 313Indian Evidence Act-Section 106
High Courts11 Dec 2025Allowed
Nirmal Ujjawal Credit Cooperative Society Ltd. Vs Mohammad Mohasin Khuddus Musani & Anr.
Bombay High Court · (2025) 12 BOM CK 3025
Negotiable Instruments Act, 1881-Section 138Code of Criminal Procedure-Section 256
High Courts11 Dec 2025Dismissed
Nirmala Bichmaiyya Kulmethe & Ors. Vs Additional Commissioner, Nagpur Division, Nagpur & Ors.
Bombay High Court · (2025) 12 BOM CK 3024
Maharashtra Village Panchayats Act, 1959-Section 14(1)(h)Constitution of India-Article 227
High Courts11 Dec 2025Dismissed
Vikas Mahendrasingh Saini Vs Dwarkanath Sansthan & Ors.
Bombay High Court · (2025) 12 BOM CK 3022
Code of Civil Procedure, 1908-Order VI Rule 17Constitution of India-Article 227
High Courts11 Dec 2025Dismissed
Jayant Keshav Deshpande Vs Rekhlal Shamdev Thakre
Bombay High Court · (2025) 12 BOM CK 3019
Code of Civil Procedure, 1908-Order VI Rule 17Constitution of India-Article 227
High Courts11 Dec 2025Disposed Of
Ganpat Mahadeo Kapse Vs Rajiv Bhupendrasingh Siddhra
Bombay High Court · (2025) 12 BOM CK 3017
High Courts11 Dec 2025Allowed
Shaikh Mahemood & Anr. Vs The Union Of India
Bombay High Court · (2025) 12 BOM CK 2958
CRPC-Section 174Railways Act, 1989-Sections 124/124-A, Explanation (ii) to Section 124-A, proviso to Section 124-A
High Courts11 Dec 2025Allowed
Varsha w/o Rajendra Deore Vs Rajendra w/o Bhila Deore
Bombay High Court · (2025) 12 BOM CK 2957
Hindu Marriage Act-Section 18Code of Civil Procedure-Section 24
High Courts11 Dec 2025Dismissed
Smt. Indirabai Wd/o Madhukar Upganlawar & Anr. Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2953
Land Acquisition Act, 1894-Section 18, 4Companies Act
High Courts11 Dec 2025Dismissed
Sanjay Madhukar Upaganlawar Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2952
High Courts11 Dec 2025Dismissed
The Oriental Insurance Company Vs Patiram Barve & Ors.
Bombay High Court · (2025) 12 BOM CK 2950
Motor Vehicles Act-Section 166, 163-A
High Courts11 Dec 2025
Purushottam Yeole Vs Maroti Billewar & Ors.
Bombay High Court · (2025) 12 BOM CK 2949
Specific Relief Act-Section 12