High Courts17 Dec 2025Disposed Of
Reliance Defence & Engineering Limited Vs M/s Afcons Infrastructure Ltd.
Bombay High Court · (2025) 12 BOM CK 3871
Insolvency and Bankruptcy Code, 2016-Section 3(6), 3(10), 3(11)
COURT ARCHIVE
Bombay High Court judgments, 2025
1,916 judgments · page 22 of 96
High Courts17 Dec 2025
Purushottam Vs The Special Land Acquisition Officer, Upper Tapi Project Hatnur Division No.2, Jalgaon & Anr.
Bombay High Court · (2025) 12 BOM CK 3736
Land Acquisition Act, 1894-Section 4, 4(1), 34, 48Evidence Act
High Courts17 Dec 2025Allowed
Shamkant Vasudeo Kulkarni & Ors. Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3305
Prevention of Corruption Act, 1988-Sections 7, 13(1)(d), 13(2), 20Code of Criminal Procedure-Section 313
High Courts17 Dec 2025Disposed Of
Pratibha Wd/o Krishna Jadhav Vs Laxmibai Wd/o Ganpatrao Jadhav & Ors.
Bombay High Court · (2025) 12 BOM CK 3697
High Courts17 Dec 2025Allowed
Vimal Shivaji Deshmukh Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3696
Maharashtra Village Panchayats Act, 1958-Section 39(1), proviso to Section 39(1)
High Courts17 Dec 2025Dismissed
Giridhar Jagdevrao Suryawanshi & Ors. Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3694
Constitution of India-Article 227Mamlatdar's Court Act, 1906-Section 5(2), 7 to 10, 14, 22, 26(2)
High Courts17 Dec 2025
Kazi Salauddin Vs The State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3693
Land Acquisition Act, 1894
High Courts17 Dec 2025Partly Allowed
Sindhubai Ankushrao Ambhure Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3691
Land Acquisition Act-Section 4, 11
High Courts17 Dec 2025Dismissed
Divisional Controller, Maharashtra State Road Transport Corporation, Division, Dhule Vs Ganesh Deore
Bombay High Court · (2025) 12 BOM CK 3311
IPC-Section 302, 325Constitution of India-Article 311(2)
High Courts17 Dec 2025Disposed Of
Rohit s/o Balaji Waghmare Vs The State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3312
Indian Penal Code-Sections 302, 34, 504, 323, 33, 300, 304, 304 Part II
High Courts17 Dec 2025Disposed Of
Pratibha Wd/o Krishna Jadhav Vs Laxmibai W/o Ganpatrao Jadhav & Ors.
Bombay High Court · (2025) 12 BOM CK 3690
High Courts17 Dec 2025Dismissed
Ramdas Rughaji Kandare Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3689
Constitution of India-Article 226
High Courts17 Dec 2025Disposed Of
Rohit s/o Balaji Waghmare Vs The State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3313
Indian Penal Code-Section 302, 34, 33, 504, 323, 304 Part II, 304, 300
High Courts17 Dec 2025Partly Allowed
Sindhubai Ankushrao Ambhure Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3688
Land Acquisition Act-Section 4, 11
High Courts17 Dec 2025Disposed Of
Sow. Rajashree Sanjay Suryawanshi Vs Dr. Sanjay Kashinath Suryawanshi
Bombay High Court · (2025) 12 BOM CK 3686
Family Court Act, 1984-Section 19Hindu Marriage Act, 1955-Section 13(1)(ia)
High Courts17 Dec 2025Dismissed
Shaikh Fasiyoddin Mohiyoddin Vs Uzama Begum Mohammad Faizuddin & Ors.
Bombay High Court · (2025) 12 BOM CK 3685
Protection of Women from Domestic Violence Act, 2005-Section 2(s), 13, 19(1)(A), 25(2)Domestic Violence Rules, 2006-Rule 12Civil Procedure Code, 1908-Order V
High Courts17 Dec 2025Allowed
Thaganabai w/o Bhagwan Ghode Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3314
Indian Penal Code-Section 318, 302, 201 read with Section 34, 213
High Courts17 Dec 2025Allowed
Cholamandalam Investment & Finance Co. Ltd. Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3681
Companies Act
High Courts17 Dec 2025Dismissed
Arun Mahadeo Kamble Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3680
Code of Criminal Procedure-Section 125, 397
High Courts17 Dec 2025
Manohar Radhakishan Chitalkar Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3240
Code of Criminal Procedure-Section 313, 311N.I. Act-Section 118, 139, 20Indian Evidence Act-Section 65