High Courts19 Dec 2025Partly Allowed

Gopalsingh Vs Sarita & Anr.

Bombay High Court · (2025) 12 BOM CK 3721

Code of Criminal Procedure-Section 125Protection of Women from Domestic Violence Act, 2005
High Courts19 Dec 2025Dismissed

Rameshwar Tandale & Anr. Vs The State Of Maharashtra & Ors.

Bombay High Court · (2025) 12 BOM CK 3705

B.N.S.S., 2023-Section 173(4), 175, 175(3), 210, 318(1), 318(2), 318(4), 336(2), 338, 340(1)Maharashtra Protection of Interest of Depositors (In Financial Establishments) Act, 1999-Section 3, 4Cr.P.C.-Section 156(3), 200
High Courts19 Dec 2025Disposed Of

Balaji Mahadu Santre Vs The State Of Maharashtra & Anr.

Bombay High Court · (2025) 12 BOM CK 3701

Code of Criminal Procedure, 1973-Section 374(2), 235(2), 428, 437A, 313(1)(b), 363(4), 365, 357A, 313Indian Penal Code, 1860-Sections 376(2)(i), 376(2)(n)Protection of Children from Sexual Offences Act, 2012-Sections 4, 6, 8, 12, 29, 2(d)