COURT ARCHIVE

Bombay High Court judgments, 2025

2,384 judgments · page 120 of 120

High Courts02 Jan 2025Disposed Of

Ms. Smita Pansare & Anr Vs State Of Maharashtra

Bombay High Court · (2025) 01 BOM CK 1520

Constitution of India, 1950 - Article 226Code of Criminall Procedure, 1973 - Section 173(8)Indian Penal Code, 1860 - Section 34, 120(B), 302, 307

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High Courts02 Jan 2025Dismissed

Kishor Ramji Patel & Ors Vs Sunanda Sudhakar Choughule and Ors

Bombay High Court · (2025) 01 BOM CK 1519

Code of Civil Procedure, 1908 - Section 11, 99, Order 2 Rule 2, Order 7 Rule 11, Order 7 11(a), Order 7 11(b), Order 7 Rule 14, Order 23 Rule 1Court Fees Act, 1870 - Section 6(iv)(j)Limitation Act, 1963 - Article 58, 59

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High Courts02 Jan 2025Disposed Of

Sudam Sitaram Dagade & Ors Vs Union Of India Thr The Honorable Ministry Of Finance And Ors

Bombay High Court · (2025) 01 BOM CK 1517

Code of Civil Procedure, 1908 - Order 14 Rule 5Indian Succession Act, 1925 - Section 63

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High Courts02 Jan 2025Dismissed

Saurabhkumar S. Patel and Anr Vs Baburay Pundalik Salunke and Anr

Bombay High Court · (2025) 01 BOM CK 1518

Insolvency and Bankruptcy Code, 2016 - Section 14

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