COURT ARCHIVE

Bombay High Court judgments, 2023

933 judgments · page 9 of 47

High Courts27 Sept 2023

Abdul Rasheed Alias Basheer Vs Enforcement Directorate Zonal Office And Others

Bombay High Court · (2023) 09 BOM CK 0037

Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(1), 7, 7(1)(a), 7(1)(b), 8(f)Foreign Exchange Act, 1973 — Section 8(1), 34, 40, 64(2)National Security Act, 1980 — Section 3(2), 7

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High Courts25 Sept 2023Dismissed

Vithoba Bua Sodmise Deceased Vs Maharashtra Revenue Tribunal, Pune Bench Pune And Ors

Bombay High Court · (2023) 09 BOM CK 0043

Maharashtra Tenancy And Agricultural Act, 1948 — Section 15, 32G

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High Courts21 Sept 2023Dismissed

Marathwada Shikshan Prasarak Mandal�s And Others Vs Registrar And Others

Bombay High Court · (2023) 09 BOM CK 0036

Constitution Of India, 1950 — Article 19(1)(g)Central Universities Act, 2009 — Section 2(44), 2(61), 104, 105, 105(10), 108, 108 (1)(a)(f)(h), 114, 115National Council For Teacher Education Act, 1993 — Section 14, 14(6)

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High Courts21 Sept 2023Allowed

Hussain Alias Bantu Mohd. Bashir Vs Deputy Police Commissioner And Others

Bombay High Court · (2023) 09 BOM CK 0035

Constitution Of India, 1950 — Article 14, 19, 21Maharashtra Police Act, 1951 — Section 56, 56(1), 56(1)(a), 56(1)(b), 56(1)(bb), 56(1)(c), 58, 59, 135Bombay Police Act, 1902 — Section 27(1), 56, 59

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High Courts21 Sept 2023Disposed Of

Mehul Choksi Vs State Of Maharashtra And Others

Bombay High Court · (2023) 09 BOM CK 0033

Declaration Of Fugitive Economic Offender (Forms And Manner Of Filing Application) Rules, 2018 — Rule 3Fugitive Economic Offenders Act, 2018 — Section 4, 10(1), 10(2), 11, 12, 16, 21, 22Indian Penal Code, 1860 — Section 120B, 420

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High Courts21 Sept 2023Allowed

Mahesh Sitaram Raut Vs National Investigation Agency And Others

Bombay High Court · (2023) 09 BOM CK 0032

Code Of Criminal Procedure, 1973 — Section 439National Investigation Agency Act, 2008 — Section 21(4)Indian Penal Code, 1860 — Section 115, 117, 120B, 121, 121A, 124A, 153, 153A, 201, 505(1)(b)

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High Courts21 Sept 2023Allowed

Kalpana Madhu Gavali And Others Vs Maharashtra State Road Transport Corporation

Bombay High Court · (2023) 09 BOM CK 0031

Constitution Of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 166, 168, 173

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High Courts21 Sept 2023Dismissed

Vilas Eknath Nandgude And Others Vs State Of Maharashtra And Others

Bombay High Court · (2023) 09 BOM CK 0030

Constitution Of India, 1950 — Article 142, 142(1), 226, 227Maharashtra Stamp Act, 1958 — Section 47, 47(a), 48, 48(3), 49(d)(2), 50(3), 52, 52A, 53(1A)Maharashtra Tenancy And Agricultural Lands Act, 1948 — Section 15, 32, 32G

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High Courts21 Sept 2023Dismissed

Krishnakumar Hariprasad Pandit And Others Vs Rasila Nandlal Bhatt And Others

Bombay High Court · (2023) 09 BOM CK 0029

Constitution Of India, 1950 — Article 227

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High Courts20 Sept 2023Disposed Of

Play Games 24X7 Pvt. Ltd Vs Loran Leasing And Infotech Pvt. Ltd

Bombay High Court · (2023) 09 BOM CK 0034

Commercial Courts Act, 2015 — Section 12, 12AEvidence Act, 1872 — Section 91, 92Indian Contract Act, 1872 — Section 32, 56, 74

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High Courts15 Sept 2023Allowed/Disposed Of

Devidas Dhansing Mali Vs State Of Maharashtra

Bombay High Court · (2023) 09 BOM CK 0027

Indian Penal Code, 1860 — Section 34, 306, 498A

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High Courts15 Sept 2023Dismissed/Partly Allowed

State Of Maharashtra And Others Vs Baburao Ukandu Sangerao @ Baburao Malegaonkar And Others

Bombay High Court · (2023) 09 BOM CK 0026

Constitution Of India, 1950 — Article 14, 21Indian Penal Code, 1860 — Section 302, 363, 376(A), 376(2) (j)(m), 376AB, 377Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 8, 10, 12

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High Courts15 Sept 2023Disposed Of

Vaman Prestressing Co. Pvt. Ltd Vs Additional Commissioner Of Income Tax And Others

Bombay High Court · (2023) 09 BOM CK 0025

Income Tax Act, 1961 — Section 28, 36(1)(iii), 37, 142(1), 143(1), 143(3), 147, 147(2), 148, 153(A)

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High Courts15 Sept 2023Disposed Of

Chhatrapati Rajaram Co-Operative Housing Society Ltd Vs Municipal Corporation Of City Of Pune And Others

Bombay High Court · (2023) 09 BOM CK 0024

Constitution Of India, 1950 — Article 300ADevelopment Control And Promotion Regulation, 2034 — Regulation 2.4.1(A), 2.4.17Maharashtra Municipal Corporations Act, 1949 — Section 224, 249, 250

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High Courts14 Sept 2023Disposed Of

Shilpchintamani Co-operative Housing Soc. Ltd Vs Prasad Govindrao Jamdar And Others

Bombay High Court · (2023) 09 BOM CK 0044

Maharashtra Co-Operative Societies Act, 1960 — Section 3, 149(9), 152, 154, 154(1), 154(2)Maharashtra Land Revenue Code, 1966 — Section 257Rajasthan Co-Operative Societies Act, 1965 — Section 128

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High Courts14 Sept 2023Dismissed

Tejashree Mangilal Dambale Vs Scheduled Tribe Certificate Scrutiny Committee, Nashik And Others

Bombay High Court · (2023) 09 BOM CK 0028

Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Rules, 1995 — Rule 12, 12(2)

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High Courts14 Sept 2023Dismissed

Parekh Plastichem Distributors LLP Vs Simplex Infrastructure Limited

Bombay High Court · (2023) 09 BOM CK 0021

Arbitration And Conciliation Act, 1996 — Section 7, 7(4)(a), 11

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High Courts13 Sept 2023Disposed Of

Vijaykumar Raosaheb Kulkarni And Others Vs Rasta Peth Education Society

Bombay High Court · (2023) 09 BOM CK 0041

Maharashtra Employees Of Private Schools (Conditions Of Service) Rules 1981 — Rule 1(g), 6, 6(a), 11(2)(ii), 11(2)(iii), 40Maharashtra Employees Of Private Schools (Conditions Of Service) Act, 1977 — Section 7

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High Courts13 Sept 2023Dismissed

Manohar And Others Vs State Of Maharashtra

Bombay High Court · (2023) 09 BOM CK 0023

Indian Penal Code, 1860 — Section 34, 96, 97, 98, 99, 100, 101, 102, 103, 104, 105, 106, 300, 300(2), 300(4), 302, 304II, 307, 320, 323, 325, 326, 504Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 27

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High Courts13 Sept 2023Disposed Of

Neha Jitendra Agrawal And Others Vs Divisional Commissioner And Others

Bombay High Court · (2023) 09 BOM CK 0022

Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 11, 13, 21, 51, 52, 53, 64, 65

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