COURT ARCHIVE

Bombay High Court judgments, 2022

1,299 judgments · page 7 of 65

High Courts28 Nov 2022Dismissed

Gopalrao Kashinath Kele And Others Vs State Co-Operative Election Authority And Others

Bombay High Court · (2022) 11 BOM CK 0091

Constitution Of India, 1950 — Article 32,. 226Maharashtra Co-Operative Societies Rules, 1961 — Rule 58Code Of Civil Procedure, 1908 — Order 21 Rule 50

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High Courts25 Nov 2022Allowed

Vijay Rajju Naharkar Vs State Of Maharashtra And Others

Bombay High Court · (2022) 11 BOM CK 0087

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High Courts25 Nov 2022

Sachin And Others Vs State Of Maharashtra And Others

Bombay High Court · (2022) 11 BOM CK 0086

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High Courts25 Nov 2022Disposed Of

Santosh Shriram Gawhankar And Others Vs State Of Maharashtra And Others

Bombay High Court · (2022) 11 BOM CK 0085

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High Courts24 Nov 2022Disposed Of

Kanhaiya And Others Vs State Of Maharashtra And Others

Bombay High Court · (2022) 11 BOM CK 0090

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High Courts24 Nov 2022

Vikas And Others Vs Union Of India And Others

Bombay High Court · (2022) 11 BOM CK 0089

National Highways Act, 1956 — Section 3H(4)

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High Courts24 Nov 2022Dismissed

Shamrao Narhari Pavale Vs State Of Maharashtra And Others

Bombay High Court · (2022) 11 BOM CK 0088

Constitution Of India, 1950 — Article 226Maharashtra Agricultural Produce Marketing [Development And Regulation] Act, 1963 — Section 13, 13(1)(b)

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High Courts24 Nov 2022Allowed/Disposed Of

Keshav Vs State Of Maharashtra

Bombay High Court · (2022) 11 BOM CK 0084

Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 437A

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High Courts24 Nov 2022Dismissed

Sukhdev Bajirao Desle Vs State Of Maharashtra And Others

Bombay High Court · (2022) 11 BOM CK 0083

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 156(3), 200, 482

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High Courts23 Nov 2022Partly Allowed

Nirmal Krida And Samaj Prabodhan And Others Vs State Of Maharashtra And Others

Bombay High Court · (2022) 11 BOM CK 0081

Indian Penal Code, 1860 — Section 34, 420, 468, 471

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High Courts23 Nov 2022Allowed/Dismissed

Awadesh Singh Yadav And Others Vs Labour & Enforcement Officer And Others

Bombay High Court · (2022) 11 BOM CK 0078

Constitution Of India, 1950 — Article 226, 136Industrial Disputes Act, 1947 — Section 10, 10(1)(d), 11A, 17B, 31, 33(2), 33(2)(b)

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High Courts22 Nov 2022Dismissed

Municipal Council Bhusawal Vs Devesh Ramchandra Yawalkar And Others

Bombay High Court · (2022) 11 BOM CK 0082

Constitution Of India, 1950 — Article 226, 227Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965 — Section 330(3)

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High Courts22 Nov 2022

Deserve Exim Pvt. Ltd Vs Yes Bank Ltd

Bombay High Court · (2022) 11 BOM CK 0080

Insolvency And Bankruptcy Code, 2016 — Section 7, 10A

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High Courts22 Nov 2022Partly Allowed/Disposed Of

Raju Vilas Waghmode And Others Vs State Of Maharashtra

Bombay High Court · (2022) 11 BOM CK 0079

Code Of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 34, 96, 97, 98, 99, 100, 101, 102, 103, 104, 105, 106, 302, 304, 304II, 323, 324

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High Courts22 Nov 2022Allowed