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Bombay High Court judgments, 2022

1,299 judgments · page 59 of 65

High Courts28 Feb 2022Dismissed

Larsen & Toubro Limited Vs Girish Dave And Others

Bombay High Court · (2022) 02 BOM CK 0076

Constitution Of India, 1950 — Article 12, 226Income Tax Act, 1961 — Section 9, 9(1)(iv), 10(23D), 28, 29, 30, 31, 32, 33, 34, 35, 36, 37, 38, 39, 40, 41, 42, 43, 43A, 44BB, 44BB(1), 44D, 44DA, 115A, 194LB,, 194LC, 194LD, 195, 195(2), 264, 293AMines And Minerals (Development And Regulation) Act, 1957 — Section 2(j), 2(jj), 3(a), 3(b)
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High Courts26 Feb 2022Dismissed

Bhagyashri Vs Jagdish

Bombay High Court · (2022) 02 BOM CK 0088

Hindu Marriage Act, 1955 — Section 9, 10, 11, 12, 13, 13B, 14, 24, 25, 25(2), 25(3)
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High Courts26 Feb 2022Disposed Of

Nanasaheb Vasantrao Jadhav And Others Vs State Of Maharashtra And Ors

Bombay High Court · (2022) 02 BOM CK 0070

Constitution Of India, 1950 — Article 14, 19(1)(g), 21, 32, 208, 212, 213(1), 213(2)(a), 226, 227Code Of Civil Procedure, 1908 — Order 4 Rule 1, Order 4 Rule 1(1), Order 4 Rule 3, Order 4 Rule 4, Orders 6, Orders 7, Orders 23, Order 23 Rule 1, Order 23 Rule 1(3)Bombay High Court (Appellate Side) Rules, 1960 — Rule 9
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