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Bombay High Court judgments, 2021

754 judgments · page 16 of 38

High Courts21 Oct 2021Disposed Of

Ugochukwu Solomon Ubabuko Vs UOI And Others

Bombay High Court · (2021) 10 BOM CK 0093

Constitution Of India, 1950 — Article 21, 22(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b), 21, 22, 29, 37, 42Code Of Criminal Procedure, 1973 — Section 57, 167, 167(2)
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High Courts21 Oct 2021Dismissed

JSW Steel Limited Vs Union Of India And Ors

Bombay High Court · (2021) 10 BOM CK 0087

Constitution Of India, 1950 — Article 226Cenvat Credit Rules, 2004 — Rule 4(7)Finance Act, 2019 — Section 2(r), 87(b), 121(g), 121(r), 123, 123(c), 124, 125, 127, 133
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High Courts14 Oct 2021Dismissed

Rahul Raju Kulsange Vs Additional Collector And Others

Bombay High Court · (2021) 10 BOM CK 0067

Constitution Of India, 1950 — Article 102, 103, 191, 192, 243B, 243F, 243F(1)(b), 243F(2)Code Of Civil Procedure, 1908 — Section 25B(4), 25B(5), Order 37 Rule 3Maharashtra Village Panchayats Act, 1959 — Section 7, 14, 14(1), 14A, 14(h), 14 (1)(j3), 14 (1)(h), 16, 16(2), 39(1), 39A(2), 43, 153(2)
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