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Bombay High Court judgments, 2021

754 judgments · page 13 of 38

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High Courts02 Nov 2021

Malkapur Urban Co-Operative Bank Vs Vishal Baburao Phephale & Ors

Bombay High Court · (2021) 11 BOM CK 0030

Maharashtra Cooperative Societies Rules, 1961 — Rule 107(5)(e)
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High Courts02 Nov 2021

Mayuri Subhash Dhokane-Kutwal Vs State Of Maharashtra And Others

Bombay High Court · (2021) 11 BOM CK 0015

Bombay Nursing Homes Registration Act, 1949 — Section 5
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High Courts02 Nov 2021

Uddhav Balu @ Balasaheb Khedkar Vs State Of Maharashtra

Bombay High Court · (2021) 11 BOM CK 0007

Indian Penal Code, 1860 — Section 306, 506
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High Courts02 Nov 2021

Rushikesh Sudhir Dahiwal And Others Vs State Of Maharashtra

Bombay High Court · (2021) 11 BOM CK 0006

Indian Penal Code, 1860 — Section 34, 323, 498A, 504, 506
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High Courts02 Nov 2021

Chandrakant Prakash Shelke Vs State Of Maharashtra

Bombay High Court · (2021) 11 BOM CK 0005

Prevention Of Corruption Act, 1988 — Section 7(A), 12
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High Courts02 Nov 2021

Ganesh Arjun Munde Vs State Of Maharashtra

Bombay High Court · (2021) 11 BOM CK 0004

Prevention Of Corruption Act, 1988 — Section 7
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High Courts01 Nov 2021

Ramdas Prabhat Badak Vs State Of Maharashtra And Another

Bombay High Court · (2021) 11 BOM CK 0014

Indian Penal Code, 1860 — Section 363, 366A, 376, 376 (j)(k)(i)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 8
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High Courts01 Nov 2021

Devang Dinesh Parmar And Os Vs Mumbai Municipal Corporation And Ors

Bombay High Court · (2021) 11 BOM CK 0013

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High Courts01 Nov 2021

Majmudar & Partners Vs Michael Marshall & Ors

Bombay High Court · (2021) 11 BOM CK 0012

Arbitration And Conciliation Act, 1996 — Section 9
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High Courts01 Nov 2021

Aventisub LLC & Anr Vs Eris Healthcare Pvt. Ltd. & Anr

Bombay High Court · (2021) 11 BOM CK 0011

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High Courts01 Nov 2021Disposed Of

Shama Chauhan Vs SEBI & Ors

Bombay High Court · (2021) 11 BOM CK 0010

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High Courts01 Nov 2021

Reliance Industries Ltd And Others Vs State Of Maharashtra And Anr

Bombay High Court · (2021) 11 BOM CK 0003

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High Courts01 Nov 2021

Sanjay Punamiya And Others Vs State Of Maharashtra

Bombay High Court · (2021) 11 BOM CK 0002

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High Courts01 Nov 2021

DRT Anthea Aroma Chemicals Pvt. Ltd Vs Union Of India & Ors

Bombay High Court · (2021) 11 BOM CK 0001

Central Goods And Services Tax Act, 2017 — Section 83
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High Courts29 Oct 2021Allowed

Sau. Premkaur Premsing Bawani And Others Vs State Of Maharashtra

Bombay High Court · (2021) 10 BOM CK 0147

Indian Penal Code, 1860 — Section 34, 302, 307, 498AEvidence Act, 1872 — Section 32(1), 80, 106Code Of Criminal Procedure, 1973 — Section 313
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High Courts29 Oct 2021Dismissed

Dattaram Hari Pandare Vs State Of Maharashtra

Bombay High Court · (2021) 10 BOM CK 0146

Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 164, 313
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High Courts29 Oct 2021Dismissed/Disposed Of

Raju Savlaram Bachkar Vs State Of Maharashtra And Others

Bombay High Court · (2021) 10 BOM CK 0145

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High Courts29 Oct 2021Allowed

Sou. Jyoti W/O Arunrao Bhongade And Other Vs Sumant S/O Pandhari Chafle And Other

Bombay High Court · (2021) 10 BOM CK 0144

Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1, Order 41 Rule 22Hindu Succession Act, 1956 — Section 7, 8
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High Courts28 Oct 2021Dismissed

Mumbai District Central Co-op. Bank Ltd Vs Commissioner And Registrar, Co-Op And Others

Bombay High Court · (2021) 10 BOM CK 0149

Constitution Of India, 1950 — Article 226Maharashtra Co-Operative Societies Act, 1960 — Section 81, 81(3)(c), 81(5B), 82, 83, 83(1), 83(2), 83(3), 83(4), 83(5), 87,87(1), 87(2), 87(4), 89A, 146, 147, 148
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High Courts28 Oct 2021Allowed

Aryan Shah Rukh Khan And Others Vs Union Of India & Anr

Bombay High Court · (2021) 10 BOM CK 0148

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