High Courts08 Jan 2020Dismissed
Ganpat Sakharam Gangurde And Ors Vs Sahadu Fakira Shejwal
Bombay High Court · (2020) 01 BOM CK 0019
COURT ARCHIVE
Bombay High Court judgments, 2020
759 judgments · page 37 of 38
High Courts07 Jan 2020Dismissed
United Indian Insurance Company Limited Vs Ujwala Salgonkar And Ors
Bombay High Court · (2020) 01 BOM CK 0108
High Courts07 Jan 2020Allowed
Pravin Vs State Of Maharashtra
Bombay High Court · (2020) 01 BOM CK 0066
Indian Penal Code, 1860 — Section 302, 307, 498A
High Courts07 Jan 2020Dismissed
Pandurang Mahadeorao Makrampure And Ors Vs Addl. Commissioner Amravati Divn Amravati & Ors
Bombay High Court · (2020) 01 BOM CK 0044
Maharashtra Village Panchayats Act, 1959 — Section 14(1)(h)Maharashtra Village Panchayats Taxes And Fees Rules, 1960 — Rule 8
High Courts07 Jan 2020Dismissed
State Of Maharashtra Vs Raju Mahipat Sakate
Bombay High Court · (2020) 01 BOM CK 0040
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 154, 161, 164Evidence Act, 1872 — Section 8, 21, 24, 25, 26, 27, 28, 29, 30, 145, 157
High Courts07 Jan 2020
Devidas S/O. Supada Gavai And Others Vs State Of Maharashtra Through Ministry Of Home Department Mantralaya Mumbai And Others
Bombay High Court · (2020) 01 BOM CK 0035
Constitution Of India, 1950 — Article 226
High Courts07 Jan 2020Dismissed
Union Of India Vs Kisan Ratan Singh And Ors
Bombay High Court · (2020) 01 BOM CK 0029
Customs Act, 1962 — Section 104, 108, 135, 135AEvidence Act, 1872 — Section 25
High Courts07 Jan 2020Partly Allowed/Dismissed
Liberty Garden CHS Ltd And Ors Vs M/s. K.T. Group And Ors
Bombay High Court · (2020) 01 BOM CK 0024
Arbitration And Conciliation Act, 1996 — Section 4, 9, 16, 17, 25, 33, 34
High Courts07 Jan 2020Dismissed
State Of Maharashtra Vs Girish Shankarlal Ostawal And Anr
Bombay High Court · (2020) 01 BOM CK 0022
Indian Electricity Act, 1910 — Section 26, 26(1), 26(7), 26(7)(1), 39, 44, 44(a), 44(b), 44(c), 44(d)Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 482
High Courts07 Jan 2020Dismissed
State Of Maharashtra Vs Pradeep Baburao Bhoite And Anr
Bombay High Court · (2020) 01 BOM CK 0021
Indian Penal Code, 1860 — Section 34, 306, 498ACode Of Criminal Procedure, 1973 — Section 313
High Courts07 Jan 2020Dismissed
Raj Systems Pvt. Ltd. And Others Vs Mahanagar Co-Op. Bank Ltd. And Others
Bombay High Court · (2020) 01 BOM CK 0017
Code Of Civil Procedure, 1908 — Section 3, 4, 5, 9, 10, 91, 91(1), 91(2), 91(3), 92, 93, 94, 95, 96, 97, 93(2), 93(3), 98, 141, 151, 154Maharashtra Co-Operative Societies Act, 1960 — Section 91, 92, 93, 94, 95, 96, 97, 98, 101, 101(1), 101(2)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14
High Courts07 Jan 2020
New India Assurance Co. Ltd And Ors Vs Aruna Hanumant Yadav And Ors
Bombay High Court · (2020) 01 BOM CK 0016
Motor Vehicles Act, 1988 — Section 140, 149(2), 165, 170, 173Indian Penal Code, 1860 — Section 279, 304(a)Evidence Act, 1872 — Section 106
High Courts07 Jan 2020Allowed
Vivek Vs Vishwam Power & Buildcon Pvt. Ltd And Anr
Bombay High Court · (2020) 01 BOM CK 0007
Indian Penal Code, 1860 — Section 405, 406, 415, 420Code Of Criminal Procedure, 1973 — Section 203, 482
High Courts06 Jan 2020Allowed
Zelio Silvester D'mello And Anr Vs State Through Women's Police Station And Anr
Bombay High Court · (2020) 01 BOM CK 0107
Goa Children's Act, 2003 — Section 2(e), 8(2), 8(9), 20, 30, 31Indian Penal Code, 1860 — Section 34, 323, 342Code Of Criminal Procedure, 1973 — Section 313
High Courts06 Jan 2020Dismissed
M/s. Rukminirama Steel Rollings Pvt. Ltd And Ors Vs State Of Goa And Ors
Bombay High Court · (2020) 01 BOM CK 0106
Electricity Act, 2003 — Section 28, 76, 77, 78, 79, 80, 81, 82, 83, 84, 85, 86, 87, 88, 89, 90, 91, 92, 93, 94, 95, 96, 97, 98, 99, 100, 101, 102, 103, 104, 105, 106, 107, 108, 109Goa Electricity Duty Act, 1986 — Section 2(b), 2(g), 2(j), 3, 4, 4(3), 5, 6, 7, 8, 9, 10, 11, 12, 13, 14Indian Electricity Act, 1910 — Section 24(1)
High Courts06 Jan 2020Dismissed
State Of Maharashtra Vs Umesh Digambar Jadhav
Bombay High Court · (2020) 01 BOM CK 0041
Indian Penal Code, 1860 — Section 302, 307Code Of Criminal Procedure, 1973 — Section 313
High Courts06 Jan 2020Dismissed
State Of Maharashtra Vs Pappugulam Mustak Ali Khan
Bombay High Court · (2020) 01 BOM CK 0023
Indian Penal Code, 1860 — Section 304A, 337, 338Motor Vehicles Act, 1988 — Section 89, 112, 184Code Of Criminal Procedure, 1973 — Section 313
High Courts06 Jan 2020Allowed
Chandrabai Vs Sitaram
Bombay High Court · (2020) 01 BOM CK 0011
Transfer Of Property Act, 1882 — Section 58(c)
High Courts06 Jan 2020Allowed
Vidarbha Konkan Gramin Bank And Ors Vs Appellate Authority And Ors
Bombay High Court · (2020) 01 BOM CK 0004
Regional Rural Banks Act, 1976 — Section 30Payment Of Gratuity Act, 1972 — Section 2(s), 4(3), 7(4)Vidarbha Gramin Bank Officers And Employees Service Regulations, 2013 — Regulation 2, 2(i), 2(m), 2(o), 72, 72(3)
High Courts04 Jan 2020Allowed
Ramrao Kisan Rathod Vs State Of Maharashtra
Bombay High Court · (2020) 01 BOM CK 0013
Indian Penal Code, 1860 — Section 107, 305, 306