High Courts30 Jan 2020Partly Allowed
Director Health Services Secretariat And Ors Vs Ravikiran And Ors
Bombay High Court · (2020) 01 BOM CK 0155
COURT ARCHIVE
Bombay High Court judgments, 2020
759 judgments · page 31 of 38
High Courts30 Jan 2020Disposed Of
Praveen And Anr Vs Baby Ulhahnan And Anr
Bombay High Court · (2020) 01 BOM CK 0152
Motor Vehicles Act, 1988 — Section 163A
High Courts30 Jan 2020Dismissed
Khusal @ Anant Chindu Bhunde Vs State Of Maharashtra
Bombay High Court · (2020) 01 BOM CK 0150
Indian Penal Code, 1860 — Section 34, 302Evidence Act, 1872 — Section 27
High Courts30 Jan 2020Dismissed
State Of Maharashtra Vs Kailash Sahadu Somvanshi
Bombay High Court · (2020) 01 BOM CK 0143
Indian Penal Code, 1860 — Section 302, 307, 498ACode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 32
High Courts30 Jan 2020
Arun Ramchandra Kale Vs State Of Maharashtra
Bombay High Court · (2020) 01 BOM CK 0141
Prevention Of Corruption Act, 1988 — Section 2(c), 3, 5, 6, 7, 13(2), 13(1)(d), 17, 17(b), 17(c), 19, 19(c), 19(3)Industrial Disputes Act, 1947 — Section 2(j)Code Of Criminal Procedure, 1973 — Section 197, 197(1)
High Courts30 Jan 2020
Khaled Kamal Hussein Mohamed Kassem An Egyptian Citizen Vs State Of Maharashtra And Ors
Bombay High Court · (2020) 01 BOM CK 0138
Hindu Minority And Guardianship Act, 1956 — Section 6Guardians And Wards Act, 1890 — Section 17, 19, 20, 21, 21AConstitution Of India, 1950 — Article 14, 15
High Courts30 Jan 2020Allowed
Aarati Santosh Shetty Vs State Of Maharashtra
Bombay High Court · (2020) 01 BOM CK 0134
Indian Penal Code, 1860 — Section 30a, 279, 299, 304A, 304(II), 337, 338Motor Vehicles Act, 1988 — Section 185Code Of Criminal Procedure, 1973 — Section 161, 173, 228(1)(a)
High Courts30 Jan 2020Dismissed
Ajay Ramesh Dinode Vs State Of Maharashtra And Ors
Bombay High Court · (2020) 01 BOM CK 0133
Maharashtra Judicial Services Rules, 2008 — Rule 7(b), 13(4)(a), 13(4)(ii)(b), 12, 13, 13(ii), 14, 15, 16, 20U.P. Temporary Government Servants (Termination Of Service) Rules, 1975 — Rule 3Constitution Of India, 1950 — Article 14, 16, 21, 98, 146, 148, 187, 229(2), 226, 233, 233(2), 234, 235, 236, 309, 311(2), 320, 324(5)
High Courts29 Jan 2020
Sanjay Singhal And Ors Vs North Goa Planning & Development Authority And Ors
Bombay High Court · (2020) 01 BOM CK 0167
Goa Town & Country Planning Act, 1974 — Section 2(23), 18, 20, 21, 20(2), 20(3), 23, 25, 50, 52
High Courts29 Jan 2020Dismissed
Pr. Commissioner Of Income Tax 13 Mumbai Vs Vaman International Pvt. Ltd
Bombay High Court · (2020) 01 BOM CK 0163
Income Tax Act, 1961 — Section 69C, 115JB, 133(6), 142(1), 143(2), 143(3), 260A
High Courts29 Jan 2020Dismissed
Pr. Commissioner Of Income Tax -1 Vs M/s. Ami Industries (India) P Ltd
Bombay High Court · (2020) 01 BOM CK 0153
Income Tax Act, 1961 — Section 68, 143(3), 260A
High Courts29 Jan 2020Partly Allowed
Laxmibai Vs Maharashtra State Electricity Distribution Co. Ltd. Estrella Batteries Expansion Building And Anr
Bombay High Court · (2020) 01 BOM CK 0149
Electricity Act, 2003 — Section 161Interest Act, 1978 — Section 3Code Of Civil Procedure, 1908 — Section 34
High Courts29 Jan 2020Dismissed
State Of Maharashtra Vs Sikandar Khutubuddin Mujawar
Bombay High Court · (2020) 01 BOM CK 0144
Prevention Of Corruption Act, 1988 — Section 7, 13(2), 13(1)(d)Code Of Criminal Procedure, 1973 — Section 313, 378, 386
High Courts29 Jan 2020Dismissed
Western Coal Fields Limited Vs Presiding Officer And Anr
Bombay High Court · (2020) 01 BOM CK 0124
Payment Of Gratuity Act, 1972 — Section 4, 6(a), 4(6)(a), 4(6)(b), 4(6)(b)(ii)General Clauses Act, 1897 — Section 3(38)
High Courts29 Jan 2020Disposed Of
Zilla Parishad Vs Subhash Tukaramji Buche
Bombay High Court · (2020) 01 BOM CK 0123
Maharashtra Recognition Of Trade Unions And Prevention Of Unfair Labour Practices Act, 1971 — Section 4, 4(i)Maharashtra Zilla Parishad District Services (Discipline And Appeal) Rules, 1964 — Rule 4(i), 6, 6(10), 6(10)(i)(a), 6(10)(i)(b)Maharashtra Civil Services (Discipline And Appeal) Rules, 1979 — Rule 9, 9(2)
High Courts28 Jan 2020
Mohtimbas Engineering Pvt. Ltd. And Anr Vs Machine N Tools And 4 Ors
Bombay High Court · (2020) 01 BOM CK 0154
High Courts28 Jan 2020
Kotak Investment Advisors Limited And Ors Vs Krishna Chamadia Resolution Professional Of Ricoh India Limited And Ors
Bombay High Court · (2020) 01 BOM CK 0151
Companies Act, 1956 — Section 419Companies Act, 2013 — Section 16, 18, 21, 25, 30, 31, 32, 33, 419Insolvency And Bankruptcy Code, 2016 — Section 32, 61, 61(3), 62
High Courts28 Jan 2020Disposed Of
Dainik Matrubhumi Vs Madhusudan Govindrao Kukarni And Anr
Bombay High Court · (2020) 01 BOM CK 0148
Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955 — Section 4, 5, 8, 17, 17(1), 17(2)
High Courts28 Jan 2020Dismissed
Premchand Ambadas Hanswar Vs State Of Maharashtra And Anr
Bombay High Court · (2020) 01 BOM CK 0139
High Courts28 Jan 2020Dismissed
National Insurance Company Ltd And Ors Vs Dilip And Ors
Bombay High Court · (2020) 01 BOM CK 0137
Motor Vehicles Act, 1988 — Section 2(21)