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Bombay High Court judgments, 2020

759 judgments · page 20 of 38

High Courts13 Mar 2020Dismissed

Sanjay Vitthalrao Jadhav And Others Vs State Of Maharashtra And Others

Bombay High Court · (2020) 03 BOM CK 0059

Constitution Of India, 1950 — Article 226Maharashtra Agricultural Produce Marketing (Development And Regulation) Act, 1963 — Section 27, 29, 29(2), 29(xii), 29(2)(xxiv), 30, 32, 35, 36, 37, 37(1)(i), 37(1)(s), 37(i), 37(v), 37(n), 37(o), 37(q), 38(a), 40, 40(a)(b), 45, 45(1)(2)(a)(b)(c), 45(2A), 45(1), 45(2), 57Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967 — Rule 13, 24, 31, 33, 94(6), 100(5), 107, 107(2), 108, 117
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High Courts11 Mar 2020

Raishi S. Chheda & Ors Vs Dhirajlal R. Chheda & Ors

Bombay High Court · (2020) 03 BOM CK 0052

Code Of Civil Procedure, 1908 — Section 9A, 80, 151, Order 14 Rule 1, Order 14 Rule 2, Order 14 Rule 2(1), Order 14 Rule 2(2), Order 14 Rule 2(2)(b), Order 6 Rule 16Limitation Act, 1963 — Section 3, 27Constitution Of India, 1950 — Article 215
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High Courts11 Mar 2020Disposed Of

Nivrutti Vs State Of Maharashtra And Anr

Bombay High Court · (2020) 03 BOM CK 0049

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 294, 294(b), 500, 506, 507, 509Constitution Of India, 1950 — Article 226, 227
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High Courts11 Mar 2020Disposed Of

Ishwar And Ors Vs State Of Maharashtra And Ors

Bombay High Court · (2020) 03 BOM CK 0040

Maharashtra Co-Operative Societies Act, 1960 — Section 57, 73CC, 73AAA, 73AAA(3), 73(2)AAA, 26, 73A, 73AAA, 73B, 73C, 73G, 73(1b), 73G(2b), 73CA, 73CB, 73H(2), 73E, 75, 76, 78, 78A, 81, 157, 243Constitution Of India, 1950 — Article 14, 19(1)(c), 226, 243, 243E, 243ZJ, 243ZJ(2), 243ZK
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High Courts09 Mar 2020Dismissed

Jaggu Sardar @ Jagdish Tirathsing Labana @ Punjabi Vs State Of Maharashtra And Ors

Bombay High Court · (2020) 03 BOM CK 0039

Maharashtra Prevention Of Dangerous Activities Of Slumlords, Bootleggers, Drug-Offenders, Dangerous Persons, Video Pirates, Sand Smugglers And Persons Engaged In Black-Marketing Of Essential Commodities Act, 1981 — Section 3Indian Penal Code, 1860 — Section 386, 387, 504, 506Maharashtra Police Act, 1951 — Section 37(1), 135
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