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Bombay High Court judgments, 2019

1,580 judgments · page 76 of 79

High Courts14 Jan 2019Disposed Off

Pramod s/o. Prabhakar Pokale Vs State of Maharashtra

Bombay High Court · (2019) 01 BOM CK 0167

Maharashtra Employees of Private Schools [Conditions of Service] Regulation Act, 1977 — Section 5, 5(1), 5(2)Right of Children to Free and Compulsory Education Act, 2009 — Section 19, 25Constitution Of India, 1950 — Article 21A, 226
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High Courts14 Jan 2019Dismissed

Rajendra Pundlikrao Deore Vs State Of Maharashtra

Bombay High Court · (2019) 01 BOM CK 0091

Maharashtra Agricultural Produce Marketing (Development And Regulation) Act, 1963 — Section 29(1), 29(2), 34B, 34C, 40, 40(e), 41(1), 45(1), 57Maharashtra Agricultural Produce Marketing Committee (Development And Regulation) Rules, 1967 — Rule 20, 20(3), 20(3)(1), 24, 117, 117(1)
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