COURT ARCHIVE

Bombay High Court judgments, 2019

1,580 judgments · page 5 of 79

High Courts10 Dec 2019Disposed Of

Viriato Hipolito Mendonca Fernandes And Ors Vs Village Panchayat Of Sirsaim And Ors

Bombay High Court · (2019) 12 BOM CK 0112

Goa Town And Country Planning Act, 1974 — Section 2(10), 15, 16, 16A, 16(A)(1), 16(A)(2), 17AMines And Minerals (Development And Regulation) Act, 1957 — Section 2Goa Minor Mineral Concession Rules, 1985 — Rule 7, 7A, 7(A)(1), 7(2), 7(3), 7(4), 7(6), 19, 19(2), 19(6), 53

High Courts10 Dec 2019Dismissed

Bhisso Paica Velip (Since Dec.) Through LR’s And Ors Vs State Of Goa And Ors

Bombay High Court · (2019) 12 BOM CK 0111

Evidence Act, 1872 — Section 114(e)

High Courts10 Dec 2019

Court On Its Own Motion Vs State Of Maharashtra And Anr

Bombay High Court · (2019) 12 BOM CK 0051

Registration Of Births And Deaths Act, 1969 — Section 8, 10, 13, 13(3)

High Courts09 Dec 2019Allowed

Madhukar Vs Central Bureau Of Investigation (Anti Corruption Bureau, Nagpur)

Bombay High Court · (2019) 12 BOM CK 0057

Indian Penal Code, 1860 — Section 44, 403, 405, 409, 477A

High Courts09 Dec 2019Allowed

Sanjay Baburao Randive Vs State Of Maharashtra

Bombay High Court · (2019) 12 BOM CK 0041

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313, 437(A)Evidence Act, 1872 — Section 32(1)

High Courts09 Dec 2019Dismissed

Rainbow Ace Shipping S.A. Panama And Ors Vs Lufeng Shipping Co. Ltd And Ors

Bombay High Court · (2019) 12 BOM CK 0019

Indian Contract Act, 1872 — Section 73Bombay High Court (Original Side) Rules, 1981 — Rule 148, 941, 954

High Courts09 Dec 2019Dismissed

Ajay Bandu Darekar And Ors Vs Adhikrao Baburao Deshmane And Anr

Bombay High Court · (2019) 12 BOM CK 0018

Code Of Civil Procedure, 1908 — Section 19, 20, 20(c), Order 7 Rule 11Constitution Of India, 1950 — Article 227

High Courts06 Dec 2019Partly Allowed

State Of Goa Vs Yatin Tigade And Ors

Bombay High Court · (2019) 12 BOM CK 0110

Indian Penal Code, 1860 — Section 34, 120B, 141, 143, 147, 148, 149, 299, 302, 307, 319, 320, 323, 326, 426, 504, 506(ii)Code Of Criminal Procedure, 1973 — Section 10, 207, 299, 418Arms Act, 1959 — Section 25, 25(c)

High Courts06 Dec 2019Allowed

Dinesh And Ors Vs State Of Maharashtra And Ors

Bombay High Court · (2019) 12 BOM CK 0053

Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965 — Section 42, 42(3)Maharashtra Land Revenue Code, 1966 — Section 224, 225, 226, 227, 228, 229, 230, 231, 232, 233, 234, 235, 236, 237, 238, 239, 240, 241, 242, 243, 244

High Courts06 Dec 2019Allowed

Oriental Insurance Company Ltd Vs Ku. Radhika And Ors

Bombay High Court · (2019) 12 BOM CK 0052

Motor Vehicles Act, 1988 — Section 166, 171

High Courts06 Dec 2019

Commissioner Of Central Excise Vs M/s. Reliance Media Works Ltd And Ors

Bombay High Court · (2019) 12 BOM CK 0020

Central Excise Act, 1944 — Section 35, 35(2), 35L, 35E(5), 35G(1), 35L(1), 35L(2), 35L(1)(b), 35G(1)Finance Act, 1994 — Section 83, 65(105)(zzzzj)Customs Act, 1962 — Section 129D(5), 130(1), 130E

High Courts05 Dec 2019Allowed

Jose Olimpia Martins And Ors Vs State Of Goa And Ors

Bombay High Court · (2019) 12 BOM CK 0122

Code Of Civil Procedure, 1908 — Order 18 Rule 3AConstitution Of India, 1950 — Article 227

High Courts05 Dec 2019Dismissed

Akrur Raya Gaonkar And Anr Vs Chandravati Chandrakant Naik And Ors

Bombay High Court · (2019) 12 BOM CK 0109

Civil Procedure Code (Amendment) Act, 1999 — Section 115Constitution Of India, 1950 — Article 226, 227

High Courts05 Dec 2019Allowed

Saida Parveen Vs Rizwan Ahmad Abbas

Bombay High Court · (2019) 12 BOM CK 0104

Protection Of Women From Domestic Violence Act, 2005 — Section 12Muslim Women (Protection Of Rights On Divorce) Act, 1986 — Section 3Family Courts Act, 1984 — Section 7(1)(c)

High Courts05 Dec 2019Dismissed

Haresh Tekchand Raisinghani And Ors Vs Union Of India And Ors

Bombay High Court · (2019) 12 BOM CK 0078

Banking Regulation Act, 1949 — Section 2, 3, 12, 29, 30, 30(1), 30(1b), 35, 35A, 45, 56, 56(sa), 61Multi State Co-operative Societies Act, 2002 — Section 61Constitution Of India, 1950 — Article 12, 32, 226

High Courts05 Dec 2019Disposed Of

Reliance General Insurance Co. Ltd And Ors Vs Vilas Laxman Bangar And Ors

Bombay High Court · (2019) 12 BOM CK 0033

Motor Vehicle Act, 1988 — Section 173

High Courts05 Dec 2019Disposed Of

Vasantrao And Ors Vs State Of Maharashtra And Ors

Bombay High Court · (2019) 12 BOM CK 0025

Indian Penal Code, 1860 — Section 143, 147, 323, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3, 3(1), 3(1)(r)(s), 14A(2), 18, 18ACode Of Criminal Procedure, 1973 — Section 438

High Courts05 Dec 2019Dismissed

Pankaj Dadarao Ambadkar Vs State Of Maharashtra

Bombay High Court · (2019) 12 BOM CK 0015

Indian Penal Code, 1860 — Section 323, 363, 377Protection Of Children From Sexual Offences Act, 2012 — Section 2(1)(d), 4Code Of Criminal Procedure, 1973 — Section 313

High Courts05 Dec 2019Dismissed

Savitribai Phule Pune University Through The Registrar And Anr Vs Alok Shivaji Salve

Bombay High Court · (2019) 12 BOM CK 0003

Industrial Disputes Act, 1947 — Section 2(s), 2(j), 10Maharashtra Public Universities Act, 2016 — Section 2(61)Maharashtra Universities Act, 1994 — Section 2(34)

High Courts04 Dec 2019Dismissed

Egidio Joaquim Fernandes And Ors Vs Melasquina Colaco And Ors

Bombay High Court · (2019) 12 BOM CK 0121

Code Of Civil Procedure, 1908 — Section 9, 11, 12, 21A, 47(1), 144(2), Order 2 Rule 2, Order 9 Rule 9, Order 11 Rule 21(2), Order 22 Rule 9, Order 23 Rule 1(1), Order 23 Rule 1(4), Order 23 Rule 3A