Bombay High Court Judgments 2018 — Page 11

Indian Penal Code, 1860 — Section 166A, 354A, 354B, 354C, 354D, 370, 370A, 375, 376, 376A, 376AB, 376B, 376C, 376D, 376DA, 376DB, 376E, 376(2)(i), 509Protection of Children From Sexual Offences Act, 2012 — Section 2(1)(d), 3, 4, 8, 42Code of Criminal Procedure, 1973 — Section 313, 357, 357A, 428

Read judgment

High Courts24 Nov 2018Allowed

Sitabai W/O Narayan Dahe Vs State Of Maharashtra

Bombay High Court · (2018) 11 BOM CK 0048

Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act, 1872 — Section 27Code of Criminal Procedure, 1973 — Section 437A

Read judgment

High Courts24 Nov 2018Allowed

Anil S/O Kundlik Korde Vs State Of Maharashtra

Bombay High Court · (2018) 11 BOM CK 0047

Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act, 1872 — Section 27Code of Criminal Procedure, 1973 — Section 437A

Read judgment

High Courts24 Nov 2018Dismissed

Gorakh Laxman Chadar Vs State Of Maharashtra And Anr

Bombay High Court · (2018) 11 BOM CK 0046

Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act, 1872 — Section 27Code of Criminal Procedure, 1973 — Section 437A

Read judgment

High Courts24 Nov 2018Allowed

Shri Ajab Jairam Lad Vs Shri Gulab Jairam Lad And 3 Others

Bombay High Court · (2018) 11 BOM CK 0045

Code of Civil Procedure, 1908 — Section 100, 100(5)Indian Succession Act, 1925 — Section 180

Read judgment

High Courts22 Nov 2018Disposed Off

Bonny D'Souza Son of Jose D'Souza major of age, married, Indian national Vs State of Goa, through the Police Inspector, Margao Police Station, Margao, Goa

Bombay High Court · (2018) 11 BOM CK 0115

Indian Penal Code, 1860 — Section 279, 285, 304AMotor Vehicle's Act, 1988 — Section 185, 185(a)

Read judgment

High Courts22 Nov 2018Disposed Off

Uday Kumar Kisan Velonde Vs State Of Maharashtra

Bombay High Court · (2018) 11 BOM CK 0111

Indian Penal Code, 1860 — Section 376, 450

Read judgment

High Courts22 Nov 2018Dismissed

Ganpati S/O. Irappa Potphale Vs Anand S/O. Uttam Potphale And Others

Bombay High Court · (2018) 11 BOM CK 0109

Code of Criminal Procedure, 1973 — Section 161, 169, 319

Read judgment

High Courts22 Nov 2018Disposed Off

Ashok Hari Gawali Vs Girish Gulabchand Bhate And Others

Bombay High Court · (2018) 11 BOM CK 0103

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 14, 15Constitution of India, 1950 — Article 227

Read judgment

High Courts22 Nov 2018Dismissed

Laxman Sharnappa Dindore Vs Commissioner Of Police And Ors.

Bombay High Court · (2018) 11 BOM CK 0057

Maharashtra Prevention of Dangerous Activities of Slumlords, Bootleggers, Drug Offenders, Dangerous Persons and Video Pirates Act, 1981 — Section 2(a)(ii), 2(b), 3(1), 3(4)

Read judgment

High Courts22 Nov 2018Disposed Off

Gram Panchayat Shani Shingnapur Through Its Sarpanch Balasaheb Venunath Bankar Vs State Of Maharashtra And Others

Bombay High Court · (2018) 11 BOM CK 0049

Maharashtra Village Panchayats Act, 1958 — Section 124, 124(1)(iii), 124(5), 124(6)Maharashtra Village Panchayats Taxes and Fees Rules, 1960 — Rule 3, 36, 37

Read judgment

High Courts22 Nov 2018Disposed Off

Deepdharshan Builders Pvt Ltd Vs Saroj Satish Sunderrao Trasikar And 3 Ors

Bombay High Court · (2018) 11 BOM CK 0039

Constitution of India, 1950 — Article 141Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 9, 11, 11(4)(b), 11(5), 11(6), 11(6A), 11(8), 11(9), 12(1), 21, 26, 34, 36

Read judgment

High Courts22 Nov 2018Allowed

Mr. Rajesh Shah Vs Their Workmen, United Workers Association And Ors.

Bombay High Court · (2018) 11 BOM CK 0038

Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 59

Read judgment

High Courts21 Nov 2018Disposed Off

Huma Ali S/O Yunus Ali (In Jail) Vs State Of Maharashtra, Through P.S.O. Korpana, P.S., Chandrapur

Bombay High Court · (2018) 11 BOM CK 0100

Indian Penal Code, 1860 — Section 120B, 201, 302, 364Evidence Act, 1872 — Sectio 25, 27Code of Criminal Procedure, 1973 — Section 164

Read judgment

Bombay High Court judgments, 2018