High Courts23 Jan 2013
Shri Naresh Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 1262
Penal Code, 1860 (IPC) — Section 381
COURT ARCHIVE
Bombay High Court judgments, 2013
2,696 judgments · page 125 of 135
High Courts23 Jan 2013Dismissed
The State of Maharashtra Vs Sunil
Bombay High Court · (2013) ALLMR(Cri) 3829
High Courts23 Jan 2013Allowed
Rama Atmaram Dahiwal and Another Vs Executive Engineer and Another
Bombay High Court · (2014) 3 ABR 351 : (2013) 4 MhLj 877
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F, 25GIndustrial Employment (Standing Orders) Act, 1946 — Section 4
High Courts23 Jan 2013
Shri Laxman Nivrutti Rasal Vs The State of Maharashtra and Another
Bombay High Court · (2013) ALLMR(Cri) 3569
High Courts23 Jan 2013
The State of Maharashtra Vs Santosh
Bombay High Court · (2013) ALLMR(Cri) 3379
High Courts23 Jan 2013Allowed
Shubhangi Pradeep Chinnawar Vs The State of Maharashtra and Others
Bombay High Court · (2013) 3 ALLMR 204 : (2013) 3 MhLj 827
Transplantation of Human Organs and Tissues Act, 1994 — Section 9(3), 9(4)(b)
High Courts23 Jan 2013Dismissed
Santosh Padu Sinare Accused is in Kolhapur Central Jail Vs The State
Bombay High Court · (2013) 3 ABR 1199 : (2013) 3 BomCR(Cri) 206
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 363, 376
High Courts23 Jan 2013
Hindustan Petroleum Corporation Ltd. Vs Associated Constructions
Bombay High Court · (2013) 01 BOM CK 0167
Arbitration and Conciliation Act, 1996 — Section 34
High Courts23 Jan 2013
Shri Anilkumar Phoolchand Sanghvi and Others Vs Shri Chandrakant Phoolchand Sanghvi and Others
Bombay High Court · (2013) 4 ARBLR 237 : (2013) 4 BomCR 667
High Courts23 Jan 2013
Sau. Devkabai Chudaman Patil and Shri. Chudaman Daulat Patil Vs Shri. Santosh Supadu Patil and Shri. Trambak Supadu Patil
Bombay High Court · (2013) 2 ABR 393 : (2013) 2 ALLMR 302 : (2013) 3 BomCR 45 : (2013) 3 MhLj 945
Civil Procedure Code, 1908 (CPC) — Section 3, 3A
High Courts23 Jan 2013Dismissed
M/S. Motichand and Company, Motichand Construction Co. Pvt. Ltd., Shri. Shirish B. Patel and M.G. Charitable Trust Vs Life Insurance Corporation of India Patel Engineering Limited Vs Life Insurance Corporation of India and Others
Bombay High Court · (2013) 2 ABR 289 : (2013) 2 ALLMR 758 : (2013) 3 BomCR 640 : (2013) 2 MhLj 252
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2(g), 4, 5(1), 7(2)(2A)Transfer of Property Act, 1882 — Section 106
High Courts23 Jan 2013
Charulata @ Renuka Haresh Lulla Vs Gul Khanchand Gidwani and Others
Bombay High Court · (2013) 2 ALLMR 261 : (2013) 7 BomCR 367 : (2013) 2 MhLj 161
Succession Act, 1925 — Section 61
High Courts23 Jan 2013Dismissed
M/s. Madhav Structural Engineering Ltd. Vs The Maharashtra State Road Development Corporation Limited
Bombay High Court · (2013) 7 BomCR 373 : (2013) 2 MhLj 372
Arbitration Act, 1940 — Section 39Arbitration and Conciliation Act, 1996 — Section 16, 17, 2(e), 34, 37Civil Procedure Code, 1908 (CPC) — Section 114, 115
High Courts23 Jan 2013Allowed
Abhyudaya Co-operative Bank Ltd. Vs Rainproof Exports Pvt. Ltd. and Others
Bombay High Court · (2013) 3 ARBLR 505 : (2013) 4 BomCR 677 : (2013) 2 MhLj 337
Arbitration and Conciliation Act, 1996 — Section 16, 37, 37(2)(a)Family Courts Act, 1984 — Section 7, 8Industrial Disputes Act, 1947 — Section 2
High Courts23 Jan 2013
Vachaspati Sharma Vs India Cements Capital and Finance Ltd.
Bombay High Court · (2013) 7 BomCR 707 : (2013) 3 MhLj 37
Arbitration and Conciliation Act, 1996 — Section 34
High Courts23 Jan 2013Dismissed
Santosh Jaywant Takawane Vs The State of Maharashtra
Bombay High Court · (2013) 3 ABR 1068 : (2013) ALLMR(Cri) 2882 : (2013) ALLMR(Cri) 2875 : (2014) 2 BomCR(Cri) 789
Penal Code, 1860 (IPC) — Section 302, 504, 506
High Courts23 Jan 2013
Society of the Franciscan (Hospitaller) Sisters Vs Deputy Directors of Income Tax (Exemptions) 1(2) and three Others
Bombay High Court · (2013) 261 CTR 410 : (2013) 351 ITR 302
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 11, 12A, 12AA, 143(3), 143(7)
High Courts23 Jan 2013
Yogeshwari Vs State of Maharashtra and Others
Bombay High Court · (2013) 4 ALLMR 647 : (2013) 3 BomCR 891 : (2013) 3 MhLj 810
High Courts23 Jan 2013
State Vs Prakash Wadar and Another
Bombay High Court · (2013) 2 ABR 945 : (2013) ALLMR(Cri) 2090 : (2014) 3 BomCR(Cri) 553
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 307, 323, 325, 326, 34
High Courts23 Jan 2013
Tulashiram Nivarutthi Shendage and Others Vs Taluka Legal Services Authority and Others
Bombay High Court · (2013) 4 ALLMR 222 : (2013) 4 MhLj 796
Civil Procedure Code, 1908 (CPC) — Section 152, 153Land Acquisition Act, 1894 — Section 11, 18, 4(1)