COURT ARCHIVE

Bombay High Court judgments, 2008

1,744 judgments · page 87 of 88

High Courts10 Jan 2008

Parmanand Patel and Indu Patel Vs Sudha Chowgule and Others

Bombay High Court · (2008) 2 ALLMR 694 : (2008) 2 BomCR 567 : (2008) 110 BOMLR 475

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 3, Order 22 Rule 4, Order 32 Rule 15, 2(11)Contract Act, 1872 — Section 40Succession Act, 1925 — Section 211, 213, 306

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High Courts10 Jan 2008Dismissed

Rashtriya Chemical and Fertilizers Ltd. Vs Shri Vishal Sharma

Bombay High Court · (2008) 2 BomCR 582 : (2008) 117 FLR 1107 : (2008) 2 LLJ 658 : (2008) 2 MhLj 677

Companies Act, 1956 — Section 617Industrial Disputes Act, 1947 — Section 10, 10(1), 12, 12(5)

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High Courts10 Jan 2008

Rajesh Varma Vs Aminex Holdings and Investments, Shri Deepakbhai Mahipatbhai Shah, Shri Mahipatbhai Jadhavji Shah and Shri Mehul Mahipatbhai Shah

Bombay High Court · (2008) 2 ALLMR 460 : (2008) 2 BomCR 588 : (2008) 3 MhLj 460

Bombay Money Lenders Act, 1946 — Section 2(9)Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Negotiable Instruments Act, 1881 (NI) — Section 125, 20, 49, 79, 82

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High Courts10 Jan 2008Dismissed

Mr. Gulam Mohd. Kabir Mohd. Mir @ Gulmir and Mohd. Nazir Mohd. Mehbood Ansari Vs State of Maharashtra

Bombay High Court · (2008) CriLJ 2426

Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 161(1), 167, 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 28, 8C

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High Courts09 Jan 2008Allowed

Niba India and Another Vs Smt. Arti Handa, Assistant Commissioner of Income Tax and Others

Bombay High Court · (2008) 215 CTR 121 : (2008) 300 ITR 283

Income Tax Act, 1961 — Section 132(4), 143(3), 148

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High Courts09 Jan 2008

Lalita Anil Shete and Another Vs Padmavati Mahila Nagari Sahakari Pat Sanstha Maryadeet and Others

Bombay High Court · (2008) 2 ALLMR 583 : (2008) 2 BomCR 586 : (2008) 3 MhLj 476 : (2008) 3 MhLj 473

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High Courts09 Jan 2008Dismissed

Mr. Venancio C. Fernandes and Another Vs The State of Goa and Others

Bombay High Court · (2008) 01 BOM CK 0173

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High Courts09 Jan 2008

Hindustan Construction Co. Ltd. Vs Wealth Tax Officer and Another

Bombay High Court · (2008) 301 ITR 325

Wealth Tax Act, 1957 — Section 2Wealth Tax Rules, 1957 — Rule 3

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High Courts09 Jan 2008Dismissed

The Superintendent Central Excise, Akola Range Vs Shri Suresh Mulchand Seth @ Jain

Bombay High Court · (2008) 110 BOMLR 361 : (2008) CriLJ 4132 : (2009) 237 ELT 249

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 288, 397, 482Evidence Act, 1872 — Section 10, 30Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22, 23, 25, 26

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High Courts08 Jan 2008

Rajinder Singh and Others Vs Union of India (UOI) and Others

Bombay High Court · (2008) 117 FLR 603 : (2008) 2 LLJ 475

Industrial Disputes (Central) Rules, 1957 — Rule 58Industrial Disputes Act, 1947 — Section 2, 33C(1)

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High Courts08 Jan 2008Dismissed

Anil Sharma Vs The State of Maharashtra

Bombay High Court · (2008) 4 MhLj 707

Penal Code, 1860 (IPC) — Section 34, 342, 354, 363, 366A

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High Courts08 Jan 2008Dismissed

Municipal Council Vs Dr. Rameshchandra Shankarlal Sabu (Dr.) and Others

Bombay High Court · (2008) 3 ALLMR 758 : (2008) 3 MhLj 170

Land Acquisition Act, 1894 — Section 4, 5A, 6Maharashtra Regional and Town Planning Act, 1966 — Section 126, 126(1), 126(2), 126(3), 126(4)

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High Courts08 Jan 2008Dismissed

Commissioner of Income Tax Vs Jannhavi Investments (P) Ltd.

Bombay High Court · (2008) 215 CTR 72 : (2008) 304 ITR 276

Securities Contracts (Regulation) Act, 1956 — Section 2

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High Courts08 Jan 2008

Methodex Systems (P) Ltd. and Others Vs Union of India (UOI) and Others

Bombay High Court · (2008) 215 CTR 409 : (2008) 301 ITR 27

Income Tax Act, 1961 — Section 269U(2), 269UA(2), 269UD, 269UD(1), 269UE

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High Courts08 Jan 2008Dismissed

Bennett Coleman and Co. Ltd. Vs Assistant Commissioner of Wealth Tax and Another

Bombay High Court · (2008) 214 CTR 671 : (2008) 304 ITR 235

Wealth Tax Act, 1957 — Section 2, 4(7), 7(1), 7(2)

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High Courts08 Jan 2008

Indian Express Newspapers (Bombay) (P) Ltd. and Another Vs Union of India (UOI) and Others

Bombay High Court · (2008) 214 CTR 479 : (2008) 300 ITR 351

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High Courts08 Jan 2008

Sau. Jayashree Chavhan Vs Baliram Chavhan

Bombay High Court · (2008) BomCR(Cri) 942

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482

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High Courts07 Jan 2008Dismissed

Pramod Narayan Bandekar and another Vs State of Maharashtra

Bombay High Court · (2008) 3 RCR(Civil) 800

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 239, 253, 254Penal Code, 1860 (IPC) — Section 120B, 143, 147, 148, 149

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High Courts07 Jan 2008Dismissed

Commissioner of Income Tax Vs Asia Foundation and Constructions Ltd.

Bombay High Court · (2008) 01 BOM CK 0141

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High Courts07 Jan 2008

Vishalkumar Nemichand Kakad Vs Shankar Mahadeo Kubde

Bombay High Court · (2008) 1 BomCR 513

Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 55Limitation Act, 1963 — Article 54

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