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Bombay High Court judgments, 2007

1,531 judgments · page 77 of 77

High Courts09 Jan 2007Dismissed

Nagpur Shikshan Mandal, Smt. Mahila Binzani Mahavidyalaya and Shri Dadasaheb Dhanwate Nagar Vidyalaya Vs Haribhau Mohod, Education Officer [Secondary], Zilla Parishad, Shri Bhimrao S. Jambule and The Presiding Officer, School Tribunal

Bombay High Court · (2007) 2 BomCR 50 : (2007) 109 BOMLR 216

Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 — Section 11, 11(1), 5(1), 9Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981 — Rule 3(1), 3(3), 3(5), 5, 5(2)
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High Courts09 Jan 2007Dismissed

Udaysingh Rajput Vs The State of Maharashtra and Others

Bombay High Court · (2007) 2 ALLMR 36 : (2007) 1 BomCR 885 : (2007) 109 BOMLR 175 : (2007) 3 CivCC 217 : (2007) 3 MhLj 17 : (2007) 5 RCR(Criminal) 749

Maharashtra Local Authority Members Disqualification Act, 1986 — Section 2, 3, 3(1), 3(2), 4Maharashtra Local Authority Members Disqualification Rules, 1987 — Rule 6, 6(1), 7, 7(4)Maharashtra Zilla Parishad and Panchayat Samitis Act, 1961 — Section 38
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