High Courts07 Dec 2005Dismissed

Sanjay Chhaganlal Bhutada Vs Rajni Bhutada

Bombay High Court · (2006) 2 ALLMR 517 : (2006) 3 BomCR 829 : (2006) 3 MhLj 482 : (2006) 3 RCR(Civil) 201

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11, 11Hindu Marriage Act, 1955 — Section 10, 13, 13(1)
High Courts06 Dec 2005

Ramesh Shende Vs Narayan Kisnuji Wakodikar

Bombay High Court · (2006) 2 ALLMR 19 : (2006) 4 BC 100 : (2006) 3 BomCR 846 : (2006) 3 CivCC 275 : (2006) 3 MhLj 253 : (2006) 2 MhLj 253 : (2006) 4 RCR(Civil) 579

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 3
High Courts06 Dec 2005Allowed

Smt. S. Bhagyalaxmi Vs Union of India (UOI)

Bombay High Court · (2006) 1 ACC 731 : (2006) ACJ 1559 : AIR 2006 Bom 53 : (2006) 1 ALLMR 379 : (2006) 1 BomCR 14 : (2006) 1 MhLj 818

Railways Accidents (Compensation) Rules, 1990 — Rule 3, 3(2)Railways Act, 1890 — Section 82A