High Courts07 Jan 2004Allowed
Shrikrishna S. Bhagwat Vs S.N. Soni, Commissioner of Income Tax
Bombay High Court · (2004) 4 BomCR 157 : (2004) 188 CTR 396 : (2004) 270 ITR 186
Income Tax Act, 1961 — Section 139(2), 143, 143(1), 143(3), 273A
COURT ARCHIVE
Bombay High Court judgments, 2004
1,431 judgments · page 72 of 72
High Courts07 Jan 2004Dismissed
Bapurao Telrandhe Vs Shalik Rambhau Sarate and Others
Bombay High Court · (2004) 3 ALLMR 450 : (2004) 4 BomCR 738 : (2004) 3 MhLj 1095
Maharashtra Land Revenue Code, 1966 — Section 36, 36(3)Maharashtra Restoration of Lands to Scheduled Tribes Act, 1974 — Section 2(1), 4
High Courts07 Jan 2004Dismissed
M.R. Fernandes Vs Air India Ltd. and Another
Bombay High Court · (2004) 106 BOMLR 289
Industrial Disputes Act, 1947 — Section 33, 33A
High Courts07 Jan 2004
Mohan Chhaturmal Daryani Vs State of Maharashtra and Others
Bombay High Court · (2004) 3 MhLj 637 : (2004) 4 RCR(Criminal) 725
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts07 Jan 2004Dismissed
Chanbasappa Dhanappa Konale Vs High Court of Judicature and Others
Bombay High Court · (2004) 3 ALLMR 874 : (2004) 2 BomCR 30 : (2004) 2 MhLj 157
Constitution of India, 1950 — Article 226
High Courts06 Jan 2004Dismissed
Indian Sailors Home Society Vs S.D. Pathare
Bombay High Court · (2004) 5 BomCR 358 : (2004) 101 FLR 731 : (2004) 2 MhLj 816
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts06 Jan 2004Allowed
Shri Mohd. Ayub Alimuddin Shaikh '' Chikana Ayub Vs Shri M.N. Singh and Others
Bombay High Court · (2004) 4 MhLj 303
Penal Code, 1860 (IPC) — Section 392, 394, 395, 397, 399
High Courts06 Jan 2004Dismissed
Keshav Dhondi Jadhav Vs State of Maharashtra
Bombay High Court · (2004) CriLJ 1521
Penal Code, 1860 (IPC) — Section 300
High Courts06 Jan 2004
Pralhad Ramji Surjuse and Others Vs State of Maharashtra
Bombay High Court · (2004) 2 DMC 763
Criminal Procedure Code, 1973 (CrPC) — Section 228Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts05 Jan 2004
Ramrao and Others Vs All India Backward Class Bank Employees Welfare Association and Others
Bombay High Court · (2004) 4 BomCR 162 : (2004) 106 BOMLR 791
Constitution of India, 1950 — Article 14
High Courts05 Jan 2004Dismissed
Sushilabai Barodia and Others Vs Surajnarayan Pande and Others
Bombay High Court · (2004) 2 ALLMR 429 : (2004) 6 BomCR 373 : (2004) 4 MhLj 76