High Courts13 Jun 2003Allowed
Shailaja through her natural guardian Ramakant Tarachandji Paliwal Vs Divisional Board of Secondary and Higher Secondary Education, Nagpur Division
Bombay High Court · (2004) 2 BomCR 316 : (2003) 4 MhLj 701
COURT ARCHIVE
Bombay High Court judgments, 2003
1,271 judgments · page 34 of 64
High Courts13 Jun 2003Allowed
Vithal since deceased through LRs. Shevantabai Andhare and Others Vs Ahmed Khan and Others
Bombay High Court · (2004) 1 ALLMR 903 : (2004) 2 BomCR 850 : (2004) 1 MhLj 81 : (2003) 1 MhLj 81
High Courts13 Jun 2003
Videocon International Ltd. Vs Indus Ind Bank Ltd.
Bombay High Court · (2003) 131 TAXMAN 460
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts12 Jun 2003Dismissed
Dilip P. Mehta Vs Mercury Paints and Varnishes Limited and Others
Bombay High Court · (2003) 6 BomCR 261
High Courts12 Jun 2003
Shankar Manaji Jadhav (since deceased by his heirs and legal representatives Santosh Shankar Jadhav), Maruti Manaji Jadhav, Hanumant Manaji Jadhav, Narayan Manaji Jadhav and Tukaram Manaji Jadhav Vs Wamanrao Keshavrao Yadav
Bombay High Court · (2003) 4 ALLMR 543 : (2004) 1 BomCR 210
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 104
High Courts12 Jun 2003
Jagson International Ltd. Vs Oil and Natural Gas Corporation Ltd.
Bombay High Court · (2004) 1 ARBLR 663 : (2004) 2 BomCR 272 : (2003) 4 MhLj 733
Contract Act, 1872 — Section 73
High Courts12 Jun 2003Allowed
Suja Agencies Vs Uday Singh B. Rawat and Another
Bombay High Court · (2003) 4 BomCR 488 : (2003) 4 MhLj 687
High Courts12 Jun 2003Dismissed
State Bank of Indore Vs Rashtriya Mazdoor Sena and Another
Bombay High Court · (2003) 4 ALLMR 1010 : (2003) 6 BomCR 249 : (2003) 3 LLJ 697
High Courts12 Jun 2003
A.G. Pardeshi and Others Vs National Textile Corporation (South Maharashtra) Limited and Another
Bombay High Court · (2003) 4 BomCR 489
Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 28
High Courts11 Jun 2003Allowed
Mana Adim Jamat Mandal Vs State of Maharashtra and Others
Bombay High Court · (2003) 4 ALLMR 270 : (2004) 2 BomCR 295 : (2003) 3 MhLj 513
Constitution of India, 1950 — Article 342
High Courts11 Jun 2003
SIA Gems and Jewellery Pvt. Ltd. Vs SIA Fashion
Bombay High Court · AIR 2004 Bom 10 : (2004) 1 BomCR 859 : (2004) 1 MhLj 424 : (2003) 27 PTC 227
Trade and Merchandise Marks Act, 1958 — Section 9
High Courts11 Jun 2003Dismissed
Jayprakash Laxman Tambe Vs State of Maharashtra
Bombay High Court · (2003) ALLMR 3191
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304A
High Courts11 Jun 2003
Dattatray G. Sankhe Vs State of Maharashtra and Others
Bombay High Court · (2003) 2 ALD(Cri) 139 : (2003) 2 ALT(Cri) 13 : (2003) 4 MhLj 15 : (2004) 1 RCR(Criminal) 281
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12
High Courts11 Jun 2003Allowed
Surendra Ramchandra Jichkar Vs State of Maharashtra and Others
Bombay High Court · (2004) 2 BomCR 856 : (2003) 4 MhLj 635
High Courts11 Jun 2003Dismissed
Mukesh Gupta Vs Sicom Ltd.
Bombay High Court · AIR 2004 Bom 104 : (2003) 4 ALLMR 112 : (2004) 2 BC 470 : (2004) 2 BomCR 290 : (2004) 1 CivCC 539 : (2004) 1 CTLJ 311 : (2004) 1 MhLj 159
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1(2)Contract Act, 1872 — Section 135, 137, 140, 141
High Courts11 Jun 2003Dismissed
New Hind Textile Mills Unit of N.T.C. (S.M.) Ltd. Vs Rashtriya Mill Mazdoor Sangh
Bombay High Court · (2004) 1 BomCR 848 : (2004) 1 LLJ 152 : (2003) 4 MhLj 412
Bombay Industrial Relations Act, 1946 — Section 42
High Courts10 Jun 2003Allowed
Oswal Agro Mills Ltd. Vs The Custodian and Others
Bombay High Court · (2004) 2 ALLMR 491 : (2004) 3 BC 352
Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992 — Section 4(1)
High Courts10 Jun 2003Allowed
Jyotsna Krishnakumar Tarkar Vs Krishnakumar Sadanan Tarkar and The State of Maharashtra
Bombay High Court · (2004) 1 DMC 672 : (2004) 2 RCR(Criminal) 652
Penal Code, 1860 (IPC) — Section 498A
High Courts10 Jun 2003Allowed
Balaleshwar Shikshan Mandal and Another Vs Jaywant Bhaguji Gadekar and Others
Bombay High Court · (2003) 4 ALLMR 108 : (2004) 1 BomCR 421
Constitution of India, 1950 — Article 227
High Courts10 Jun 2003Dismissed
Dr. Ramchandra Vishnu Paranjape Vs Smt. Sharayu Jugalkishore Gupta
Bombay High Court · (2003) 3 ALLMR 810 : (2003) 5 BomCR 16 : (2003) 4 MhLj 966