High Courts23 Sept 2003Dismissed

Mahadev Mahantappa Patil Vs Ahmed Usman Sayyed

Bombay High Court · (2004) 2 ALLMR 91 : (2004) 2 BomCR 612

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 13(2)Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 108