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Bombay High Court judgments, 2002

1,355 judgments · page 62 of 68

High Courts04 Feb 2002Dismissed

Nitin Narayan Pandare Vs M.N. Singh and Others

Bombay High Court · (2002) BomCR(Cri) 812 : (2003) CriLJ 510

Constitution of India, 1950 — Article 22(5)Maharashtra Prevention of Dangerous Activities of Slumlords, Bootleggers, Drug-offenders and Dangerous Persons Act, 1981 — Section 2, 3
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High Courts31 Jan 2002

The Karad Urban Co-operative Bank Limited, Guruwar Peth, Karad Tal.: Karad, Dist.: Satara Vs Suresh Purushottam Khatavkar 13, Shukrawar Peth, Karad Dist.: Satara and S.V. Kotnis, Member Industrial Court, Opp. Shivaji Putala, Near Municipal Building Kolhapur The Karad Urban Co-operative Bank Limited, Guruwar Peth, Karad, Tal.: Karad, Dist.: Satara Vs Bhagwan Vishnu Patil, Plot No. 9, Near Karve Naka Karad, Dist.: Satara and S.V. Kotnis, Member Industrial Court, Opp. Shivaji, Putala, Near Municipal Building, Kolhapur The Karad Urban Co-operative Bank Limited, Guruwar Peth, Karad, Tal.: Karad, Dist.: Satara Vs Sudhakar Dattatray Kulkarni, 286-A/1, Parijat Apartment, Budhwar Peth, Karad, Dist.: Satara and S.V. Kotnis, Member, Industrial Court, Opp. Shivaji, Putala, Near Municipal Building, Kolhapur The Karad Urban Co-operative Bank Limited, Guruwar Peth, Karad, Tal.: Karad, Dist.: Satara Vs Vilas Govind Deshpande, 244, Somwar Peth, Karad, Dist.: Satara and S.V. Kotnis, Member, Industrial Court, Opp. Shivaji, Putala, Near Municipal Building, Kolhapur The Karad Urban Co-operative Bank Limited, Guruwar Peth, Karad, Tal.: Karad, Dist.: Satara Vs Vasant Kondopant Walimbe and S.V. Kotnis, Member, Industrial Court, Opp. Shivaji, Putala, Near Municipal Building, Kolhapur Bhagwan Vishnu Patil, Plot No. 9, Karve Nalla, Karve-Karad Road, Karad, Dist.: Satara Vs The Karad Urban Co-operative Bank Limited, Guruwar Peth, At and Post: Karad, Dist.: Satara Vasant Kondo Walimbe, Karve Naka, Karve Karad Road, Karad, Dist.: Satara Vs The Karad Urban Co-operative Bank Limited, Guruwar Peth, At and Post: Karad, Dist.: Satara Sudhakar Dattatraya Kulkarni, Indian Inhabitant of Satara Vs The Karad Urban Co-operative Bank Limited Vilas Govind Deshpande Vs The Karad Urban Co-operative Bank Limited Suresh Purshottam Khatavkar Vs The Karad Urban Co-operative Bank Limited

Bombay High Court · (2002) 01 BOM CK 0119

Bombay Industrial Relations Act, 1946 — Section 78, 79, 84
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