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Bombay High Court judgments, 2002

1,355 judgments · page 17 of 68

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High Courts01 Oct 2002Allowed

Narendra Udeshi Vs Union of India (UOI) and Others

Bombay High Court · (2003) 2 ALLMR 97 : (2003) 1 BomCR 500 : (2003) 1 BOMLR 315 : (2003) 111 ECR 569 : (2003) 156 ELT 819 : (2003) 1 MhLj 155

Foreign Trade (Development and Regulation) Act, 1992 — Section 5, 6
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High Courts30 Sept 2002Dismissed

Laxman Onkar Kajle Vs The State of Maharashtra and Others

Bombay High Court · (2002) 09 BOM CK 0133

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High Courts30 Sept 2002Allowed

Surinder Singh Jora Singh Punjabi Vs The State of Maharashtra

Bombay High Court · (2002) 09 BOM CK 0106

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 395
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High Courts30 Sept 2002Allowed

Sajid A Pana Moinuddin Shaikh Vs M.N. Singh, Commissioner of Police and Others

Bombay High Court · (2003) BomCR(Cri) 544 : (2003) 1 BOMLR 479 : (2003) 1 MhLj 474

Constitution of India, 1950 — Article 22(5)Maharashtra Prevention of Dangerous Activities of Slumlords, Bootleggers, Drug-offenders and Dangerous Persons Act, 1981 — Section 3(2)
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High Courts30 Sept 2002

Mangala P. Nagargoje and Others Vs State of Maharashtra and Others

Bombay High Court · (2003) 1 ALLMR 579 : (2003) 2 BomCR 754 : (2003) 2 BOMLR 387 : (2003) 1 MhLj 264

Constitution of India, 1950 — Article 14
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High Courts30 Sept 2002Dismissed

Ranjana Tukaram Sayre Vs State of Maharashtra and Others

Bombay High Court · (2002) 4 ALLMR 774 : (2003) 2 BomCR 277 : (2003) 1 MhLj 14

Constitution of India, 1950 — Article 15(4), 16(4), 342
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High Courts27 Sept 2002

Euro-Asia Chartering Corporation (PTE) Ltd. Vs Fortune International Ltd.

Bombay High Court · (2003) 2 ARBLR 459 : (2003) 3 BomCR 255

Arbitration and Conciliation Act, 1996 — Section 47
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High Courts27 Sept 2002

Jay Container Services Co. Pvt. Ltd. Vs S.D.S. Shipping Pvt. Ltd. and Others

Bombay High Court · (2003) 1 ALLMR 541 : (2003) 3 BomCR 163 : (2003) 1 BOMLR 421 : (2003) 1 MhLj 771

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10, 151
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High Courts27 Sept 2002

Mrs. Ruth Furtado Vs State Bank of India

Bombay High Court · (2002) 09 BOM CK 0072

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High Courts27 Sept 2002

Virendrabhai M. Chandalia and Amritlal M. Chandalia Vs Mohan Kanayalal Parwani and State of Maharashtra

Bombay High Court · (2003) 4 MhLj 335 : (2003) 4 RCR(Criminal) 787

Penal Code, 1860 (IPC) — Section 323, 499, 500, 504, 506
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High Courts27 Sept 2002Dismissed

United India Insurance Co. Ltd. Vs Bhagvati Mohandas Somayya and Others

Bombay High Court · (2003) ACJ 921

Motor Vehicles Act, 1988 — Section 146, 147, 156, 157
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High Courts26 Sept 2002Dismissed

Mahadeo Tambare and Another Vs State of Maharashtra and Others

Bombay High Court · (2003) 4 BomCR 728 : (2003) 2 MhLj 641

Land Acquisition Act, 1894 — Section 11A, 6(1), 6(2)
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High Courts26 Sept 2002Dismissed

Maharashtra Food Industries and Others Vs Kamalabai Manikrao Wath and Others

Bombay High Court · (2003) 2 ALLMR 103 : (2003) 4 BomCR 704 : (2003) 1 MhLj 876 : (2003) 2 RCR(Civil) 323 : (2003) 1 RCR(Rent) 509

Transfer of Property Act, 1882 — Section 106
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High Courts26 Sept 2002Dismissed

State of Goa Vs U.P. State Bridge Corporation Limited

Bombay High Court · (2003) 105 BOMLR 422

Arbitration Act, 1940 — Section 15, 16, 17, 30, 33Arbitration and Conciliation Act, 1996 — Section 33, 34, 36, 5Limitation Act, 1963 — Section 10, 11, 12, 13, 14
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High Courts25 Sept 2002Dismissed

Saudi Arabian Air Lines Vs Ashok Margovind Panchal and Another

Bombay High Court · (2003) 2 BomCR 357 : (2003) 96 FLR 211 : (2003) 1 MhLj 745 : (2002) 1 MhLj 745

Industrial Disputes Act, 1947 — Section 2Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 28, 30, 32
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High Courts25 Sept 2002Allowed

Atmaram Bapu Mane deceased through his heirs Gokulabai Atmaram Mane and Others Vs Srimant Sopan Mane and Others

Bombay High Court · (2003) 1 ALLMR 941 : (2003) 4 BomCR 245 : (2003) 1 MhLj 615

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 3Transfer of Property Act, 1882 — Section 111
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High Courts25 Sept 2002Allowed

Prakashchandra Panpalia and Another Vs Village Panchayat

Bombay High Court · (2003) 1 ALLMR 1061 : (2003) 3 BomCR 314 : (2003) 1 MhLj 573 : (2003) 1 MhLj 572

Bombay Village Panchayats Act, 1959 — Section 129, 129(8)
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High Courts25 Sept 2002

American Express International Banking Corporation Vs Commissioner of Income Tax

Bombay High Court · (2002) 177 CTR 442

Income Tax Act, 1961 — Section 256(1), 28
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High Courts25 Sept 2002Allowed

Balwant Gajanan Sathe Vs Sub Divisional Officer and Others

Bombay High Court · (2003) 2 ALLMR 965 : (2003) 2 BomCR 372 : (2003) 3 MhLj 165

Maharashtra Felling of Trees (Regulation) Act, 1964 — Section 4Maharashtra Land Revenue Code, 1966 — Section 44
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High Courts24 Sept 2002Dismissed

Star India Private Limited Vs Leo Burnett (India) Private Limited

Bombay High Court · (2003) 2 BomCR 655 : (2003) 27 PTC 81

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Copyright Act, 1957 — Section 14, 2, 51, 55
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