High Courts17 Feb 1999Dismissed
Gujarat State Financial Services Ltd. Vs Maegabyte Consultancy Services Pvt. Ltd.
Bombay High Court · (2003) 115 CompCas 165
Companies Act, 1956 — Section 434(1)
COURT ARCHIVE
Bombay High Court judgments, 1999
1,047 judgments · page 47 of 53
High Courts16 Feb 1999
Shohrab Vali Mohamed Vs Inamuddin
Bombay High Court · AIR 1999 Bom 322 : (1999) 3 BomCR 150 : (2000) 2 CivCC 611 : (2000) 1 MhLj 230
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts16 Feb 1999
Ceat Ltd. Vs S.D. Sawant and Others
Bombay High Court · (1999) 82 FLR 195 : (1999) 2 LLJ 360
Industrial Disputes Act, 1947 — Section 2
High Courts16 Feb 1999
National Insurance Company Ltd. Vs Glaxo India Ltd.
Bombay High Court · AIR 1999 Bom 240 : (1999) 2 ALLMR 491 : (1999) 2 BomCR 741 : (1999) 2 BOMLR 331 : (1999) 98 CompCas 378 : (1999) 2 MhLj 883
Companies Act, 1956 — Section 10
High Courts16 Feb 1999
P.S. Rangnekar Vs Vanita Mangesh Nadkarni and another
Bombay High Court · (1999) 2 BomCR 367
Civil Procedure Code, 1908 (CPC) — Section 96(3)Contract Act, 1872 — Section 10
High Courts16 Feb 1999
Bhola Wajareshwar Sethi Vs The Hotel Nandanvan Pvt. Ltd.
Bombay High Court · (1999) 3 ALLMR 291 : (2000) 1 BomCR 124
Bombay Civil Courts Act, 1869 — Section 15, 16, 28, 4, 5Provincial Small Cause Courts Act, 1887 — Section 26
High Courts16 Feb 1999
Shree Bhairavanath Devasthan and others Vs Bajaba Nathu Pathare and others
Bombay High Court · (1999) 3 ALLMR 479 : (2000) 1 BomCR 426 : (2000) 2 BOMLR 988
Bombay Public Trusts Act, 1950 — Section 50, 51, 56Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts16 Feb 1999
Jnana Prabodhini Vs Union of India
Bombay High Court · (1999) 02 BOM CK 0005
Central Excise Rules, 1944 — Rule 11Central Excises and Salt Act, 1944 — Section 11BCivil Procedure Code, 1908 (CPC) — Section 151
High Courts15 Feb 1999
Purbhaji and others Vs Tuljaram Rathod and another
Bombay High Court · (1999) 3 ALLMR 569 : (2000) 1 BomCR 884
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 40Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 115
High Courts15 Feb 1999Dismissed
Dwarkadas Rameshwar Paldiwal Vs Satyanarayan Makhanlal Gadodiya and Another
Bombay High Court · (1999) CriLJ 4425 : (2000) 1 RCR(Criminal) 327
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 406, 408, 420, 465
High Courts15 Feb 1999
Century Rayon Vs United Commercial Bank and others
Bombay High Court · (1999) 3 ALLMR 107 : (1999) 2 BomCR 650 : (1999) 2 MhLj 580
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 73
High Courts15 Feb 1999
Mackinnon Makenzie and Co. Ltd. Vs William Nativity Pereira and another
Bombay High Court · (1999) 2 BomCR 636 : (1999) 82 FLR 547 : (1999) 2 MhLj 906
Evidence Act, 1872 — Section 105Industrial Disputes Act, 1947 — Section 10(1), 11Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 28, 59
High Courts15 Feb 1999
Dhondiba Vithalrao Jagtap and others Vs Smt. Parubai Malhari More (since deacesed through her heirs)
Bombay High Court · (1999) 3 ALLMR 21 : (1999) 2 BomCR 362 : (1999) 3 BOMLR 509 : (1999) 1 MhLj 898
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(2), 13(1), 2(13), 5(11)Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 101
High Courts12 Feb 1999
Shri Appaji Babaji Sonale, since deceased through his legal heirs Vs Subhashnagar Sahakari Housing Society Limited and others
Bombay High Court · (1999) 2 ALLMR 329 : (1999) 2 BomCR 470 : (1999) 2 MhLj 13
Civil Procedure Code, 1908 (CPC) — Section 114Constitution of India, 1950 — Article 227
High Courts12 Feb 1999
Banwarilal H. Khaitan Vs P.L.A. Exports Pvt. Ltd. and others
Bombay High Court · (1999) 2 ALLMR 4 : (1999) 2 BomCR 428 : (1999) 2 MhLj 30
Bombay High Court (Original Side) Rules, 1980 — Rule 147, 148Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Copyright Act, 1957 — Section 18
High Courts11 Feb 1999
Art Wood Shop and another Vs Shri J.B. Patil (Dead) through his heirs and legal representatives
Bombay High Court · (1999) 2 ALLMR 324 : (1999) 3 BomCR 144 : (1999) 2 BOMLR 56 : (1999) 2 MhLj 482
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)
High Courts11 Feb 1999
Shri Ramchandra Shankarrao Baste and another Vs The State of Maharashtra
Bombay High Court · (1999) 5 BomCR 547 : (1999) BomCR(Cri) 547
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 17, 2
High Courts11 Feb 1999
The Oriental Insurance Company Ltd. Vs Captain Ram Moorjani
Bombay High Court · (1999) 2 ALLMR 608 : (1999) 3 BomCR 45 : (1999) 2 MhLj 821
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Contract Act, 1872 — Section 10, 16, 19
High Courts11 Feb 1999
The Goa Foundation Vs Diksha Holdings Pvt. Ltd. and others
Bombay High Court · (1999) 2 BomCR 550
Goa, Daman and Diu Town and Country Planning Act, 1974 — Section 141
High Courts11 Feb 1999
Vishwas Vasantrao Mugalikar Vs Jyoti
Bombay High Court · (1999) 4 ALLMR 20 : (2000) 1 BomCR 421
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2(ii), Order 7 Rule 18(2), 115Evidence Act, 1872 — Section 145, 61