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Bombay High Court judgments, 1999

1,047 judgments · page 13 of 53

High Courts23 Sept 1999

Pathan Nawabkhan Vs Dr. Liyakatalikhan and Others

Bombay High Court · (2000) 1 ALLMR 195 : (2000) 4 BomCR 528 : (2000) 2 BOMLR 715 : (2000) CriLJ 1237

Bombay High Court (Appellate Side) Rules, 1960 — Rule 10, 8, 9Constitution of India, 1950 — Article 215Contempt of Courts (Bombay High Court) Rules, 1975 — Rule 19
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High Courts23 Sept 1999

M/s. Crescent Petroleum Ltd. Vs m.v. "MONCHEGORSK" and another

Bombay High Court · AIR 2000 Bom 161 : (2000) 3 ALLMR 714 : (2000) 1 BomCR 645 : (2000) 1 BOMLR 297

Admiralty Courts Act, 1861 — Section 35, 5Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 16, Order 7 Rule 11Constitution of India, 1950 — Article 21, 215, 372
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High Courts18 Sept 1999

Arun Kambli Vs State of Goa

Bombay High Court · (2000) 5 BomCR 654 : (2000) BomCR(Cri) 654 : (2000) 1 MhLj 780

Arms Act, 1959 — Section 29Bombay Prohibition Act, 1949 — Section 66(1)Criminal Procedure Code, 1973 (CrPC) — Section 313, 315, 342, 428, 464
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