High Courts16 Jun 1993Allowed
B.K. Gupta Vs Union of India (UOI) and Others
Bombay High Court · (1993) 48 ECR 377
COURT ARCHIVE
Bombay High Court judgments, 1993
847 judgments · page 24 of 43
High Courts16 Jun 1993Dismissed
Sawaleram Sakharam Datir and Others Vs Karbhari Ahilaji Choudhari and Others
Bombay High Court · (1993) 3 BomCR 700
High Courts16 Jun 1993
Victory Plastics Pvt. Ltd. Vs Collector of Customs
Bombay High Court · (1993) 48 ECR 381 : (1993) 67 ELT 467
High Courts16 Jun 1993
Mangla Brothers Vs Union of India
Bombay High Court · (1993) ECR 378 : (1993) 67 ELT 466
Customs Act, 1962 — Section 111
High Courts16 Jun 1993
R.R. Todiwalla Vs Commissioner of Income Tax
Bombay High Court · (1993) 115 CTR 52 : (1994) 208 ITR 65
Income Tax Act, 1961 — Section 2(47), 41, 45, 48, 48(1)
High Courts16 Jun 1993Dismissed
Assocn. of Engineering Workers Vs Air Workers (India) Engineering Pvt. Ltd. and Others
Bombay High Court · (1994) 1 LLJ 1136
Industrial Disputes Act, 1947 — Section 25F, 9A
High Courts16 Jun 1993
Shivraj Vs Prayagbai Shete died - through L.Rs.
Bombay High Court · (1994) 1 BomCR 561 : (1993) 95 BOMLR 681
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts15 Jun 1993
Mrs. Khan Rukhsena Banoo Vs B.S. Rawat, Assistant Collector of Customs, Bombay and another
Bombay High Court · (1994) 2 BomCR 414 : (1994) CriLJ 785
Customs Act, 1962 — Section 108, 135, 138A, 35, 64Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 23, 28, 43, 8
High Courts15 Jun 1993
R.K. Chemicals Vs Union of India
Bombay High Court · (1993) 48 ECR 380 : (1993) 67 ELT 79
Customs Act, 1962 — Section 25
High Courts15 Jun 1993
Khatabai and Others Vs Babulal Gambhir Badgujar and Another
Bombay High Court · (1993) 2 DMC 540
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts15 Jun 1993
Lyphin Chemicals Pvt. Ltd. Vs Union of India
Bombay High Court · (1993) 48 ECR 21 : (1993) 66 ELT 572
Customs Act, 1962 — Section 46
High Courts15 Jun 1993
J.S. Sydney Vs Union of India
Bombay High Court · (1993) 67 ELT 51
Customs Act, 1962 — Section 79
High Courts14 Jun 1993
Harinagar Sugar Mills Ltd. Vs Commissioner of Income Tax
Bombay High Court · (1994) 207 ITR 901
Income Tax Act, 1961 — Section 256
High Courts14 Jun 1993
Abdul Wahab Galadari Vs Indian Express Newspaper (Bombay) Ltd. and others
Bombay High Court · AIR 1994 Bom 69 : (1994) 1 BomCR 41 : (1993) 95 BOMLR 648
High Courts11 Jun 1993Allowed
The Municipal Corporation of Gr. Bombay Vs Norbert Aguiar and Another
Bombay High Court · (1993) 3 BomCR 580 : (1993) 95 BOMLR 706 : (1993) MhLj 1114
Bombay Municipal Corporation Act, 1888 — Section 248(1), 471
High Courts11 Jun 1993
Metal Distributors Ltd. Vs Union of India
Bombay High Court · (1993) ECR 593 : (1993) 67 ELT 229
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 23, 27
High Courts11 Jun 1993
Commissioner of Income Tax Vs Mathuradas Mulji
Bombay High Court · (1995) 129 CTR 360 : (1995) 215 ITR 668 : (1993) 71 TAXMAN 27
Income Tax Act, 1961 — Section 28
High Courts10 Jun 1993
Kirloskar Cummins Ltd. Vs Union of India
Bombay High Court · (1993) ECR 42 : (1993) 67 ELT 72
Customs Act, 1962 — Section 27, 27(2)
High Courts10 Jun 1993
Kothari Optical Industries Vs Union of India
Bombay High Court · (1993) ECR 46 : (1993) 68 ELT 47
Central Excises and Salt Act, 1944 — Section 3(3)
High Courts10 Jun 1993
National Radio and Electronics Co. Ltd. Vs Union of India
Bombay High Court · (1993) 48 ECR 565 : (1993) 67 ELT 232
Central Excises and Salt Act, 1944 — Section 4