High Courts27 Aug 1993
Carona Sahu Co. Ltd. Vs Abdul Karim Munakhan (Mr.) and Others
Bombay High Court · (1994) 1 LLJ 1100
Industrial Disputes Act, 1947 — Section 17B, 2
COURT ARCHIVE
Bombay High Court judgments, 1993
847 judgments · page 14 of 43
High Courts27 Aug 1993
Digambar Hari Sonpatki Vs Kishnichand Nerumal Parwani
Bombay High Court · (1994) 2 BomCR 202 : (1994) 96 BOMLR 443 : (1994) MhLj 290
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)Civil Procedure Code, 1908 (CPC) — Order 42 Rule 2, 100, 151Constitution of India, 1950 — Article 227
High Courts27 Aug 1993
Phaltan Sugar Works Ltd. Vs Commissioner of Wealth-tax.
Bombay High Court · (1994) 208 ITR 989
Income Tax Act, 1961 — Section 36(1), 40A(5)
High Courts27 Aug 1993Allowed
Purshottam Vinayak Shindikar Vs Khushalsingh Gangaramsinh Rajput and Others
Bombay High Court · (1994) 3 BomCR 126
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)
High Courts27 Aug 1993
Phaltan Sugar Works Ltd. Vs Commissioner of Wealth Tax
Bombay High Court · (1994) 72 TAXMAN 325
Income Tax Act, 1961 — Section 215, 256(1), 36(1)(iii), 40A(5)
High Courts27 Aug 1993Dismissed
Mahibubsaheb Abdul Rahiman Haddiwala deceased by his legal representatives and Another Vs Shri Siddheshwar Devasthan
Bombay High Court · (1994) 3 BomCR 65 : (1993) 95 BOMLR 574 : (1993) MhLj 1730
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15A
High Courts26 Aug 1993
Veena Commercial Corporation Vs Union of India
Bombay High Court · (1993) ECR 416 : (1993) 68 ELT 569
Customs Act, 1962 — Section 128
High Courts26 Aug 1993Dismissed
Chandrashekhar Keshav Umbranikar Vs Rohini Chandrashekhar Umbranikar
Bombay High Court · (1994) 1 DMC 25
Family Courts Act, 1984 — Section 19
High Courts26 Aug 1993Dismissed
Anil Dinanath Rane Vs Aruna Anil Rane
Bombay High Court · (1994) 1 DMC 9
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)
High Courts26 Aug 1993
N.L. Mehta Cinema Enterprises (P.) Ltd. Vs Commissioner of Income Tax
Bombay High Court · (1994) 208 ITR 975
Income Tax Act, 1961 — Section 14, 22, 28
High Courts26 Aug 1993
Rajaram Bapu Pawar and Others Vs State of Maharashtra and Others
Bombay High Court · (1994) 1 BomCR 274 : (1994) 1 LLJ 954
Maharashtra Mathadi, Hamal and other Manual Workers (Regulation of Employment and Welfare) Act, 1969 — Section 2(3)
High Courts26 Aug 1993Dismissed
Sidramappa Mutyappa Mengane since deed. through legal heirs Vs Mahadev Tammanna Bagdure
Bombay High Court · (1994) 1 BomCR 568
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)
High Courts26 Aug 1993
Smt. Nayantara G. Agrawal Vs Commissioner of Income Tax
Bombay High Court · (1994) 207 ITR 639
Income Tax Act, 1961 — Section 2(47), 45
High Courts26 Aug 1993
D.B.S. Financial Services Pvt. Ltd. Vs Smt. M. George, Second Income Tax Officer and others
Bombay High Court · (1994) 3 BomCR 133 : (1993) 115 CTR 318 : (1994) 207 ITR 1077
Income Tax Act, 1961 — Section 131, 131(1), 131(1A), 132, 132A
High Courts25 Aug 1993Dismissed
Madhusudan Dhondu Parkar Vs Vandana Madhusudan Parkar
Bombay High Court · (1994) 1 DMC 134
Hindu Marriage Act, 1955 — Section 13(1)
High Courts25 Aug 1993
Shashichand Jain and others Vs Union of India and others
Bombay High Court · (1994) 3 BomCR 270 : (1995) 213 ITR 184
Income Tax Act, 1961 — Section 276C, 277, 279(1A), 28Wealth Tax Act, 1957 — Section 17, 18(1), 34AB, 35A(1), 35D
High Courts25 Aug 1993
Commissioner of Income Tax Vs G.N. Agrawal (Individual)
Bombay High Court · (1996) 130 CTR 583 : (1996) 217 ITR 250 : (1994) 75 TAXMAN 30
Income Tax Act, 1961 — Section 28
High Courts25 Aug 1993
Agrawal Minerals (Goa) Pvt. Ltd. Vs Commissioner of Income Tax
Bombay High Court · (1994) 208 ITR 536
Income Tax Act, 1961 — Section 40A(2), 40A(7)
High Courts25 Aug 1993Dismissed
Blue Star Ltd. Vs Blue Star Workers Union and Another
Bombay High Court · (1994) 2 BomCR 352 : (1995) 1 LLJ 138
Industrial Disputes Act, 1947 — Section 9A
High Courts24 Aug 1993
Gangadhar Narsingdas Agrawal (Huf) Vs Commissioner of Income Tax
Bombay High Court · (1996) 217 ITR 588
Income Tax Act, 1961 — Section 28