COURT ARCHIVE

Bombay High Court judgments, 1989

564 judgments · page 29 of 29

High Courts11 Jan 1989

Bhagwat Anantrao Deshmukh Vs Suresh Balbhim Lale and Others

Bombay High Court · (1989) 1 BomCR 569 : (1989) 91 BOMLR 705 : (1989) MhLj 747

Bombay Village Panchayats Election Rules, 1959 — Rule 23, 23, 33(1), 33(1)

High Courts11 Jan 1989

Bombay High Court · (1989) 23 ECR 89 : (1989) 42 ELT 223

Central Excise Rules, 1944 — Rule 8(1)Customs Act, 1962 — Section 25(1)

High Courts10 Jan 1989Allowed

Bombay High Court · (1989) 59 FLR 320 : (1995) 3 LLJ 394

Employees State Insurance Act, 1948 — Section 2(9)

High Courts10 Jan 1989

Bombay High Court · (1989) 24 ECC 37