High Courts01 Dec 1988
Commissioner of Income Tax Vs Vulcan Laval Ltd.
Bombay High Court · (1991) 188 ITR 453
Income Tax Act, 1961 — Section 37, 40
COURT ARCHIVE
Bombay High Court judgments, 1988
639 judgments · page 4 of 32
High Courts01 Dec 1988
M.V. Sonavala Vs Commissioner of Income Tax
Bombay High Court · (1989) 75 CTR 74 : (1989) 177 ITR 246
Income Tax Act, 1961 — Section 23, 23(1)
High Courts01 Dec 1988Dismissed
Jimmy Jai Gazdar Vs Panjim Planning and Development Authority and Others
Bombay High Court · (1989) 1 BomCR 640 : (1989) 91 BOMLR 46 : (1989) MhLj 385
Goa, Daman and Diu Town and Country Planning Act, 1974 — Section 134, 18, 43, 44, 47Goa, Daman and Diu Village Panchayats Regulation, 1962 — Regulation 83(3)
High Courts01 Dec 1988
Special Steels Ltd. Vs Jay Prestressed Products Ltd.
Bombay High Court · (1991) 72 CompCas 277
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 22, 22(1)
High Courts30 Nov 1988
Commissioner of Income Tax Vs Pfizer Ltd.
Bombay High Court · (1989) 75 CTR 182 : (1991) 192 ITR 58
Companies (Profits) Surtax Act, 1964 — Rule 1 , 2
High Courts30 Nov 1988
Commissioner of Income Tax Vs Ghatkopar Estate and Finance Corporation (P.) Ltd.
Bombay High Court · (1989) 75 CTR 124 : (1989) 177 ITR 222
Income Tax Act, 1961 — Section 12(2), 28, 30, 31, 32
High Courts30 Nov 1988
Abdul Rahman and Others Vs Dayaram and Others
Bombay High Court · (1989) 1 ACC 226 : (1989) ACJ 806
Motor Vehicles Act, 1988 — Section 110A
High Courts29 Nov 1988
Commissioner of Income Tax Vs Trustees of Mrs. Kasturbai Walchand
Bombay High Court · (1990) 181 ITR 47
Income Tax Act, 1961 — Section 11, 12, 13, 13(1), 13(2)
High Courts29 Nov 1988Dismissed
K.V. Ramna Ram Vs Ereikal Samuel since died by Lrs. and Another
Bombay High Court · (1989) 3 BomCR 185
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, 11Constitution of India, 1950 — Article 226
High Courts29 Nov 1988
Commissioner of Income Tax Vs Caltex (India) Limited
Bombay High Court · (1989) 177 ITR 239
Income Tax Act, 1961 — Section 33(1), 80, 80B(7), 80E
High Courts29 Nov 1988
Commissioner of Income Tax Vs Associated Cement Companies Ltd.
Bombay High Court · (1991) 188 ITR 511
Income Tax Act, 1922 — Section 49AA
High Courts28 Nov 1988
Narayan R. Bandekar Vs Second Income Tax Officer and others Manda N. Bandekar Vs Second Income Tax Officer and others
Bombay High Court · (1989) 177 ITR 207
Income Tax Act, 1961 — Section 121, 131, 132, 132(1), 132(4A)
High Courts28 Nov 1988
Anandrao Ganpatrao Sable Vs Madhavrao Ramrao Kanase and Another
Bombay High Court · (1989) 1 BomCR 256
Bombay General Clauses Act, 1904 — Section 7Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(2), 12(3), 13(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts28 Nov 1988Allowed
Babu Yedne Vs State of Maharashtra
Bombay High Court · (1990) 3 BomCR 320
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 302
High Courts28 Nov 1988
Commissioner of Income Tax Vs Caltex (India) Ltd.
Bombay High Court · (1989) 43 TAXMAN 87
Income Tax Act, 1961 — Section 256(1), 33(1)(b)(B)(i), 80B(7), 80E, 80I
High Courts25 Nov 1988
Pradeep Zanzar Vs State of Maharashtra and Others
Bombay High Court · (1989) 3 BomCR 148
Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts25 Nov 1988Allowed
Ralph Miranda Vs Anti Corruption Bureau and Another
Bombay High Court · (1999) 101 BOMLR 656
Penal Code, 1860 (IPC) — Section 109, 120B, 420, 465, 468
High Courts24 Nov 1988
Deepak Ghanshyam Naik Vs State of Maharashtra
Bombay High Court · (1989) 1 BomCR 574 : (1989) 1991 BOMLR 35 : (1989) MhLj 276
Criminal Procedure Code, 1973 (CrPC) — Section 100(4)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 2, 22, 27, 42(1)
High Courts24 Nov 1988
Vijay Band and Others Vs Amravati University
Bombay High Court · (1989) 1 BomCR 364
Land Acquisition Act, 1894 — Section 11A, 18(2)
High Courts24 Nov 1988Dismissed
Moosa Hyder and Others Vs Assistant Collector of Customs and Another
Bombay High Court · (1989) 24 ECC 133
Customs Act, 1962 — Section 108