Sheel Thermoplastics Limited and another Vs Union of India and another
Bombay High Court · (1988) 18 ECC 248 : (1988) 20 ECR 314 : (1988) 36 ELT 106
COURT ARCHIVE
639 judgments · page 23 of 32
Bombay High Court · (1988) 18 ECC 248 : (1988) 20 ECR 314 : (1988) 36 ELT 106
Bombay High Court · (1988) 18 ECR 506
Bombay High Court · (1988) 18 ECR 220 : (1988) 36 ELT 255
Bombay High Court · (1988) 04 BOM CK 0022
Bombay High Court · (1988) 3 BomCR 41 : (1988) 18 ECC 316 : (1988) 36 ELT 462
Bombay High Court · (1988) 36 ELT 7
Bombay High Court · (1988) 70 CTR 53 : (1988) 173 ITR 164
Bombay High Court · (1988) 2 BomCR 670 : (1988) 90 BOMLR 689
Bombay High Court · (1988) 36 ELT 24
Bombay High Court · (1988) 36 ELT 257
Bombay High Court · (1990) 26 ECC 330
Bombay High Court · (1989) 44 ELT 437
Bombay High Court · (1988) 17 ECR 207 : (1988) 36 ELT 48
Bombay High Court · (1988) 2 BomCR 707
Bombay High Court · (1988) 17 ECR 117 : (1988) 36 ELT 20
Bombay High Court · (1988) 2 ACC 128
Bombay High Court · AIR 1989 Bom 178 : (1989) 1 BomCR 299
Bombay High Court · (1988) 3 BomCR 457 : (1988) MhLj 707
Bombay High Court · (1988) 16 ECR 443 : (1988) 36 ELT 243
Bombay High Court · (1988) 70 CTR 481 : (1988) 173 ITR 155