High Courts23 Aug 1988
Chiman Keshvadas Bhatia Vs State of Maharashtra
Bombay High Court · (1989) 1 BomCR 422 : (1988) MhLj 913
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1)(d), 5(2)
COURT ARCHIVE
Bombay High Court judgments, 1988
639 judgments · page 13 of 32
High Courts23 Aug 1988Allowed
Francis Coutinho and Others Vs Harilal Yadao and Others
Bombay High Court · (1989) 2 ACC 113 : (1989) ACJ 1116 : (1989) 2 BomCR 180
Motor Vehicles Act, 1939 — Section 110A(3)
High Courts22 Aug 1988Partly Allowed
Sangli District Powerloom Owners'' Association Ltd. and Others Vs The State of Maharashtra and Others
Bombay High Court · (1989) 58 FLR 68 : (1995) 3 LLJ 779
Minimum Wages Act, 1948 — Section 3(1)(b), 5(2), 9
High Courts19 Aug 1988Dismissed
Dhanraj Kothiram Vanjari Vs State of Maharashtra and another
Bombay High Court · (1988) MhLj 926
High Courts19 Aug 1988
Manubhai Pragaji Vashi Vs State of Maharashtra and Others
Bombay High Court · AIR 1989 Bom 296 : (1989) 91 BOMLR 13 : (1989) MhLj 344
Constitution of India, 1950 — Article 14, 162, 226
High Courts19 Aug 1988
Union of India (UOI) and Others Vs Glaxo Laboratories (India) Ltd. and Another
Bombay High Court · (1989) 22 ECR 497
High Courts18 Aug 1988
Ramakant Simopuruskar Vs The State
Bombay High Court · (1988) 08 BOM CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 441
High Courts16 Aug 1988Allowed
Shri Suhas Naik Vs Planning and Development Authority
Bombay High Court · (1988) 90 BOMLR 506 : (1989) MhLj 245
Constitution of India, 1950 — Article 14, 226, 255
High Courts15 Aug 1988
Rusi Jehangir Jeejeebhoy and another Vs O.D. Mohindra and others
Bombay High Court · (1990) 185 ITR 636
Income Tax Act, 1961 — Section 269UD(1), 269UG
High Courts12 Aug 1988Allowed
Premier Education Society and Others Vs I.K. Kirpalani and Another
Bombay High Court · (1988) 3 BomCR 365 : (1988) 90 BOMLR 642
Constitution of India, 1950 — Article 226Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 — Section 5, 5(1), 5(2), 5(3), 5(4)
High Courts12 Aug 1988Dismissed
Akaram Balaram Bundele Vs Ramrao Trimbakrao Deshmukh and others
Bombay High Court · (1988) 08 BOM CK 0007
Constitution of India, 1950 — Article 14
High Courts11 Aug 1988
R.D. Surve, Bombay Vs Tata Iron and Steel Co. Ltd., Bombay and others
Bombay High Court · (1988) 3 BomCR 709 : (1989) 1 LLJ 384 : (1987) MhLj 1089
Trade Unions Act, 1926 — Section 16
High Courts11 Aug 1988
Rajesh Govind Virkar and Others Vs S.K. Mahajan and Others
Bombay High Court · (1988) 4 BomCR 295
Constitution of India, 1950 — Article 226
High Courts11 Aug 1988
Manohar Gajanan Joshi Vs S.B. Kulkarni and others
Bombay High Court · (1988) 4 BomCR 116
Constitution of India, 1950 — Article 19(1)Criminal Procedure Code, 1973 (CrPC) — Section 144(2)
High Courts11 Aug 1988
Vilas Jagannath Dere Vs Ramesh Dnyandoba Dere and others
Bombay High Court · (1988) 08 BOM CK 0014
Penal Code, 1860 (IPC) — Section 323, 34
High Courts11 Aug 1988Dismissed
Jawahar Cooperative Industrial Estate Ltd. Vs Official Liquidator, High Court, Bombay
Bombay High Court · (1988) MhLj 942
Companies Act, 1956 — Section 457, 457(1)(c)
High Courts11 Aug 1988
Jawahar Co-operative Industrial Estate Ltd. Vs Official Liquidator, High Court, Bombay
Bombay High Court · (1988) 90 BOMLR 635 : (1991) 70 CompCas 70
Companies Act, 1956 — Section 457(1)
High Courts11 Aug 1988Dismissed
Tata Iron and Steel Co. Ltd. Vs R.D. Surve
Bombay High Court · (1989) 91 BOMLR 29
Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 16
High Courts10 Aug 1988
Dharnidhar Rambhau Kathale and others Vs Second Labour Court and others
Bombay High Court · (1989) 58 FLR 355 : (1989) 2 LLJ 140
Factories Act, 1948 — Section 51Industrial Disputes Act, 1947 — Section 10, 33C(2)
High Courts10 Aug 1988
State of Maharashtra Vs Arun Savalaram Pagare
Bombay High Court · (1988) 08 BOM CK 0012
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Penal Code, 1860 (IPC) — Section 120B, 149, 300, 302, 304