COURT ARCHIVE

Bombay High Court judgments, 1980

335 judgments · page 9 of 17

High Courts19 Jun 1980

B.N. Sarda (Pvt.) Ltd. Vs Kisan K. Borade

Bombay High Court · (1980) 41 FLR 168 : (1981) 1 LLJ 190 : (1980) MhLj 721

Beedi and Cigar Workers (Conditions of Employment) Act, 1966 — Section 2(f)Bombay Shops and Establishments Act, 1948 — Section 28Payment of Gratuity Act, 1972 — Section 1(3)

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High Courts18 Jun 1980

Manubhai A. Sheth and others Vs N.D. Nirgudkar, 2nd Income Tax Officer, A-II Ward, Bombay and another

Bombay High Court · (1981) 22 CTR 41 : (1981) 128 ITR 87 : (1980) 4 TAXMAN 381

Income Tax Act, 1961 — Section 2(14)

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High Courts18 Jun 1980

Zabulal Durgalal Srivastav, since deceased by heirs and Others Vs State of Maharashtra and Others

Bombay High Court · (1981) MhLj 202

Maharashtra Debt Relief Act, 1975 — Section 4, 6, 7, 8, 9

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High Courts17 Jun 1980

Arjun Babloo Tukaral Vs G.V. Javalkar and Others

Bombay High Court · AIR 1981 Bom 72 : (1981) MhLj 525

Constitution of India, 1950 — Article 14, 227, 311Criminal Procedure Code, 1973 (CrPC) — Section 482Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2

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High Courts16 Jun 1980Dismissed

Venubai Ingale and Another Vs Saraswatibai alias Sumitra Ingale and Others

Bombay High Court · (1980) MhLj 907

Hindu Succession Act, 1956 — Section 6Hindu Womens Right to Property Act, 1937 — Section 3

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High Courts16 Jun 1980

Gangadhar Vs The State of Maharashtra

Bombay High Court · (1980) 06 BOM CK 0003

Penal Code, 1860 (IPC) — Section 307

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High Courts02 May 1980

Gulabchand Ramchand Jain Vs Noorbeg Umarbeg Mirza

Bombay High Court · AIR 1980 Bom 307

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(1), 11(3), 12, 12(3), 13(1)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 148Constitution of India, 1950 — Article 227

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High Courts29 Apr 1980

Lokash Chemical Works Vs M.S. Mehta, Collector of Customs (Preventive) Bombay and others

Bombay High Court · (1981) 8 ELT 235

Customs Act, 1962 — Section 2(33), 3, 47

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High Courts28 Apr 1980

Commissioner of Income Tax, Bombay City-II Vs Ramdas Lallubhai

Bombay High Court · (1981) 130 ITR 150 : (1981) 7 TAXMAN 317

Income Tax Act, 1961 — Section 10, 183, 297, 67, 67(2)

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High Courts28 Apr 1980Allowed

Bomanji Kavasji Boman Behram and Others Vs Mehernosh Minochar Mehta and Others

Bombay High Court · (1980) 04 BOM CK 0050

Criminal Procedure Code, 1973 (CrPC) — Section 482Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963 — Section 13, 14, 2Penal Code, 1860 (IPC) — Section 114, 420

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High Courts28 Apr 1980