High Courts08 Jul 1975
Commissioner of Income Tax Vs Caltex Oil Refining (I) Ltd.
Bombay High Court · (1975) 07 BOM CK 0009
Income Tax Act, 1922 — Section 10(2)
COURT ARCHIVE
Bombay High Court judgments, 1975
287 judgments · page 9 of 15
High Courts08 Jul 1975
Rajendra Trading Co. Vs Commissioner of Income Tax, Bombay City II
Bombay High Court · (1976) 104 ITR 39
Income Tax Act, 1961 — Section 184, 185, 48
High Courts08 Jul 1975
Shankarrao Amrutrao Deshmukh Vs Gendalal Tunnvalai Bhoi
Bombay High Court · AIR 1976 Bom 52
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts07 Jul 1975
Baburao Govindrao Shirbhate and Others Vs The Collector, Amravati and Others
Bombay High Court · AIR 1976 Bom 110
Constitution of India, 1950 — Article 226
High Courts07 Jul 1975
Anant Kishore and Others Vs Lilabai and Others
Bombay High Court · AIR 1976 Bom 53
Provincial Insolvency Act, 1920 — Section 14
High Courts07 Jul 1975Dismissed
Babarao Govindrao Shirbhate and others Vs Collector, Amravati and others
Bombay High Court · (1975) MhLj 756
Constitution of India, 1950 — Article 226, 227
High Courts05 Jul 1975
Pramod M. Jhaveri and Another Vs Sukhdeo Ramratan and others
Bombay High Court · (1978) MhLj 300
Civil Procedure Code, 1908 (CPC) — Section 9Presidency Towns Insolvency Act, 1909 — Section 13(2), 17, 3, 33, 34
High Courts04 Jul 1975
Pandurang Ganpatrao Welekar and Others Vs The Sub-Divisional Officer, Nagpur and Others
Bombay High Court · AIR 1976 Bom 115
Land Acquisition Act, 1894 — Section 4
High Courts03 Jul 1975Dismissed
Gopal Ramkrishna Chandole Vs State of Maharashtra
Bombay High Court · (1976) 78 BOMLR 353 : (1976) MhLj 120
Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961 — Section 12
High Courts03 Jul 1975
Acc-Vickers Babcock Ltd. Vs Commissioner of Income Tax, Bombay City II
Bombay High Court · (1976) 103 ITR 321
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts02 Jul 1975Allowed
Municipal Council, City of Achalpur Vs Mohd. Sirajuddin Khan Jiauddin Khan and others
Bombay High Court · (1976) MhLj 89
High Courts02 Jul 1975
Commissioner of Income Tax, Bombay City III Vs Zorostrian Building Society Ltd.
Bombay High Court · (1976) 102 ITR 499
Income Tax Act, 1922 — Section 6, 9Income Tax Act, 1961 — Section 2(15), 22, 46Transfer of Property Act, 1882 — Section 53A
High Courts01 Jul 1975Allowed
Nago Dattu Mahajan Vs Smt. Yeshodabai Huna Mahajan
Bombay High Court · (1976) 78 BOMLR 427
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 29, 31(7), 32(1)(b)Constitution of India, 1950 — Article 227
High Courts01 Jul 1975
Mukhtvar Begum Vs The Commissioner, Nagpur Division, Nagpur and Others
Bombay High Court · AIR 1976 Bom 55
Land Acquisition Act, 1894 — Section 4, 5
High Courts30 Jun 1975
Rambhau Bapuji Jaibhaye Vs State of Maharashtra and another
Bombay High Court · (1976) MhLj 443
Constitution of India, 1950 — Article 227Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961 — Section 12, 14, 16, 17, 21
High Courts30 Jun 1975
Rambabu Bapuji Jaibheye Vs The State of Maharashtra and Another
Bombay High Court · AIR 1976 Bom 224 : (1976) 78 BOMLR 658 : (1976) MhLj 443
Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961 — Section 45(2)
High Courts27 Jun 1975
Madanlal Nemani Pvt. Ltd. Vs Commissioner of Income Tax, Bombay City-I
Bombay High Court · (1976) 105 ITR 244
Income Tax Act, 1922 — Section 24(1)
High Courts26 Jun 1975
Commissioner of Income Tax, Bombay City III Vs D.D. Deshpande
Bombay High Court · (1976) 102 ITR 390
Income Tax Act, 1922 — Section 4(3)
High Courts25 Jun 1975
Commissioner of Income Tax Vs Union Bank of India Ltd.
Bombay High Court · (1976) 102 ITR 270
Income Tax Act, 1961 — Section 35, 43(3)
High Courts25 Jun 1975
Commissioner of Income Tax, Bombay City Vs Central Bank of India Ltd.
Bombay High Court · (1976) 103 ITR 196
Income Tax Act, 1922 — Section 49B, 56A