High Courts25 Nov 1974
The Commissioner of Sales Tax Vs Gangadhar Sitaram
Bombay High Court · (1975) 35 STC 357
Bombay Sales Tax Act, 1953 — Section 34(1)Bombay Sales Tax Rules, 1959 — Rule 5(1)
COURT ARCHIVE
Bombay High Court judgments, 1974
234 judgments · page 3 of 12
High Courts20 Nov 1974Dismissed
Sohindersingh Gyanchand Kuckreja Vs Kadu Babu Laxman and others
Bombay High Court · (1975) MhLj 655
Bombay General Clauses Act, 1904 — Section 3
High Courts19 Nov 1974
New Prahlad Mills Vs The State of Maharashtra
Bombay High Court · (1975) 35 STC 352
Bombay Sales Tax Act, 1953 — Section 34(1), 9, 9(1)
High Courts31 Oct 1974
Focus Advertising Private Ltd. Vs Ahoora Blocks Private Ltd.
Bombay High Court · (1975) 45 CompCas 534
Companies Act, 1956 — Section 433, 434, 447, 537, 557
High Courts30 Oct 1974Dismissed
Narendra Bachubhai Dave Vs Jethalal S. Dave
Bombay High Court · (1978) 80 BOMLR 196
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 13, 15, 15A, 4Transfer of Property Act, 1882 — Section 10
High Courts30 Oct 1974
Bharat Barrel and Drum Mfg. Co. Private Limited, Bombay Vs The Workmen Employed Under It
Bombay High Court · (1975) 2 LLJ 1
Industrial Disputes Act, 1947 — Section 10(1), 25FFF
High Courts24 Oct 1974
Union of India Vs Vijay Manufacturing Co. Pvt. Ltd. and Others
Bombay High Court · (1974) 10 BOM CK 0002
Industries (Development and Regulation) Act, 1951 — Section 18FA
High Courts24 Oct 1974
Mohan Sons (Bombay) Private Ltd. Vs Lady Sonoo Jamatji Jejeebhoy and Others
Bombay High Court · AIR 1976 Bom 417 : (1976) 78 BOMLR 195 : (1977) ILR (Bom) 1146
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1), 5(3)Evidence Act, 1872 — Section 67Transfer of Property Act, 1882 — Section 106, 111
High Courts23 Oct 1974Allowed
Ratanlal Kisandas Vs Bajirao Ganpat Mahalasne and 2 others
Bombay High Court · (1974) 10 BOM CK 0010
High Courts17 Oct 1974
V.K. Rao Vs Chandappa Appa Devadiga
Bombay High Court · (1977) 79 BOMLR 16
Penal Code, 1860 (IPC) — Section 448
High Courts17 Oct 1974Dismissed
Framroze Maneckji Bilimoria Vs Suhrid Geigy Trading Ltd.
Bombay High Court · (1977) 79 BOMLR 9
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13, 15, 15A, 5
High Courts14 Oct 1974
Messrs. Victory Flask Co. Pvt. Ltd. Vs Govind Bhagoji Borje
Bombay High Court · (1976) 78 BOMLR 597 : (1977) MhLj 137
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33
High Courts14 Oct 1974Dismissed
Jagdish D. Dengvekar Vs Collector of Central Excise
Bombay High Court · (1978) 2 ELT 581
Central Excise Rules, 1944 — Rule 53, 9Constitution of India, 1950 — Article 14
High Courts11 Oct 1974
Vyankatesh Dhonddey Deshpande Vs Sou, Kusm Dattatraya Kulkarni and Others
Bombay High Court · AIR 1976 Bom 190 : (1975) 77 BOMLR 671 : (1976) MhLj 373
Bombay Land Revenue Code, 1879 — Section 155Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Land Improvement Loans Act, 1883 — Section 7
High Courts08 Oct 1974Dismissed
Satyanarayan Atmaram Mishra Vs Municipal Corporation of Greater Bombay
Bombay High Court · (1974) 10 BOM CK 0014
Bombay Municipal Corporation Act, 1888 — Section 348, 351, 352A, 354A
High Courts04 Oct 1974
Nagpur Corporation (Civil) Canteen Vs Shri P.D. Kulkarni, Presiding Officer, First Labour Court, Nagpur and 9 others
Bombay High Court · (1975) MhLj 59
Bombay Shops And Establishments Act, 1948 — Section 2, 2(25), 3Minimum Wages Act, 1948 — Section 5
High Courts01 Oct 1974Allowed
Manjulabai Laxman Chavan and others Vs Manikchand Tuljaram Shah and others
Bombay High Court · (1977) MhLj 185
Contract Act, 1872 — Section 43Evidence Act, 1872 — Section 41, 92Transfer of Property Act, 1882 — Section 60
High Courts28 Sept 1974
Tripura Jute Mills Ltd.
Bombay High Court · (1974) 44 CompCas 460
Arbitration Act, 1940 — Section 20
High Courts28 Sept 1974
In Re: Tripura Jute Mills Ltd.
Bombay High Court · (1974) 44 CompCas 460
Arbitration Act, 1940 — Section 20
High Courts25 Sept 1974Allowed
Braham Dutt Sharma Vs S. Bishan Singh Rangwala
Bombay High Court · (1976) 78 BOMLR 462
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15, 15A, 16, 17, 17ACriminal Procedure Code, 1973 (CrPC) — Section 17C, 417