High Courts09 Feb 1968
Commissioner of Sales Tax Vs Damodar Padmanath Rao
Bombay High Court · (1968) 22 STC 187
Bombay Sales Tax Act, 1953 — Section 5, 5(1), 8
COURT ARCHIVE
Bombay High Court judgments, 1968
256 judgments · page 12 of 13
High Courts09 Feb 1968
Commissioner of Sales Tax Vs Allimullah Haji Salamat
Bombay High Court · (1968) 22 STC 165
Bombay Sales Tax Act, 1959 — Section 19
High Courts09 Feb 1968
Sindhu Hochtief (India) Ltd. Vs Commissioner of Wealth Tax, Bombay City I
Bombay High Court · (1969) 71 ITR 285
Income Tax Act, 1961 — Section 10Wealth Tax Act, 1957 — Section 17, 18, 2, 3, 5
High Courts08 Feb 1968
Commissioner of Sales Tax Vs Habibulla Saheb
Bombay High Court · (1968) 22 STC 219
Central Sales Tax Act, 1956 — Section 2
High Courts08 Feb 1968
Commissioner of Sales Tax Vs Voltas Limited
Bombay High Court · (1968) 22 STC 185
Bombay Sales Tax Act, 1959 — Section 52
High Courts07 Feb 1968
Commissioner of Sales Tax Vs Amar Wire and Rolling Mills
Bombay High Court · (1968) 22 STC 294
Bombay Sales Tax Act, 1959 — Section 10, 12, 13, 2(26), 52
High Courts07 Feb 1968
Commissioner of Sales Tax Vs Amar Radio Cabinet Works
Bombay High Court · (1968) 22 STC 63
High Courts07 Feb 1968
Habib Insurance Co. Ltd. Vs Commissioner of Income Tax, Bombay
Bombay High Court · (1968) 38 CompCas 475 : (1968) 69 ITR 174(1)
Income Tax Act, 1922 — Section 9
High Courts06 Feb 1968
Vasani Cloth Stores Vs The State of Maharashtra
Bombay High Court · (1968) 22 STC 179
High Courts06 Feb 1968Dismissed
Bijibai Saldhana Vs Rama Manohar Thannu Mishra
Bombay High Court · (1968) MhLj 901
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1), 13, 13(1)(e), 13(1)(j), 14Constitution of India, 1950 — Article 227
High Courts06 Feb 1968
Bijibai Saldhana Vs Rama Mandhar Thannu Mishra and Another
Bombay High Court · AIR 1969 Bom 103 : (1968) 70 BOMLR 428 : (1969) ILR (Bom) 536 : (1968) MhLj 901
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1), 14, 15, 5, 5(11)Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 105, 8
High Courts06 Feb 1968
Commissioner of Sales Tax Vs Colour Chem. Limited
Bombay High Court · (1968) 22 STC 90
Bombay Sales Tax Act, 1959 — Section 52, 61
High Courts05 Feb 1968
Mozelle Robin Solomon Vs Lt. Col. R.J. Solomon
Bombay High Court · (1979) 81 BOMLR 578
Civil Procedure Code, 1908 (CPC) — Section 20Divorce Act, 1869 — Section 24
High Courts05 Feb 1968
Shri Laxmi Printing and Dyeing Works Pvt. Ltd. Vs Commissioner of Income Tax, Bombay
Bombay High Court · (1968) 70 ITR 148
Income Tax Act, 1922 — Section 10(2)
High Courts05 Feb 1968
Mather and Platt Ltd. Vs The State of Maharashtra
Bombay High Court · (1969) 24 STC 496
Bombay Sales Tax Act, 1959 — Section 52
High Courts02 Feb 1968Allowed
Namdeo Vishwanath Vs Umbaosingh Sadhuram
Bombay High Court · (1968) 70 BOMLR 646 : (1968) MhLj 611
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Insolvency Act, 1920 — Section 10, 22, 24, 25, 6Provincial Small Cause Courts Act, 1887 — Section 25
High Courts02 Feb 1968Dismissed
Kedarnath Ganga Gopal Vs Sitaram Narayan Mohril
Bombay High Court · (1968) MhLj 762
Contract Act, 1872 — Section 23, 28
High Courts02 Feb 1968
Filmistan (Private) Ltd., Bombay Vs Syed Taki Bilgrami and Another
Bombay High Court · (1969) 2 LLJ 638
Industrial Disputes Act, 1947 — Section 33(1), 33(2), 36(4)
High Courts02 Feb 1968
Kedarnath Gangagopal Misra Vs Sitaram Narayan Moharil
Bombay High Court · AIR 1969 Bom 221 : (1968) 70 BOMLR 788 : (1969) ILR (Bom) 324 : (1968) MhLj 762
Contract Act, 1872 — Section 2, 28Evidence Act, 1872 — Section 115
High Courts02 Feb 1968
Ramtirth Yogashram Vs The State of Maharashtra
Bombay High Court · (1968) 22 STC 76
Bombay Sales Tax Act, 1953 — Section 34