High Courts17 Nov 1967
Parwati Vs Janabai
Bombay High Court · AIR 1969 Bom 77 : (1968) 70 BOMLR 517 : (1969) ILR (Bom) 297 : (1968) MhLj 441
Hindu Womens Right to Property Act, 1937 — Section 3
COURT ARCHIVE
Bombay High Court judgments, 1967
200 judgments · page 2 of 10
High Courts15 Nov 1967
Ramchandra Sheshgiri Kamath Vs Janardan Vishwanath Hegde
Bombay High Court · AIR 1969 Bom 111 : (1968) 70 BOMLR 376 : (1969) ILR (Bom) 766
Civil Procedure Code, 1908 (CPC) — Section 11Presidency Small Cause Courts Act, 1882 — Section 41, 43, 46, 47, 49
High Courts15 Nov 1967Dismissed
The Bengal Coal Supplying Firm Vs The Union of India (UOI)
Bombay High Court · (1968) 70 BOMLR 254 : (1968) MhLj 539
Contract Act, 1872 — Section 161Railways Act, 1890 — Section 73
High Courts14 Nov 1967Allowed
Syed Mahaboob Raju Vs Habibsha Garibsha
Bombay High Court · (1968) 70 BOMLR 252 : (1968) MhLj 494
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Nov 1967
Kasturchand Kisanlal Chandak Vs District Judge, Nagpur and Others
Bombay High Court · AIR 1968 Bom 381 : (1968) 70 BOMLR 285 : (1968) MhLj 329
Maharashtra Municipalities Act, 1965 — Section 150, 16(1)
High Courts14 Nov 1967
Shevaram Thadaram Jaisinghani Vs Indian Oil Corporation Ltd. and Another
Bombay High Court · AIR 1969 Bom 117 : (1968) 70 BOMLR 546 : (1968) MhLj 748
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 2, Order 6 Rule 5, 122, 129
High Courts14 Nov 1967
Meghji Kanji Patel Vs Kundanman Chamanlal Mehtani
Bombay High Court · AIR 1968 Bom 387 : (1968) 70 BOMLR 253
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 10, Order 9 Rule 13Evidence Act, 1872 — Section 114
High Courts14 Nov 1967
Harisingh Isharsingh Vs Chandansingh Pratapsingh and Another
Bombay High Court · AIR 1968 Bom 380 : (1968) 70 BOMLR 251 : (1968) MhLj 519
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, 115, 60Constitution of India, 1950 — Article 191(1)
High Courts14 Nov 1967
Shevaram Thadaram Jaisinghani Vs Indian Oil Corporation Ltd.
Bombay High Court · (1968) MhLj 748
Civil Procedure Code, 1908 (CPC) — Section 121, 122, 129
High Courts10 Nov 1967
Chandanmal Oswal Vs Kishore alias Kashiram
Bombay High Court · (1968) MhLj 155
Constitution of India, 1950 — Article 226, 227
High Courts09 Nov 1967
Pukhraj Pannalal Shah and Others Vs K.K. Ganguly and Another
Bombay High Court · AIR 1968 Bom 433 : (1968) 70 BOMLR 231 : (1968) CriLJ 1617
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1898 (CrPC) — Section 162, 439, 5(2)Customs Act, 1962 — Section 104(3), 108
High Courts09 Nov 1967Dismissed
Sheikh Hussain Sheikh Gulab Vs Maharashtra Revenue Tribunal and others
Bombay High Court · (1968) MhLj 464
High Courts09 Nov 1967Dismissed
Sk. Hussain Gulab Vs The Maharashtra Revenue Tribunal
Bombay High Court · (1968) 70 BOMLR 435
Berar Regulation of Agricultural Leases Act, 1951 — Section 2(h)
High Courts06 Nov 1967
Commissioner of Income Tax, Bombay City II, Bombay Vs New India Assurance Co. Ltd.
Bombay High Court · (1969) 71 ITR 761
Income Tax Act, 1922 — Rule 4, 6, 10, 10(7), 12
High Courts31 Oct 1967
In The Matter of: Seksaria Cotton Mills Ltd.
Bombay High Court · (1969) 39 CompCas 47
High Courts25 Oct 1967
Shashikalabai Anandrao Vs Returning Officer, Gram Panchayat Election, Umri and Others
Bombay High Court · AIR 1968 Bom 445 : (1968) 70 BOMLR 310 : (1968) MhLj 391
Bombay Village Panchayats Election Rules, 1959 — Rule 10(1), 8
High Courts25 Oct 1967
The Central Bank Executor and Trustee Company Ltd. Vs Hormusji Nusserwanji Madraswala and others
Bombay High Court · (1968) MhLj 750
Trusts Act, 1882 — Section 78
High Courts25 Oct 1967Dismissed
In Re: Bhimji Nanji and Co.
Bombay High Court · (1969) 71 BOMLR 638
Presidency Towns Insolvency Act, 1909 — Section 12, 13
High Courts25 Oct 1967
Sindhu-hochtief (India) (Private), Ltd. Vs Pratap Dialdas and Another
Bombay High Court · (1968) 2 LLJ 515
Industrial Disputes Act, 1947 — Section 10, 10A, 17, 2
High Courts25 Oct 1967
Central Bank Executor and Trustee Co. Ltd. Vs Hormusji Nusserwanji Madraswalla and Others
Bombay High Court · AIR 1969 Bom 101 : (1968) 70 BOMLR 568 : (1968) MhLj 750
Trusts Act, 1882 — Section 78