High Courts01 Sept 1965
Niranjanshing Vs Bhagatrai and Another
Bombay High Court · AIR 1967 Bom 136 : (1966) 68 BOMLR 167 : (1966) ILR (Bom) 992
COURT ARCHIVE
Bombay High Court judgments, 1965
213 judgments · page 4 of 11
High Courts31 Aug 1965
Devidasrao Janardanrao Vs Rangnath Ramji Kirdat and Another
Bombay High Court · AIR 1967 Bom 155 : (1966) 68 BOMLR 164 : (1966) ILR (Bom) 872
High Courts31 Aug 1965
Rustamji Cawasji and Others Vs General Cotton Mills Ltd. and Others
Bombay High Court · AIR 1967 Bom 73 : (1966) 68 BOMLR 158 : (1966) ILR (Bom) 740
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 33 Rule 9
High Courts31 Aug 1965
M/s. Sohanlal Sampatlal Vs Union of India
Bombay High Court · (1966) MhLj 520
Civil Procedure Code, 1908 (CPC) — Section 80Post Office Act, 1898 — Section 30, 31, 32, 33, 33
High Courts26 Aug 1965
Employees'' State Insurance Corporation Vs Burmah-shell Oil Storage and Distributing Company of India Ltd.
Bombay High Court · (1965) 2 LLJ 472
Employees State Insurance Act, 1948 — Section 66Factories Act, 1948 — Section 14(1), 21, 21(1), 66
High Courts23 Aug 1965
Kazi Faizuddin Kazi Azimuddin Vs Kashinath Dada and Another
Bombay High Court · AIR 1966 Bom 215 : (1965) 67 BOMLR 892 : (1966) ILR (Bom) 469 : (1966) MhLj 178
High Courts20 Aug 1965
Jam Manufacturing Co. Ltd. Vs Sadashiv Sitaram
Bombay High Court · AIR 1967 Bom 43 : (1966) 68 BOMLR 152 : (1966) ILR (Bom) 716
High Courts20 Aug 1965
Sunder Parmanand Lalwani and Others Vs Caltex (India) Ltd.
Bombay High Court · AIR 1969 Bom 24 : (1968) 70 BOMLR 37
Evidence Act, 1872 — Section 101, 18Trade and Merchandise Marks Act, 1958 — Section 12
High Courts20 Aug 1965
Rangubai Vs Laxman Lalji Patil
Bombay High Court · AIR 1966 Bom 169 : (1966) 68 BOMLR 74 : (1966) ILR (Bom) 728
Hindu Succession Act, 1956 — Section 6
High Courts17 Aug 1965
Bombay Port and Dock Employees'' Union and Another Vs Meher (M.R.) and Another
Bombay High Court · (1965) 2 LLJ 687
Industrial Disputes Act, 1947 — Section 11, 11(5), 2
High Courts17 Aug 1965
Kirshna Gundu Potjate and Another Vs State
Bombay High Court · AIR 1966 Bom 145 : (1965) 67 BOMLR 822 : (1966) CriLJ 650 : (1966) ILR (Bom) 411
Criminal Procedure Code, 1898 (CrPC) — Section 173
High Courts16 Aug 1965
Kapoor Silk Mills, Bombay Vs Mill Mazdoor Sabha, Bombay and Others
Bombay High Court · (1967) 2 LLJ 89
High Courts10 Aug 1965
Hashomal Mulohand Vs J.S. Bajaj
Bombay High Court · (1966) MhLj 713
Displaced Persons (Claims) Act, 1950 — Section 10, 16, 2, 5, 6Evidence Act, 1872 — Section 1, 114Penal Code, 1860 (IPC) — Section 193, 228
High Courts10 Aug 1965
Sarottamrao Vishwanathrao and Others Vs Ramrao Narayanrao
Bombay High Court · AIR 1966 Bom 237 : (1966) 68 BOMLR 10 : (1966) ILR (Bom) 707 : (1966) MhLj 235
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts05 Aug 1965
Rajmal Dagaduram Sheth Vs Kisan Vinayak Gujar and Others
Bombay High Court · AIR 1967 Bom 326 : (1965) 67 BOMLR 917 : (1966) ILR (Bom) 702 : (1966) MhLj 155
Limitation (Amendment) Act, 1963 — Article 136Limitation Act, 1908 — Article 182, 182(5)
High Courts02 Aug 1965
Anant Janardhan Karandikar Vs State
Bombay High Court · (1967) CriLJ 28
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts02 Aug 1965
Saraswatibai and Others Vs Gulab Ajwani and Others
Bombay High Court · AIR 1967 Bom 312 : (1966) 68 BOMLR 368 : (1966) ILR (Bom) 981
Displaced Persons (Claims) Act, 1950 — Section 6(3)Displaced Persons (Claims) Supplementary Act, 1954 — Section 5Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24, 25, 34
High Courts29 Jul 1965
Ambadas Rambhau Gujar and Another Vs State of Maharashtra and Others
Bombay High Court · (1965) 2 LLJ 409
Factories Act, 1948 — Section 25, 61, 62, 63, 66(1)Trade Unions Act, 1926 — Section 13